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M/S Utkal Udyog vs. Commissioner, CT And GST

RVWPET/145/2021HC OrissaGSTCNR ODHC01048972202123 September 2021Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE B. P. ROUTRAY1 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK RVWPET No. 145 of 2021 M/s. Utkal Udyog …. Petitioner Mr. Tushar Kanti Satapathy, Advocate -versus- Commissioner of CT and GST and Others …. Opposite Parties Mr. Sunil Mishra, Advocate CORAM: THE CHIEF JUSTICE JUSTICE B.P. ROUTRAY Order No.

ORDER 23.09.2021 01. 1. No ground is made out by the Petitioner for review of the order of this Court.

2.

The review petition is accordingly dismissed.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge S.K. Jena/P.A.

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