Saroj Kumar Dash vs. Saswat Mishra, I.A.S.
Original PDF →CONTC/7108/2023HC OrissaGSTCNR ODHC01075769202320 September 2024Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.7108 of 2023
Saroj Kumar Dash
….
Petitioner
Mr. S.B. Jena, Advocate
-versus-
Saswat Mishra, IAS, Commissioner of
Commercial Taxes C.T. and GST,
Odisha
….
Opposite Party
CORAM:
THE CHIEF JUSTICE
Order No.
ORDER 20.09.2024 02. This matter is taken up through Hybrid mode.
2.
Learned counsel appearing on behalf of the petitioner seeks permission to withdraw the present contempt petition. A memo to that effect has been filed.
3.
This contempt petition is accordingly dismissed as withdrawn.
(Chakradhari Sharan Singh) Chief Justice
S.K. Guin/P.A.
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.