Orissa High Court GST Judgments — 2024

1,276 judgments, newest first. Page 2 of 13.

Mahanadi Basin Power Limited, Bbsr vs. Commnr. Of CT And GST, Cuttack

WP(C)/27323/2024HC Orissa13 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Ratan Prava Sharma vs. The Principal Commissioner CGST And Central Excise, Bbsr

WP(C)/27312/2024HC Orissa13 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Orissa Stevedores LTD., Cuttack vs. Principal Commissioner GST And Central Excise, Bbsr

WP(C)/26914/2024HC Orissa13 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Chhabindra Kumar Pradhan, Kendrapara vs. Chief Commissioner Of GST And Central Excise And Customs, Bbsr

WP(C)/23180/2024HC Orissa12 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Amar Kumar Nayak vs. The State Tax Officer. CT And GST Circle, Keonjhar

WP(C)/27092/2024HC Orissa12 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Maithan Ispat LTD vs. Union Of INDIA

WP(C)/19702/2024HC Orissa11 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Kare4U Healthcare Solutions PVT. LTD., Bbsr vs. Central Board Of Indirect Taxes And Customs, North Block, Central Secretariat, New Delhi

WP(C)/23572/2024HC Orissa11 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Binaya Krishna Sahoo, Kandhaml vs. Additiional Commissioner Of State Tax, (Appeal), CT And GST Territorial Range, Berhampur

WP(C)/26987/2024HC Orissa11 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Biswajeet Ojha, Dhenkanal vs. Superintendent, CT And GST, Central GST, Dhenkanal Circle

WP(C)/26950/2024HC Orissa11 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Rajesh Kumar Choudhury vs. Addl. Comnr Of CGST And Central Excise, Bbsr

WP(C)/27007/2024HC Orissa11 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Orissa Stevedores LTD vs. Designated Committee Central GST And Customs Bbsr

WP(C)/26408/2020HC Orissa11 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Monalisha Construction, Angul vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/23462/2024HC Orissa11 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Jitendra Beura vs. The Commissioner Of C.T And GST Odisha

WP(C)/24111/2024HC Orissa08 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Qualicum Solutions PVT.LTD, Kolkata vs. The Chief Commissioner Of CT And GST, Cuttack

WP(C)/27285/2024HC Orissa08 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Bizzare Ispat(P) LTD., Khurda vs. Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/22013/2024HC Orissa07 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Susanta Kumar Panda vs. Joint Commnr. Of State Tax (Appeal), CT And GST Territorial Range, Jajpur

WP(C)/27077/2024HC Orissa07 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Susanta Kumar Panda vs. Joint Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Jajpur

WP(C)/26956/2024HC Orissa07 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Rabindranath Panda vs. Addl. Commnr. Of State Tax(Appeal), CT And GST Territorial Range, Koraput

WP(C)/27085/2024HC Orissa07 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Aelite Logistics And Marketing Private Limited, Bhubaneswar vs. Joint Commissioner Of State Tax (Appeal) CT And GST Territorial Range, Bhubaaneswar

WP(C)/26661/2024HC Orissa07 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Siddharth Barai vs. Superintendent, Bolangir Circle, Odisha

WP(C)/26762/2024HC Orissa06 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Choudhury Bibhuti Bhusan S C M Bahadur, Koraput vs. Joint Commissioner Of State Tax (Appeal), Territorial Range, Cuttack

WP(C)/26522/2024HC Orissa04 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Md Naimuddin, Baripada vs. Additional Commissioner, Baripada

WP(C)/26556/2024HC Orissa04 Nov 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Ganni Ajay Dora, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/22694/2024HC Orissa29 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Jitesh Sharma vs. State Of Odisha

WP(C)/11356/2022HC Orissa29 Oct 2024

Bench: DR. JUSTICE S.K. PANIGRAHI

M/S. Ganni Ajay Dora, Cuttack vs. Chief Comnr Of CT And GST, Cuttack

WP(C)/22850/2024HC Orissa29 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Shreenika Logistics And Trading Company vs. Deputy Commissioner Of State Tax Enforcement Unit, Rourkela

WP(C)/26434/2024HC Orissa28 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Parsuram Bhuyan vs. Additional Commissioner GST (Appeals)

WP(C)/24319/2024HC Orissa28 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Multi Services Christian Sahi, Cuttack vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/24996/2024HC Orissa28 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Orissa Stevedores LTD., Cuttack vs. Supdt., (Adjudication), CGST Bbsr

WP(C)/14465/2024HC Orissa23 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Commissioner, CGST And Central Excise, Bhubaneswar vs. M/S. Trl Krosaki Refractories LTD

OTAPL/7/2024HC Orissa23 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Amit Metaliks Company, Sundergarh vs. Joint Commissioner Of State Tax, Enforcement Range, Sambalpur

WP(C)/26298/2024HC Orissa23 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Odisha Cylinders, Bbsr vs. Joint Commissioner Of State Tax (Appeal) CT And GST Territorial Range, Bbsr

WP(C)/25870/2024HC Orissa23 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Orissa Stevedores LTD vs. Designated Committee, Central GST And Customs

WP(C)/25292/2020HC Orissa23 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Anjaneya Agencies, Khurda vs. Asst. Comnr Of State Tax, CT And GST, Bbsr-Iii Circle

WP(C)/18455/2024HC Orissa23 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Skm And Pp (J.V), Sundargarh vs. State Of Odisha

WP(C)/11853/2024HC Orissa22 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Orissa Stevedores LTD., Ctc vs. Supdt., (Adjudication), CGST Bbsr

WP(C)/14463/2024HC Orissa22 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Orissa Stevedores LTD., Ctc vs. Commnr., CGST, Bbsr

WP(C)/14560/2024HC Orissa22 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Orissa Stevedores LTD., Ctc vs. Commnr., GST And Ce, Bbsr 1

WP(C)/14469/2024HC Orissa22 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Udala Regional Cooperative Marketing Society LTD, Mayurbhanj vs. The Joint Comnr Of State Tax (Appeal), Territorial Range, Balasore

WP(C)/22068/2024HC Orissa21 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Royal Security Service, Balangir vs. State Of Odisha

WP(C)/25983/2024HC Orissa18 Oct 2024

Bench: MR. JUSTICE S.K.SAHOO,MR. JUSTICE MURAHARI SRI RAMAN

M/S Shakti Filling Station, Angul vs. Additional Commissioner Of CT And GST Appeal, Cuttack

WP(C)/23752/2024HC Orissa09 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Prashant Rout, Jagatsinghpur vs. The Commissioner Of Central Goods And Services Tax, Sundergarh

WP(C)/25363/2024HC Orissa09 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Chetty Sujata vs. Addl. Comnr Of CGST And Central Excise, Bbsr

WP(C)/25302/2024HC Orissa09 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Shiva Traders, Mayurbhanj vs. Comminr. Of Goods And Services Tax, Odisha, Cuttack

WP(C)/24905/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Bijay Kumar Sahoo vs. The State Tax Officer, Keonjhar Circle Jajpur, Odisha

WP(C)/20573/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sisirabha Properties PVT.LTD., Berhampur vs. The Central Board Of Indirect Taxes And Customs (CBIC), New Delhi

WP(C)/24467/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Manoranjan Jena vs. The Addl.State Tax Officer, Keonjhar Circle Jajpur

WP(C)/20560/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Tuni Panda, Phulbani vs. Central Board Of Indirect Taxes And Customs (CBIC) Dept Of Revenue

WP(C)/25262/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Amresh Prasad Sahu vs. Addl Commissioner GST (Appeals) Berhampur

WP(C)/25129/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Shaktimaltare And Lemonade PVT LTD., Angul vs. Additional Commissioner Of CT And GST, Cuttack

WP(C)/24016/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Adivisnave Ventures PVT LTD, Bhadrak vs. Addl.Comnr GST (Appeals) CGST, Bbsr

WP(C)/24169/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Shakti Maltare And Lemonade PVT LTD, Angul vs. Additional Commissioner Of CT And GST, Cuttack

WP(C)/24014/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Shakti Maltare And Lemonade PVT LTD vs. Additional Commissioner Of CT And GST (Appeal), Central Zone-I, Ctc

WP(C)/24011/2024HC Orissa08 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. East End Technologies PVT. LTD., Bbsr vs. Union Of INDIA

WP(C)/18026/2024HC Orissa07 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Risheet Acharya vs. The Commnr. Of C.T. And GST, Cuttack

WP(C)/15461/2024HC Orissa04 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Puspalata Rout vs. The Commissioner, CGST, Cx And Customs, Bbsr

WP(C)/24898/2024HC Orissa04 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE SANJAY KUMAR MISHRA

M/S. Kyal Associates, Cuttack vs. The Addl.Commnr Of CT And GST (Appeal) Central Zone, Cuttack

WP(C)/23842/2024HC Orissa04 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Panchawati Steel LLP, Kendujhar vs. Addl.Commnr Of State Tax(Appeal), Central Zone-Ii, Cuttack

WP(C)/23837/2024HC Orissa03 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sai Agency, Cuttack vs. The Principal Commissioner Of Central Goods And Services Tax

WP(C)/24025/2024HC Orissa03 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Debjyoti Dutta, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/19535/2024HC Orissa03 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Basanti Panda vs. State Of Odisha

WP(C)/24422/2024HC Orissa03 Oct 2024

Bench: MR. JUSTICE SASHIKANTA MISHRA

M/S Ranjit Constructions, Nuapada vs. Assistant Commissioner Of GST And Central Excise, Rayagada

WP(C)/22511/2024HC Orissa03 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Kambala Rao @ K.Umapati Rao vs. The Comnr Of CT And GST, Odisha, Cuttack

WP(C)/22978/2024HC Orissa03 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Odisha Motors, Bhubaneswar vs. The Comnr, CT And GST, Odisha, Cuttack

WP(C)/23617/2024HC Orissa03 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Indian Explosives PVT.LTD, Rourkela vs. Chief Commissioner Of CT And GST

WP(C)/21069/2024HC Orissa03 Oct 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Debabrata Behera vs. The Central Board Of Indirect Taxes And Customs (CBIC), New Delhi

WP(C)/22208/2024HC Orissa27 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Bibhudatta Singh Deo vs. The Central Board Of Indirect Taxes And Customs (CBIC), New Delhi

WP(C)/20616/2024HC Orissa27 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Taruna Dehury, Bbsr vs. Additional State Tax Officer, CT And GST, Bbsr

WP(C)/23129/2024HC Orissa27 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. B C Sahu Associates, Ganjam vs. Joint Commissioner Of State Tax (Appeal), CT And GST, Ganjam

WP(C)/23082/2024HC Orissa27 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Trishakti Associates, Balasore vs. Central Board Of Indirect Taxes And Customs (CBIC), New Delhi

WP(C)/24271/2024HC Orissa27 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sunil Kumar Mohanty, Bbsr vs. State Tax Officer, Bbsr

WP(C)/23132/2024HC Orissa27 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Ramakanta Swain, Jagatsinghpur vs. Additional CT And GST Officer, Jagatsinghpur

WP(C)/23080/2024HC Orissa27 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Lila Enterprises, Bhubaneswar vs. Joint Comnr Of State Tax (Appeal), CT And GST, Bbsr Range, Bbsr

WP(C)/23137/2024HC Orissa27 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Duryodhan Swain vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/23526/2024HC Orissa26 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Laxmidhar Padhi vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack, Odisha

WP(C)/24024/2024HC Orissa26 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Duryodhan Swain vs. The Commnr Of Commercial Taxes And Good And Services Tax, Odisha

WP(C)/23568/2024HC Orissa26 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Geolane Infrastructures (P) LTD vs. Union Of INDIA

WP(C)/26808/2023HC Orissa26 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sail, (Rourkela Steel Plant), Rourkela vs. Commissioner Of Sales Tax CT And GST, Odisha

WP(C)/20265/2024HC Orissa26 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Nutan Steelex vs. Joint Commissioner Of State Tax, (Appeal) Territorial Range, Cuttack

WP(C)/22054/2024HC Orissa26 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Varsha Sundarka vs. Commnr. Of CT And GST, Cuttack

WP(C)/23150/2024HC Orissa26 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Rashmee Ranjan Mohanty vs. Commissioner, CT And GST, Bbsr

WP(C)/23745/2024HC Orissa26 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Balarampur Properties PVT. LTD., Cuttack vs. Principal Commissioner, CGST And Central Excise, Bbsr

WP(C)/18482/2024HC Orissa25 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Nilesh Kumar Pradhan vs. Superintendent CGST, Angul

WP(C)/22951/2024HC Orissa24 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Anunodaya Biswal @ Arunodaya Biswal vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/23065/2024HC Orissa24 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Satyananda Kabi vs. Additional Commissioner Of GST (Appeals), Bbsr

WP(C)/23428/2024HC Orissa24 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Smruti Ranjan Rout, Cuttack vs. The Chairman, Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/20144/2024HC Orissa23 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Samantaraj Films PVT LTD., Cuttack vs. Superintendent, Cuttack-1, Central Circle

WP(C)/23403/2024HC Orissa23 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Samantaray Construction Company PVT LTD., Cuttack vs. State Tax Officer Cuttack, 1 Central Circle

WP(C)/23404/2024HC Orissa23 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Mohanty And Associates, Bbsr vs. Deputy Comnr, GST And Central Excise, Bbsr

WP(C)/16489/2024HC Orissa23 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Guru Prasad Behera vs. The Chief Comnr Of CT And GST, Odisha, Cuttack

WP(C)/22921/2024HC Orissa20 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Saroj Kumar Dash vs. Saswat Mishra, I.A.S

CONTC/7108/2023HC Orissa20 Sept 2024

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH

M/S Maa Enterprises, Keonjhar vs. Superintendent, CGST, Keonjhar

WP(C)/19563/2024HC Orissa20 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Star Mining Infraon INDIA Private LTD, Bbsr vs. State Tax Officer, CT And GST, Bbsr-Iii

WP(C)/23294/2024HC Orissa19 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Duryodhan Swain vs. Commissioner Of Commercial Taxes And GST, Odisha

WP(C)/23070/2024HC Orissa19 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Duryodhan Swain vs. Commissioner Of Commercial Taxes And GST, Odisha

WP(C)/23071/2024HC Orissa19 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Bishandayal Jewellers, Cuttack vs. Central Board Of Indirect Taxes And Customs (CBIC) Dept. Of Revenue, New Delh

WP(C)/23007/2024HC Orissa18 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Neelachakra Cashewnut Co Op, Puri vs. The Comnr Of GST And Central Excise, Bbsr

WP(C)/23089/2024HC Orissa18 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Eparis Jewellers, Cuttack vs. Comnr Of GST And Central Excise, Bbsr

WP(C)/23083/2024HC Orissa18 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Sangram Kishori Panda vs. Chief Commisnr., CGST, Central Excise And Customs

WP(C)/20746/2024HC Orissa17 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Brudaban Mohapatra vs. The Principal Commissioner CGST And Central Excise, Bbsr

WP(C)/22502/2024HC Orissa17 Sept 2024

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

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