Commissioner, GST And Central Excise,Rourkela v. M/S.O.C.L. Indialtd.

Court: Orissa High Court
Case number: OTAPL/34/2018
Date of judgment: 24 Nov 2021
Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE ADITYA KUMAR MOHAPATRA
Petitioner: COMMISSIONER, GST AND CENTRAL EXCISE,ROURKELA
Respondent: M/S.O.C.L. INDIALTD.
CNR: ODHC010384952018

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.