Orissa High Court GST Judgments — 2017
24 judgments.
Bhagyadhar Dash v. State Of Odisha
Record onlyWP(C)/23050/2017·
WP(C)/21408/2017·
Sasmita Majari Satapathy v. State Of Orissa
Record onlyWP(C)/18672/2017·
Sanjeeb Ku.Behera v. State Of Orissa
Record onlyWP(C)/5895/2017·
M/S.Rafik Furniture Mart v. State Of Orissa
Record onlyWP(C)/11512/2017·
WP(C)/11509/2017·
M/S.Saiyed Salman v. State Of Orissa
Record onlyWP(C)/11505/2017·
M/S.Srk Enterprise v. State Of Odisha
Record onlyWP(C)/11603/2017·
M/S.Al Haq Traders v. State Of Orissa
Record onlyWP(C)/11517/2017·
M/S.Yaseen Khan v. State Of Orissa
Record onlyWP(C)/11502/2017·
M/S.Safikul Alam v. State Of Orissa
Record onlyWP(C)/11514/2017·
M/S.Karim Khan v. State Of Orissa
Record onlyWP(C)/11499/2017·
M/S.Saiyyad Sultan v. State Of Orissa
Record onlyWP(C)/11461/2017·
WP(C)/11508/2017·
WP(C)/11558/2017·
M/S.T.Prasad Rao v. State Of Orissa
Record onlyWP(C)/11528/2017·
M/S.Nabilla Enterprisers v. State Of Orissa
Record onlyWP(C)/11501/2017·
M/S.Sheik Zakir v. State Of Orissa
Record onlyWP(C)/11526/2017·
M/S.Zeyaur Rashid v. State Of Odisha
Record onlyWP(C)/11986/2017·
M/S.Vijaya Enterprises v. State Of Orissa
Record onlyWP(C)/11523/2017·
M/S.Ananya Enterprise v. State Of Orissa
Record onlyWP(C)/11519/2017·
Subasish Pattanaik v. State Of Orissa
Record onlyWP(C)/20040/2015·
The State Of Odisha v. Dr.Kishore Ch.Beher
Record onlyWP(C)/27099/2013·
M/S.Shri Mahavir Ferro Alloys PVT LTD,Kalunga v. Commissioner,Sales Tax,Banijyakar Bhawan
Record onlyWP(C)/19775/2015·