Jishu Krishna Patra v. Odisha State Rural Road Agency Cum Rural Development Dept.

Court: Orissa High Court
Case number: WP(C)/15267/2018
Date of judgment: 21 Dec 2018
Bench: MR. JUSTICE K. S. JHAVERI (CJ),MR. JUSTICE K.R.MOHAPATRA
Petitioner: JISHU KRISHNA PATRA
Respondent: ODISHA STATE RURAL ROAD AGENCY CUM RURAL DEVELOPMENT DEPT.
CNR: ODHC010457402018

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