M/S. Shiva Traders, Mayurbhanj vs. Comminr. Of Goods And Services Tax, Odisha, Cuttack
Original PDF →WP(C)/24905/2024HC OrissaGSTCNR ODHC01071661202408 October 2024Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO2 pages
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IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.24905 of 2024
M/s. Shiva Traders, Mayurbhanj
….
Petitioner
Represented By Adv. –
Mr. N.R. Mohanty, Advocate
-versus-
Commissioner of Goods and
Services Tax, Odisha, Cuttack and
others
….
Opposite Parties
Represented By Adv. –
Mr. D. Das, Addl. Standing Counsel
CORAM:
THE HON'BLE MR. JUSTICE ARINDAM SINHA
AND
THE HON'BLE MR. JUSTICE M.S. SAHOO
Order No.
ORDER 08.10.2024 01. 1. It is agreed by learned advocate for the parties that the issue involved in this writ petition has already been decided by a coordinate Bench of this Court vide order dated 16th February, 2024 passed in W.P.(C) no. 42015 of 2023 (M/s. Maa Tarini Traders v. State of Odisha and others) and batch of writ petitions.
// 2 //
2.
In view of the above, this writ petition stands disposed of in terms of the observation and directions issued in M/s. Maa Tarini Traders (supra).
(Arindam Sinha)
Judge
(M.S. Sahoo)
Judge Jyoti
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.