Sritam Naik v. State Of Odisha
- Court
- Orissa High Court
- Case number
- CRLREV/43/2021
- Date of judgment
- 20 Dec 2021
- Bench
- MISS JUSTICE SAVITRI RATHO
- Petitioner
- SRITAM NAIK
- Respondent
- STATE OF ODISHA
- CNR
- ODHC010081012021
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