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M/S. Orissa Stevedores LTD. vs. Additional Commissioner,CGST,Central Excise And Customs,Bhubaneswar

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WP(C)/2140/2024HC OrissaGSTCNR ODHC01003154202402 February 2024Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN2 pages

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Cause title — parties, addresses and appearances
Page 1 of 2 IN THE HIGH COURT OF ORISSA AT CUTTACK W.P (C) No.2140 of 2024 M/s. Orissa Stevedores Ltd., Cuttack ….. Petitioner Mr. J. Sahoo, Sr. Advocate along with Ms. K. Sahoo, Advocate Vs. Addl. Commissioner, CGST, Central Excise and Customs, Bhubaneswar & Ors. ….. Opposite Parties Mr. R. Chimanika, Sr. Standing Counsel, Central Excise & Customs CORAM: ACTING CHIEF JUSTICE DR. B.R. SARANGI MR. JUSTICE MURAHARI SRI RAMAN

ORDER 02.02.2024

Order No. 1 This matter is taken up through hybrid mode.

2.

Heard Mr. J. Sahu, learned Senior Counsel along with Ms. K. Sahoo, learned counsel appearing for the petitioner and Mr. R. Chimanika, learned Senior Standing Counsel appearing for the Central Excise & Customs Department.

3.

The petitioner has filed this writ petition seeking to quash the notice of show-cause dated 02.11.2023 under Annexure-3, referring to earlier notice of show-cause dated 13.07.2007 under Annexure-1, by which direction has been issued to the petitioner to appear on 10.11.2023 at 11.15 A.M in the chamber of Principal Commissioner, GST & Central Excise, Bhubaneswar.

4.

As such, the present writ petition has been filed on 30.01.2024 and what has happened on 10.11.2023 and thereafter, nothing has been mentioned in the writ petition. In any case, against the notice of show-cause, this Court is not inclined to entertain this writ petition. However, liberty is granted to the petitioner to approach the appropriate forum.

5.

Accordingly, the writ petition stands disposed of granting liberty as aforesaid.

Alok

(DR. B.R. SARANGI)

ACTING CHIEF JUDGE

(M.S. RAMAN)

JUDGE

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.