Orissa High Court GST Judgments — 2019

758 judgments. Showing the 100 most recent.

• M/S.Triveni Civi-Tech Private LTD. v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/27020/2019·23 Dec 2019

• M/S.Panda And Companty v. Commissioner,CGST,Central Excise And Customs,Bbsr

  Record only

  WP(C)/1567/2018·18 Dec 2019

• M/S.Hemanta Agrawal And Co. v. The Executive Engineer, Uirc Division No.Iii

  Record only

  WP(C)/25816/2019·18 Dec 2019

• Kartik Chandra Swain v. The Executive Engineer, Rural Works Division

  Record only

  WP(C)/26129/2019·18 Dec 2019

• M/S. Mahavir Infra Developers PVT.LTD v. The Executive Engineer, Rural Works Division

  Record only

  WP(C)/26124/2019·18 Dec 2019

• M/S. Mahavir Infra Developers PVT.LTD v. The Executive Engineer

  Record only

  WP(C)/26122/2019·18 Dec 2019

• M/S.P.M. Contractors PVT.LTD v. The Executive Engineer, Jharaka Irrigation Division

  Record only

  WP(C)/26136/2019·18 Dec 2019

• N.K.Murugan Thevar v. The Executive Engineer Sambalpur

  Record only

  WP(C)/25810/2019·18 Dec 2019

• M/S.P.M. Contractors,PVT.LTD v. The Executive Engineer,P.H.Division

  Record only

  WP(C)/26140/2019·18 Dec 2019

• Hemanta Kumar Sharma v. The Executive Engineer Rural Works Division No-Iii

  Record only

  WP(C)/25820/2019·18 Dec 2019

• M/S.P.M. Contractors PVT.LTD v. The Executive Engineer Rural Works Division

  Record only

  WP(C)/26145/2019·18 Dec 2019

• M/S.P.M.Contractors PVT.LTD. v. The Executive Engineer, Rural Works Division

  Record only

  WP(C)/26146/2019·18 Dec 2019

• Kartik Chandra Swain v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/26131/2019·18 Dec 2019

• M/S.P.M.Contractors, PVT.LTD v. The Executive Engineer,Potteru Canal Division

  Record only

  WP(C)/26142/2019·18 Dec 2019

• Shashi Ram Mangaraj v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/25812/2019·18 Dec 2019

• Shashi Ram Mangaraj v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/25815/2019·18 Dec 2019

• M/S.P.M.Contractors PVT.LTD v. The Executive Engineer,Rural Irrigation Division

  Record only

  WP(C)/26137/2019·18 Dec 2019

• Kartik Chandra Swain v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/26132/2019·18 Dec 2019

• M/S.Hemanta Agrawal And Co. v. The Executive Engineer. Ret Dam Division

  Record only

  WP(C)/25818/2019·18 Dec 2019

• M/S.P.M.Contractors PVT.LTD v. The Executive Engineer, Rural Works Division-Ii

  Record only

  WP(C)/26151/2019·18 Dec 2019

• M/S. Lifeline Multi Ventures PVT.LTD. v. Chief Commissioner Of Central Goods And Service Tax

  Record only

  WP(C)/19742/2019·18 Dec 2019

• M/S. Mahavir Infra Developers PVT.LTD v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/26125/2019·18 Dec 2019

• Ganesh Majhi v. The Executive Engineer,Nabarangpur

  Record only

  WP(C)/25807/2019·18 Dec 2019

• M/S. Mahavir Infra Developers PVT.LTD v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/26123/2019·18 Dec 2019

• M/S.P.M.Contractors PVT.LTD v. The Executive Engineer,Mahanadi North Division

  Record only

  WP(C)/26144/2019·18 Dec 2019

• Kartik Chandra Swain v. The Executive Engineer, Rural Works Division

  Record only

  WP(C)/26130/2019·18 Dec 2019

• M/S.P.M.Contractors,PVT.LTD v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/26153/2019·18 Dec 2019

• M/S.Utkal Projects PVT.LTD. v. Addl.Director,Dgcei

  Record only

  WP(C)/9646/2017·18 Dec 2019

• M/S. Mahavir Infra Developers PVT.LTD v. The Executive Engineer

  Record only

  WP(C)/26121/2019·18 Dec 2019

• M/S.P.M.Contractors PVT.LTD v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/26149/2019·18 Dec 2019

• Ganesh Majhi v. The Executive Engineer,Kalahandi

  Record only

  WP(C)/25808/2019·18 Dec 2019

• Kartik Chandra Swain v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/26128/2019·17 Dec 2019

• M/S. Indian Farmers Fertilizer Co.Op.LTD. v. Union Of INDIA

  Record only

  WP(C)/25116/2019·17 Dec 2019

• Santosh Kumar Mallik v. State Of Odisha

  Record only

  WP(C)/26117/2019·17 Dec 2019

• M/S.P.M. Contractors PVT.LTD v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/26134/2019·17 Dec 2019

• Kartik Chandra Swain v. The Executive Engineer,Rural Works Division

  Record only

  WP(C)/26127/2019·17 Dec 2019

• Biswanath Agarawal v. State Of Odisha

  Record only

  WP(C)/23729/2019·11 Dec 2019

• Sumit Kumar Agarwal v. State Of Orissa

  Record only

  WP(C)/6494/2017·11 Dec 2019

• Kamal Kumar Gupta v. State Of Odisha

  Record only

  WP(C)/23730/2019·11 Dec 2019

• M/S.Krishna Gudakhu Factory v. State Of Odisha

  Record only

  WP(C)/24260/2019·11 Dec 2019

• M/S.Shree Lingaraj Feeds LTD v. State Of Orissa

  Record only

  WP(C)/211/2018·11 Dec 2019

• M/S.Sai Industries v. State Of Odisha

  Record only

  WP(C)/24262/2019·11 Dec 2019

• Ghanshyam Agrawal v. State Of Odisha

  Record only

  WP(C)/23728/2019·11 Dec 2019

• M/S.Trinath Traders v. State Of Odisha

  Record only

  WP(C)/8755/2017·11 Dec 2019

• M/S.Sagarkanya Gudakhu And Tobacco Products v. State Of Odisha

  Record only

  WP(C)/14412/2018·11 Dec 2019

• Telecommunication Consultants INDIA LTD. v. Union Of INDIA

  Record only

  WP(C)/24421/2019·11 Dec 2019

• Naveen Kumar Agrawal v. State Of Odisha

  Record only

  WP(C)/24267/2019·11 Dec 2019

• M/S.Gopal Feeds v. State Of Orissa

  Record only

  WP(C)/6491/2017·11 Dec 2019

• M/S.Shankar Trading Company v. State Of Orissa

  Record only

  WP(C)/1718/2018·11 Dec 2019

• M/S.Koshal Ceramics PVT LTD v. State Of Odisha

  Record only

  WP(C)/24265/2019·11 Dec 2019

• M/S.Maa Stores v. State Of Odisha

  Record only

  WP(C)/8749/2017·11 Dec 2019

• Varsha Agarwal v. State Of Odisha

  Record only

  WP(C)/24525/2019·11 Dec 2019

• M/S Pradeep Kumar Grahacharya v. The Commissioner Of CT And GST,Odisha

  Record only

  WP(C)/25088/2019·11 Dec 2019

• Duryodhan Pati v. State Of Odisha

  Record only

  WP(C)/24484/2019·10 Dec 2019

• Balakrushna Mohanty v. State Of Odisha

  Record only

  WP(C)/24592/2019·10 Dec 2019

• Subash Chandra Mohanty v. State Of Odisha

  Record only

  WP(C)/24570/2019·10 Dec 2019

• Subash Chandra Mohanty v. State Of Odisha

  Record only

  WP(C)/24564/2019·6 Dec 2019

• Subash Chandra Mohanty v. State Of Odisha

  Record only

  WP(C)/24571/2019·6 Dec 2019

• Subash Chandra Mohanty v. State Of Odisha

  Record only

  WP(C)/24567/2019·6 Dec 2019

• M/S. Prakash Ranjan Bhadra v. The GST Council Janpath

  Record only

  WP(C)/23629/2019·6 Dec 2019

• Subash Chandra Mohanty v. State Of Odisha

  Record only

  WP(C)/24573/2019·6 Dec 2019

• Subash Chandra Mohanty v. State Of Odisha

  Record only

  WP(C)/24568/2019·6 Dec 2019

• Subash Chandra Mohanty v. State Of Odisha

  Record only

  WP(C)/24575/2019·6 Dec 2019

• Narottam Satapathy v. The Principal Secretary Finance Dept.

  Record only

  WP(C)/23719/2019·5 Dec 2019

• Narottam Satapathy v. The Principal Secretary Finance Dept

  Record only

  WP(C)/23720/2019·5 Dec 2019

• Narottam Satapathy v. The Principal Secretary Finance Dept.

  Record only

  WP(C)/23722/2019·5 Dec 2019

• Narottam Satapathy v. The Principal Secretary Finance Dept.

  Record only

  WP(C)/23721/2019·5 Dec 2019

• Kamal Pasari v. Union Of INDIA

  Record only

  BLAPL/6547/2019·5 Dec 2019

• Arunaditya Sahu v. State Of Orissa

  Record only

  WP(C)/23718/2019·5 Dec 2019

• Pramod Ku.Malik v. State Of Odisha

  Record only

  WP(C)/23324/2019·4 Dec 2019

• M/S. Trinath Construction(Proprietorship) v. State Of Odisha

  Record only

  WP(C)/12879/2019·4 Dec 2019

• M/S.Pramod Behera Construction v. The Executive Engineer, R And B Division No.I Ctc

  Record only

  WP(C)/12999/2019·4 Dec 2019

• Tirthankar Patel v. State Of Odisha

  Record only

  BLAPL/7365/2019·4 Dec 2019

• M/S.Maa Vaishono Devi Construction v. The Chief Engineer,The Odisha State Police Housing And Welfare Corporation LTD.,Bbsr

  Record only

  WP(C)/7959/2019·4 Dec 2019

• Jitendra Kumar Parida v. State Of Odisha

  Record only

  WP(C)/22845/2019·27 Nov 2019

• Jitendra Kumar Parida v. State Of Odisha

  Record only

  WP(C)/22846/2019·27 Nov 2019

• Jitendra Kumar Parida v. State Of Odisha

  Record only

  WP(C)/22844/2019·27 Nov 2019

• Jitendra Kumar Parida v. State Of Odisha

  Record only

  WP(C)/22848/2019·27 Nov 2019

• M/S.Mideast Integrated Steel LTD v. Union Of INDIA

  Record only

  WP(C)/18535/2019·25 Nov 2019

• M/S Triveni Civi-Tech PVT.LTD. v. The Senior Intelligence Officer

  Record only

  WP(C)/22910/2019·25 Nov 2019

• Suresh Behera v. Odisha Forest Development Corporation

  Record only

  WP(C)/22725/2019·25 Nov 2019

• Gopal Chandra Swain v. Odisha Forest Development Corporation

  Record only

  WP(C)/22734/2019·25 Nov 2019

• Suresh Behera v. Odisha Forest Development Corporation

  Record only

  WP(C)/22731/2019·25 Nov 2019

• Shaikh Sazid @ Sk Sajid v. Odisha Forest Development Corporation

  Record only

  WP(C)/22724/2019·25 Nov 2019

• Sk.Abid Hussein v. Odisha Forest Development Corporation

  Record only

  WP(C)/22728/2019·25 Nov 2019

• Hata Pradhan v. Odisha Forest Development Corporation

  Record only

  WP(C)/22737/2019·25 Nov 2019

• Padmanav Palatasingh v. Odisha Forest Development Corporation

  Record only

  WP(C)/22738/2019·25 Nov 2019

• Urmila Mohanty v. State Of Odisha

  Record only

  WP(C)/248/2019·25 Nov 2019

• Gangadhar Behera v. Odisha Forest Development Corporation

  Record only

  WP(C)/22718/2019·25 Nov 2019

• Gangadhar Behera v. Odisha Forest Development Corporation

  Record only

  WP(C)/22714/2019·25 Nov 2019

• Gangadhar Behera v. Odisha Forest Development Corporation

  Record only

  WP(C)/22721/2019·25 Nov 2019

• Lmp Precision Engineering Co PVT LTD v. Mahanadi Coalfields Limited

  Record only

  WP(C)/15565/2017·25 Nov 2019

• Basanta Kumar Samal v. State Of Orissa

  Record only

  WP(C)/21934/2019·22 Nov 2019

• Gyana Ranjan Moharatha v. The Principal Secretary Finance Dept

  Record only

  WP(C)/21927/2019·22 Nov 2019

• Narayan Behera v. State Of Orissa

  Record only

  WP(C)/21931/2019·22 Nov 2019

• M/S Surender Singh Kabli v. State Of Orissa

  Record only

  WP(C)/21932/2019·22 Nov 2019

• Khirod Kumar Singh v. The Principal Secretary Finance Dept.

  Record only

  WP(C)/21935/2019·22 Nov 2019

• Nagendra Ojha v. The Principal Secretary Finance Dept.

  Record only

  WP(C)/21921/2019·22 Nov 2019

• Gajendra Prasad Panda v. State Of Orissa

  Record only

  WP(C)/21929/2019·22 Nov 2019

• M/S Sabitri Infrastructure v. The Principal Secretary Finance Dept.

  Record only

  WP(C)/21924/2019·22 Nov 2019