BharatTaxGST

Orissa High Court GST Judgments — 2025

726 judgments, newest first. Page 2 of 8.

Sagarika Biswal vs. The Commissioner Of CT And GST, Cuttack

WP(C)/32635/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Girija Shankar Sendh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/32817/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sumitra Mohapatra, Karanjapada, Balasore vs. The Commissioner CT And GST, Odisha, Commissionerate Of State Tax, Banijyakar Bhawan, Cuttack

WP(C)/7312/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ishwara Chandra Dandapat, Kendujhar vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/33540/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kuna Khosala vs. State Tax Officer, CT And GST, Koraput Circle

WP(C)/33329/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pradipta Kumar Prahallada Swain vs. The Asst Commissioner Of CT And GST, Cuttack

WP(C)/28655/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Mahulia W.C.S. LTD., Cuttack vs. The Principal Commissioner Of Central Goods And Service Tax, Bhubaneswar

WP(C)/33675/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Mrutyunjya Construction, Dhenkanal vs. Joint Commissioner, GST And Customs, Bbsr

WP(C)/31305/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Abhijit Nayak vs. The Commissioner Of (CT And GST), Odisha

WP(C)/32643/2025HC Orissa27 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sanat Kumar Jena, Nayagarh vs. Supdt., Goods And Service Tax, Nayagarh Circle

WP(C)/26367/2025HC Orissa21 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Amit Kumar Sahoo vs. The Chief Commissioner Of CT And GST, Cuttack

WP(C)/32975/2025HC Orissa19 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MANASH RANJAN PATHAK

M/S Konark Cement And Asbestos LTD vs. Commissioner Of Sales Tax CT And GST

WP(C)/31044/2025HC Orissa17 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Biranchi Narayan Mohapatra vs. Commissioner CT And GST Cuttack Odisha

WP(C)/31441/2025HC Orissa17 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Narayan Traders, Nabarangpur vs. Assistant Commissioner Of State Tax, CT And GST, Nabarangpur

WP(C)/30012/2025HC Orissa17 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Arcon Project PVT LTD vs. The Commissioner CT And GST

WP(C)/12052/2025HC Orissa14 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Indrajit Pattnaik vs. Supdt.CGST And Central Excise, Bbsr

WP(C)/31462/2025HC Orissa14 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bhagabat Prasad Sahu vs. The Addl. Commissioner Of Central Tax, GST And Excise, Rourkela Commissionerate, Rourkela

WP(C)/24473/2025HC Orissa14 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Vinayak Construction Company, Dhenkanal vs. The Joint Commissioner Of State Tax, CT And GST, Angul

WP(C)/20292/2025HC Orissa14 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Mrutyunjaya Dash vs. Assistant Commissioner Of State Tax, CT And GST, Bbsr-1

WP(C)/31666/2025HC Orissa14 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Aditya Dalai, Jajpur vs. Superintendent Of CGST And Central Excise, Jajpur

WP(C)/31589/2025HC Orissa14 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Indian Oil Adani Ventures Limited, Jagatsinghpur vs. State Of Odisha

WP(C)/12863/2025HC Orissa13 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Tapan Kumar Das vs. The Commissioner, CT And GST

WP(C)/29809/2025HC Orissa12 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Priyanka Enterprises, Jajpur vs. The Chief Commissioner CT And GST, Odisha, Cuttack

WP(C)/26396/2025HC Orissa12 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jayanta Kumar Maity vs. The Superintendent Of CGST And Central Excise

WP(C)/29818/2025HC Orissa12 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Digambar Road Lines, Ganjam vs. Comnr (Appeals), GST, Central Excise And Customs, Bbsr

WP(C)/30271/2025HC Orissa11 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Mamata Jena vs. Chief Commissioner Of CGST And Central Excise And Customs, Bbsr

WP(C)/29307/2025HC Orissa11 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. A.C.C. Ltd vs. State Of Odisha

WP(C)/30116/2025HC Orissa11 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Samarendra Kumar Ray, Bbsr vs. Assistant Commissioner Of State Tax, CT And GST, Bbsr

WP(C)/30038/2025HC Orissa11 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prabhat Kumar Dash vs. Principal Commissioner, CT And GST, Odisha, Cuttack

WP(C)/30451/2025HC Orissa11 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. S.M.Agency, Cuttack vs. The Chief Commissioner Of Commercial Taxes And Goods And Service Tax, Odisha

WP(C)/29499/2025HC Orissa11 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Raja Kumar Pradhan vs. Commissioner Of CT And GST, Cuttack

WP(C)/30592/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Capital Security Agency, Khurda vs. Assistant Commissioner Of State Tax, CT And GST, Bbsr

WP(C)/30674/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ajit Kumar Swain vs. The Superintendent Of CGST And Central Excise, Mayurbhanj Circle

WP(C)/30735/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Santanu Mallick vs. State Tax Officer, CT And GST, Cuttack Ii, Cuttack

WP(C)/31452/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Suraj Padhy vs. The Principal Commissioner CGST And Central Excise, Bbsr

WP(C)/27615/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Maa Durgabati Traders, Dhenkanal vs. Superintendent, Dhenkanal

WP(C)/30296/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Deepti Ranjan Dash vs. The Additional State Tax Officer, Jagatsinghpur

WP(C)/11187/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Chakradhar Pal vs. The State Tax Officer Of CT And GST

WP(C)/30936/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Administrator Nesco Utility, Balasore vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/27717/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Samita Nayak vs. Assistant Commissioner Of State Tax, CT And GST, Phulbani

WP(C)/30682/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Harekrishna Travels, Dhenkanal vs. Superintendent, Dhenkanal Range

WP(C)/29296/2025HC Orissa10 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Krushna Chandra Palai vs. Sriram Cashew

CRLMC/2388/2022HC Orissa07 Nov 2025

Bench: MR. JUSTICE CHITTARANJAN DASH

M/S.Gaea Engineers And Contractors PVT.LTD.Bbsr vs. Chief Commissioner Of CGST And Central Excise, Odisha Bbsr

WP(C)/25187/2025HC Orissa06 Nov 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Jyotsna Udyog, Kendrapara vs. Principal Commissioner Of GST And Central Tax, Bhubaneswar

WP(C)/7288/2025HC Orissa31 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Swayamjeet Panda vs. The Commissioner, CT And GST, Cuttack

WP(C)/27534/2025HC Orissa31 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Ashok Panda, Dhenkanal vs. CT And GST Officer, Dhenkanal Circle

WP(C)/26363/2025HC Orissa30 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sukant Pattanaik vs. The Chief Commissioner CT And GST, Cuttack

WP(C)/30061/2025HC Orissa30 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sai Sitaram Construction, Ganjam vs. State Tax Officer, Ganjam

WP(C)/25270/2025HC Orissa30 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Saswatee Suvasmita Mohapatra, Jagatsinghpur vs. Additional Commissioner GST, Bbsr

WP(C)/29236/2025HC Orissa30 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Diptimayee Parida, Nayagarh vs. State Tax Officer, Nayagarh Circle, Nayagarh

WP(C)/26868/2025HC Orissa30 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Bridge And Roof Co. (INDIA) LTD vs. M/S. Adarsh Noble Corporation LTD

RVWPET/186/2024HC Orissa29 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Anal Kumar Rao @ A.Kumar Rao vs. Union Of INDIA

BLAPL/10247/2025HC Orissa28 Oct 2025

Bench: MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Dash Supplies, Bbsr vs. State Of Odisha

WP(C)/29856/2025HC Orissa27 Oct 2025

Bench: MR. JUSTICE ADITYA KUMAR MOHAPATRA

M/S Trimurty Chemical Industries, Cuttack vs. Superintendent, Cuttack-I

WP(C)/28550/2025HC Orissa27 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Snigdha Mohanty vs. Union Of INDIA

BLAPL/8455/2025HC Orissa24 Oct 2025

Bench: MR. JUSTICE GOURISHANKAR SATAPATHY

Smruti Swarup Pattanaik vs. State Tax Officer, CT And GST, Nayagarh

WP(C)/28078/2025HC Orissa17 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jayakrushna Sahu vs. Chief Commissioner CGST And Central Excise, Bbsr

WP(C)/29304/2025HC Orissa17 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Madhusmita Rout vs. Chief Commissioner CGST Central Excise And Customs, Bbsr

WP(C)/29306/2025HC Orissa17 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sudhir Kumar Behera vs. Superintendent, CGST And Central Excise, Cuttack Vii Range

WP(C)/27916/2025HC Orissa16 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pratap Chandra Samantaray vs. Superintendent, CGST And Central Excise, Kendrapada Circle

WP(C)/16612/2025HC Orissa15 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Tansam Engineering And Construction Company, Rourkela vs. The Commissioner, CGST And Central Excise, Rourkela Commissionerate, Rourkela

WP(C)/15935/2025HC Orissa14 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bishnu Prasad Mishra vs. Superintendent, Cuttack-1 Range, Cuttack 1 Division, Bbsr

WP(C)/28221/2025HC Orissa14 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Himadri Upasana Dash vs. State Of Odisha

WP(C)/26263/2025HC Orissa10 Oct 2025

Bench: DR. JUSTICE S.K. PANIGRAHI

Kelucharan Martha vs. The Commissioner CT And GST, Cuttack

WP(C)/16204/2025HC Orissa09 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pp Transport, Dhenkanal vs. CT And GST Officer, Dhenkanal Circle

WP(C)/27436/2025HC Orissa09 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Mahaveer Construction, Jagatsinghpur vs. Superitendent, Jagatsingh Range, Jagatsinghpur

WP(C)/27465/2025HC Orissa09 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. D.K. Engineering And Construction, Balangir vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/20762/2025HC Orissa09 Oct 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sekha Muntejim @ Sk Muntazim vs. The Commissioner CGST, Cx And Customs, Bbsr

WP(C)/28045/2025HC Orissa29 Sept 2025

Bench: MR. JUSTICE V. NARASINGH,MR. JUSTICE MURAHARI SRI RAMAN

Soumya Ranjan Barik vs. The Commissioner CGST, Cx And Customs, Bbsr

WP(C)/28049/2025HC Orissa29 Sept 2025

Bench: MR. JUSTICE V. NARASINGH,MR. JUSTICE MURAHARI SRI RAMAN

Sushanta Kumar Behera vs. The Commissioner CGST, Cx And Customs, Bbsr

WP(C)/27846/2025HC Orissa29 Sept 2025

Bench: MR. JUSTICE V. NARASINGH,MR. JUSTICE MURAHARI SRI RAMAN

M/S Rasol Scs Limited, Dhenkanal vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/25177/2025HC Orissa26 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rabindra Nayak vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar

WP(C)/25272/2025HC Orissa26 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Ajay Kumar Sabat, Ganjam vs. State Tax Officer, Ganjam I Circle

WP(C)/26082/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manas Chandra Sahoo vs. Superintendent, CGST And Central Excise, Kendrapara Range, Kendrapara

WP(C)/27531/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S S L Traders, Khurda vs. The Commissioner CT And GST, Bbsr

WP(C)/27271/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Meher Travels vs. Principal Commissioner GST And Central Excise, Bbsr

WP(C)/27346/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Saroj Kumar Parida vs. Superintendent, Dhenkanal Range

WP(C)/27439/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Maa Basudha Home And Commercials Private LTD.Bbsr vs. State Tax Officer, CT And GST Bbsr-Ii, Bbsr

WP(C)/27526/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. T C Pattanaik And Co, Rayagada vs. Additional CT And GST Officer, Rayagada Circle, Koraput

WP(C)/26641/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Aruni Stone Crusher, Dhenkanal vs. Superintendent Central GST And Central Excise, Jajpur Division

WP(C)/27456/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Braja Kishore Badajena vs. Superintendent, Jatni Circle, Khurda

WP(C)/26689/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Saroj Kumar Pradhan vs. The Chief Comnr CGST, Central Excise And Customs, Central Revenue Building, Bbsr

WP(C)/27087/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Moonley INDIA Construction, Dhenkanal vs. Superintendent, Dhenkanal Range

WP(C)/27460/2025HC Orissa25 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Mausam Gupta vs. Commissioner CT And GST, Ctc Odisha

WP(C)/26131/2025HC Orissa23 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Tulasi Sahoo, Kendujhar vs. Superintendent, CGST And Central Excise, Kendujhar-Ii

WP(C)/26736/2025HC Orissa23 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sunrise Jewellers, Rayagada vs. Commissioner Of CT And GST, Cuttack

WP(C)/26487/2025HC Orissa23 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Sri Dhar Naik, Rayagada vs. Additional State Tax Officer, CT And GST Circle, Rayagada

WP(C)/26531/2025HC Orissa23 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Indian Oil Corporation LTD., Jagatsinghpur vs. M/S. Adarsh Nobel Corporation LTD., Khurda

WP(C)/30966/2024HC Orissa20 Sept 2025

Bench: DR. JUSTICE S.K. PANIGRAHI

Suryakanta Das vs. Asst. Commissoiner Of State Tax, Bbsr

WP(C)/24270/2025HC Orissa20 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Dillip Kumar Pani vs. Commissioner Of Sale Tax ( CT And GST)

WP(C)/22757/2025HC Orissa19 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bijay Mehta vs. Additional Commissioner, First Appellate Authority, GST (Appeals), Bbsr

WP(C)/21946/2025HC Orissa19 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Jagannath Panipanchayat, Cuttack vs. State Tax Officer, Cuttack

WP(C)/24092/2025HC Orissa19 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Basanta Kumar Parida vs. Superintendent, CGST And Central Excise, Jajpur Iv Range

WP(C)/24778/2025HC Orissa19 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Anantaram Mali vs. Additional Commissioner, First Appellate Authority, GST(Appeals), Bbsr

WP(C)/21947/2025HC Orissa19 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Narendra Shukla vs. Superintendent, CGST And Central Excise, Bhadrak

WP(C)/24641/2025HC Orissa19 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Amit Metaliks Company, Sundargarh vs. Joint Commissioner Of State Tax, CT And GST Circle, Rourkela

WP(C)/24393/2025HC Orissa18 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ola Fleet Technologies Private Limited vs. State Of Odisha

WP(C)/17650/2025HC Orissa18 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Shreenika Logistics And Trading Company, Sundargarh vs. Joint Commissioner Of State Tax, CT And GST Circle, Rourkela-Ii

WP(C)/24373/2025HC Orissa18 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Maa Enterprise., Ganjam vs. State Tax Officer, Ganjam

WP(C)/25417/2025HC Orissa18 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Abinash Mohanty, Ganjam vs. Additional CT And GST Officer, Ganjam

WP(C)/25419/2025HC Orissa18 Sept 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

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