Jishu Krishna Patra vs. State Of Odisha
WP(C)/9875/2021HC OrissaGSTCNR ODHC01019089202102 November 2021Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE B. P. ROUTRAY1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.9875 of 2021
Jishu Krishna Patra
…. Petitioner
Mr.Kananbala Roy Choudhury, Advocate
-versus-
State of Odisha and others
… Opposite Parties
Mr.P.K.Muduli, AGA
Mr.S.Padhy,ASC(CT & GST)
CORAM:
THE CHIEF JUSTICE
JUSTICE B. P. ROUTRAY
ORDER 2.11.2021 Order No.
3.
For the reasons already stated in W.P.(C) No.12033 of 2021, this petition is also dismissed.
(Dr. S. Muralidhar) Chief Justice
( B.P. Routray) Judge
C.R. Biswal
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