Krishna Cement LTD v. State
- Court
- Orissa High Court
- Case number
- STREV/71/2006
- Date of judgment
- 23 Nov 2021
- Bench
- DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE ADITYA KUMAR MOHAPATRA
- Petitioner
- KRISHNA CEMENT LTD
- Respondent
- STATE
- CNR
- ODHC010196002006
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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.