Orissa High Court GST Judgments — 2018
366 judgments. Showing the 100 most recent.
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19273/2018·
WP(C)/17668/2018·
WP(C)/15266/2018·
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19287/2018·
Sri Alok Kumar Bisoyi v. State Of Odisha
Record onlyWP(C)/17678/2018·
Balakrushna Mohanty v. State Of Odisha
Record onlyWP(C)/21579/2018·
WP(C)/6676/2018·
Chittaranjan Mishra v. State Of Odisha
Record onlyWP(C)/16800/2018·
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19307/2018·
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19322/2018·
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19279/2018·
Ashok Kumar Meher v. State Of Odisha
Record onlyWP(C)/18901/2018·
Arun Kumar Meher v. State Of Odisha
Record onlyWP(C)/18898/2018·
Balakrushna Mohanty v. State Of Orissa
Record onlyWP(C)/21572/2018·
Tusharkant Samantaray v. State Of Orissa
Record onlyWP(C)/21597/2018·
WP(C)/17673/2018·
WP(C)/15264/2018·
Ashok Kum Meher v. State Of Odisha
Record onlyWP(C)/18911/2018·
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19310/2018·
WP(C)/21593/2018·
Sri Kailash Bisoyi v. State Of Odisha
Record onlyWP(C)/17671/2018·
WP(C)/15261/2018·
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19297/2018·
WP(C)/17675/2018·
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19300/2018·
Srinibas Sarangi v. State Of Odisha
Record onlyWP(C)/18910/2018·
Ashok Kumar Meher v. State Of Odisha
Record onlyWP(C)/18904/2018·
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19291/2018·
WP(C)/7885/2018·
WP(C)/21601/2018·
Balakrushna Mohanty v. State Of Odisha
Record onlyWP(C)/21581/2018·
Tusharkant Samantaray v. State Of Odisha
Record onlyWP(C)/21583/2018·
WP(C)/15263/2018·
Ashok Kumar Meher v. State Of Odisha
Record onlyWP(C)/18909/2018·
H.L. Infrastructure v. State Of Odisha
Record onlyWP(C)/19317/2018·
Srinibas Sarangi v. State Of Odisha
Record onlyWP(C)/18907/2018·
WP(C)/15267/2018·
WP(C)/15501/2018·
WP(C)/5570/2018·
Prasanta Kumar Pattnaik v. Finance
Record onlyWP(C)/17681/2018·
WP(C)/15600/2018·
WP(C)/5564/2018·
M/S.Sarat Kumar Rout v. State Of Odisha
Record onlyWP(C)/21299/2018·
WP(C)/15502/2018·
WP(C)/15596/2018·
M/S Pc Construction v. State Of Odisha
Record onlyWP(C)/17497/2018·
Prafulla Ku.Mohanty v. State Of Odisha
Record onlyWP(C)/2930/2018·
Arun Kumar Meher v. State Of Odisha
Record onlyWP(C)/18894/2018·
Smruti Ranjan Swain v. State Of Odisha
Record onlyWP(C)/17669/2018·
M/S.Swain And Co. v. State Of Odisha
Record onlyWP(C)/7672/2018·
Chandan Jaiswal v. State Of Odisha
Record onlyWP(C)/17500/2018·
Bhagirathi Pradhan v. State Of Odisha
Record onlyWP(C)/17493/2018·
Pmc Empires PVT. LTD. v. State Of Orissa
Record onlyWP(C)/17482/2018·
Pruthwiraj Mishra v. Finance Department
Record onlyWP(C)/17674/2018·
Manoj Kumat Pattanaik v. State Of Orissa
Record onlyWP(C)/17688/2018·
M/S.Swain And Co. v. Commnr. Cum Secy
Record onlyWP(C)/7678/2018·
M/S.Sarat Kumar Rout v. State Of Odisha
Record onlyWP(C)/21274/2018·
Prasanta Kumar Pattnaik v. State Of Orissa
Record onlyWP(C)/17485/2018·
M/S.Pmc Empires PVT.LTD. v. State Of Odisha
Record onlyWP(C)/17683/2018·
M/S Gobal Construction v. State Of Odisha
Record onlyWP(C)/17490/2018·
Indira Nayak v. State Of Orissa
Record onlyWP(C)/17478/2018·
Indira Nayak v. State Of Orissa
Record onlyWP(C)/17685/2018·
WP(C)/21404/2018·
M/S.Gourav Construction v. State Of Odisha
Record onlyWP(C)/21101/2018·
WP(C)/15597/2018·
M/S.P.C.Construction v. State Of Orissa
Record onlyWP(C)/17672/2018·
G.Gopal Rao Dora v. State Of Orissa
Record onlyWP(C)/17677/2018·
M/S.Sarat Kumar Rout v. State Of Odisha
Record onlyWP(C)/21296/2018·
Bhagirathi Pradhan v. State Of Orissa
Record onlyWP(C)/17679/2018·
WP(C)/21410/2018·
WP(C)/15598/2018·
M/S.Sarat Kumar Rout v. State Of Odisha
Record onlyWP(C)/21277/2018·
WP(C)/15599/2018·
M/S.Sarat Kumar Rout v. State Of Odisha
Record onlyWP(C)/21279/2018·
Rajiv Kumar Biswal v. State Of Orissa
Record onlyWP(C)/17680/2018·
WP(C)/10430/2018·
WP(C)/8914/2018·
WP(C)/10433/2018·
Haresh Kumar Agrawal v. State Of Odisha
Record onlyWP(C)/16427/2018·
WP(C)/10436/2018·
Aftab Ahammad v. State Of Odisha
Record onlyWP(C)/16431/2018·
WP(C)/10428/2018·
Madhabananda Mohanty v. State Of Odisha
Record onlyWP(C)/17759/2018·
WP(C)/17773/2018·
Gajendra Prasad Panda v. State Of Orissa
Record onlyWP(C)/20728/2018·
WP(C)/8904/2018·
Aftab Ahammad v. State Of Odisha
Record onlyWP(C)/16429/2018·
WP(C)/26591/2017·
Santosh Kumar Rout v. State Of Orissa
Record onlyWP(C)/17117/2018·
WP(C)/18321/2018·
Jayaram Pujahari v. State Of Odisha
Record onlyWP(C)/17750/2018·
WP(C)/18413/2018·
M/S.Pragati Construction v. State Of Orissa
Record onlyWP(C)/16706/2018·
WP(C)/10408/2018·
Gyanedra Kumar Routray v. State Of Odisha
Record onlyWP(C)/8907/2018·
Kiran Kumar Das v. State Of Odisha
Record onlyWP(C)/18335/2018·
WP(C)/17124/2018·
WP(C)/18414/2018·
WP(C)/17123/2018·
Commnr.,Centralexcis v. Gulf Oil Corpn.
Record onlyOTAPL/23/2006·