Orissa High Court GST Judgments — 2026

795 judgments, newest first. Page 1 of 8.

Shaista Praween vs. The Assistant Commissoner Of GST And Central Excise, Rourkela

WP(C)/446/2025HC Orissa06 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Siddharth Barai (Prop- Siddharth Design Studio) vs. The Superintendent CGST And Central Excise, Balangir Range

/33919/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Shashibhusan Moharana vs. The Superintendent Of CGST And Central Excise, Dhenkanal

WP(C)/36347/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Ritika Ispat PVT. Limited, Balanda, Sundargarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/23055/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Ritika Ispat PVT. LTD., Balanda, Sundergarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/22686/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Biswanath Pradhan vs. The Principal Commnr., CGST And Central Excise, Bhubaneswar

WP(C)/27421/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Ritika Ispat PVT. LTD., Balanda, Sundergarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/22681/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Shree Sai Jagannath, Rourkela, Sundargarh vs. Chief Commissioner, CGST, Central Excise And Customs, Bhubaneswar

WP(C)/8387/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Shree Construction, Khordha vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar

WP(C)/36358/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Pramod Kumar Behera vs. Union Of INDIA

WP(C)/26988/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Santosh Kumar Pradhan (Late Biswabhar Pradhan) vs. The Chief Commissioner, CGST And Central Excise And Customs, Bhubaneswar

WP(C)/36221/2026HC Orissa04 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Subrat Kumar Samal vs. The Commissioner, CGST, Cx And Customs, Bhubaneswar

WP(C)/36001/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Laxmipriya Biswal vs. Assistant Commissioner Of State Tax, Bhubaneswar

WP(C)/35791/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Shree Jagannath Engineering, Angul vs. Assistant Commissioner, Angul Division, Angul

WP(C)/34663/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Archana Agro, Nayagarh vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/35458/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Shree Jagannath Associates, Angul vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/34383/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Rabindranath Behera vs. The Chief Commissioner, CT And GST, Odisha

WP(C)/36003/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Dinesh Dash vs. State Of Odisha

ABLAPL/10182/2026HC Orissa03 Nov 2026

Bench: MR. JUSTICE V. NARASINGH

M/S.Ishwar Chandra Barik, Keonjhar vs. Commissioner(Appeal), GST, Central Excise And Customs, Bhubaneswar

WP(C)/31971/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Surveillance System, Sambalpur vs. Commissioner Of CT And GST Odisha, CT And GST Commissionerate, Cuttack Odisha

WP(C)/35711/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Himansu Palei vs. Assistant Commissioner Central GST CBIC Keonjhar Division, Keonjhar

WP(C)/35901/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Sahoo Supply Agency, Balasore vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/18284/2025HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Jyoti Consultants, Agrahat vs. Pr. Commissioner GST And Central Excise Commissionerate, Bhubaneswar

WP(C)/34228/2026HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sahoo Supply Agency vs. Central Board Of Indirect Taxes And Customs

WP(C)/17344/2025HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Gopal Aromatic PVT. LTD., Cuttack vs. Union Of INDIA

WP(C)/19475/2024HC Orissa03 Nov 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Padu Paraja vs. The Comnr. Of CT. And GST, Odisha

WP(C)/25692/2021HC Orissa02 Nov 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

Sanatan Bal vs. The Comnr. Of CT. And GST, Odisha

WP(C)/25681/2021HC Orissa02 Nov 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

Radheshyam Bhoi vs. The Comnr. Of CT And GST, Odisha

WP(C)/25696/2021HC Orissa02 Nov 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

Dharmajit Mishra vs. The Comnr. Of CT. And GST, Odisha

WP(C)/25699/2021HC Orissa02 Nov 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

Tapan Kumar Sahu vs. The Comnr. CT. And GST, Odisha

WP(C)/25697/2021HC Orissa02 Nov 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

Sanjeet Kumar Bagh vs. The Comn. CT. And GST, Odisha

WP(C)/25688/2021HC Orissa02 Nov 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

Susmita Das vs. The Principal Commissioner CGST And Central Excise, Bhubaneswar Commissionerate, Khurda

WP(C)/34599/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Saroj Kumar Mahanandia vs. Superintendent CGST And Central Excise, Rayagada

WP(C)/35789/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Susanta Mohanty, Gandarpur, Cuttack vs. The Principal Commissioner Of Central Goods And Services Tax, Bhubaneswar

WP(C)/35336/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Arun Kumar Mallik vs. The Commissioner, CGST, Cx And Customs, Bbsr

WP(C)/33662/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Sabita Khosla vs. Superintendent, CGST And Central Excise, Rayagada-Ii Range, Rayagada

WP(C)/35792/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

R.K.Service Station, Balasore vs. Commissioner CT And GST Odisha, Cuttack

WP(C)/10153/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Tankala Soumya vs. Assistant Commissioner Of State Tax, CT And GST, Rayagada Circle, Rayagada

WP(C)/35790/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Pooja, Town Hallroad, Cuttack vs. State Tax Officer, Cuttack-I West Circle, Cuttack

WP(C)/35121/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Chicvogue Fashions Lip, Ganjam vs. State Tax Officer Bhubaneswar- Ii Circle

WP(C)/35238/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Priya, Townhall Road, Cuttack vs. Superintendent Cuttack- I Range, Cuttack

WP(C)/35235/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Dwaraka Jewellers, Bhubaneswar vs. Superintendent, CGST And Central Excise, Bhubaneswar

WP(C)/32223/2026HC Orissa31 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Jinardi Biri Factory vs. M/S. Danish Enterprises

CMP/387/2026HC Orissa30 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

M/S Narayan Sarkar, Malkangiri vs. Pr. Commissioner CGST And Central Excise Commissionerate, Bhubaneswar

WP(C)/33352/2026HC Orissa28 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Sandeep Ranjan Rout vs. The Commissioner Of CT And GST, Odisha, Katak

WP(C)/33955/2026HC Orissa28 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Gagan Bihari Rout@Gagan Rout vs. State Of Odisha

WP(C)/34222/2026HC Orissa28 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Biswanath Rana vs. The Commissioner, CT And GST, Odisha, Cuttack

WP(C)/30968/2026HC Orissa28 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Sushama Mishra vs. The Commissioner Of CT And GST, Odisha, Katak

WP(C)/34171/2026HC Orissa28 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Saudamini Samantray vs. Assistant Commissioner Of State Tax, CT And GST, Bhubaneswar Ii

WP(C)/34805/2026HC Orissa28 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Keshav Rice Mill, Ganjam vs. Chief Commissioner, CT And GST, Odisha, Kataka

WP(C)/32537/2026HC Orissa28 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Nanda Contruction PVT. LTD., Angul vs. Additional Commissioner, GST And Central Excise Commissionerate, Sundergarh

WP(C)/10807/2025HC Orissa28 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Utkal Suppliers, Ganjam vs. Assistant Commissioner Of CT And GST, Ganjam-I Circle, Ganjam

WP(C)/30757/2026HC Orissa28 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Acc LTD vs. Secy.Industries Deptt

WP(C)/7530/2015HC Orissa16 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Saswat Traders, Jagatsinghpur vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/32380/2026HC Orissa16 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Jsw Cement Limited, Jajpur vs. State Of Odisha

WP(C)/36871/2020HC Orissa16 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Prashanti Das (M/S. Panchamukhi Enterprises) vs. Assistant Commissioner Of State Tax, CT And GST, Jagatsinghpur Circle

WP(C)/33880/2026HC Orissa16 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Utkal Highways, Bidanasi vs. Union Of INDIA

WP(C)/34368/2026HC Orissa16 Oct 2026

Bench: MR. JUSTICE R.K.PATTANAIK

Pradeep Kumar Behera vs. Superintendent CGST And Central Excise., Cuttack

WP(C)/33793/2026HC Orissa16 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Manas Behera vs. Commissioner, CT And GST Odisha, Cuttack

WP(C)/33901/2026HC Orissa16 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Pramod Kumar Nayak vs. Superintendent, CGST And Central Excise, Kendrapara

WP(C)/33790/2026HC Orissa16 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Kalinga Warriors Security Services vs. Director General Of Goods And Services Tax Inteligence, Bbsr Zonal Unit

WP(C)/32110/2025HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Ramesh Barik vs. Assistant Commissioner Of State Tax Bhubaneswar Iii Circle, Khurda

WP(C)/32444/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

M/S Superwealth Financial Enterprises Private Limited, Khordha vs. Joint Commissioner Good And Service Tax Central Excise, Bhubaneswar

WP(C)/6703/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Simanchal Sahoo vs. Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/33127/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

M/S. Prafulla Chandra Khatua, Mayurbhanj vs. The State Tax Officer Of CT And GST, Mayurbhanj

WP(C)/9532/2025HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

M/S.Sidhivinayak Roadways, Sundergarh vs. Commissioner Of GST And Central Excise, Rourkela Commissionerate, Rourkela

WP(C)/32356/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Dillip Kumar Behera vs. The Assistant Commissioner Of State Tax, Mayurbhanj Circle

WP(C)/23646/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

M/S. Kalinga Paper Mart, Sundergarh vs. Commissioner Of CT And GST, Cuttack

WP(C)/18289/2025HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Kabita Nayak vs. Chief Commissioner, CGST, Central Excise And Customs, Khurda

WP(C)/33846/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Swastika Ingot PVT.LTD, Sundargarh vs. The Addl Commissioner, GST And Central Excise, Bhubaneswar

WP(C)/11302/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

M/S Basudev Logistics, Jagatsinghpur vs. Principal Commissioner, CGST And Central Excise, Bhubaneswar

WP(C)/33111/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Prabhudatta Mishra vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/32138/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Rajesh Kumar Gupta vs. Joint Commissioner Of GST (Appeal), Territorial Range, Bolangir

WP(C)/9591/2025HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

M/S. Attitude Exim PVT. LTD., Rourkela vs. The Commissioner Of CT And GST, Cuttack

WP(C)/21881/2025HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

M/S.Pradeep Kumar Mahapatra, Bhubaneswar vs. Superintendent Bhubaneswar-Iii Circle, CGST Range, Bhubaneswar

WP(C)/33607/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Dillip Kumar Behera vs. The Assistant Commissioner Of State Tax, Mayurbhanj Circle

WP(C)/23638/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Dillip Kumar Behera vs. The Assistant Commissioner Of State Tax, Mayurbhanj Circle

WP(C)/23644/2026HC Orissa15 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE SANJAY KUMAR MISHRA

Dr.Sunil Kumar Padhi vs. The Chief Commissioner, GST And Central Excise, Bhubaneswar

WP(C)/24122/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Namita Behera vs. Commissioner Of CT And GST, Cuttack

WP(C)/27663/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Kshipra Consumer Marketing PVT. LTD., Rourkela vs. Union Of INDIA

WP(C)/18587/2025HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Record only

M/S Nitaansh Vinimay PVT. LTD., Rourkela vs. Union Of INDIA

WP(C)/18592/2025HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Record only

M/S. Amarjothi Granites (INDIA) PVT. LTD., Berhampur, Ganjam vs. The Commissioner, Commercial Tax And GST, Odisha, Cuttack

WP(C)/18753/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Abdhish Dhal Samanta, Bhubaneswar vs. Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/32081/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Kniit Net Industries Private Limited, Khurda vs. Superintendent Of CGST And Central Excise, Bhubaneswar Ii Circle

WP(C)/31645/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Swarnapai Chemicals (Opc) Private Limited, Cuttack vs. Sales Tax Officer, Cuttack I

WP(C)/29702/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Middlex, Puri vs. Commnr. Of State Tax, Banijyakar Bhawan, Cuttack

WP(C)/32759/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Sunadei Indane Gramin Vitrak, Nayagarh vs. Commissioner Of CT And GST, Cuttack, Odisha

WP(C)/33322/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Sunanda Raul vs. The Commissioner Of Commercial Taxes And Goods Nad Services Tax, Odisha

WP(C)/32525/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Zakir Hussain Ali Khan vs. Additional Commissioner (Appeals), Bhubaneswar

WP(C)/31632/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Manorama Nayak, Khorda vs. Assistant Commissioner Of State Tax, CT And GST, Bhubaneswar Iv Circle, Khurda

WP(C)/9201/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Chandan Kumar Bathual vs. Superintendent, CGST And Central Excise, Cuttack-Iii Range, Cuttack

WP(C)/31756/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Manoranjan Sadangi vs. Superintendent, CGST And Central Excise, Gopalpur Range, Ganjam

WP(C)/32610/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Bijaya Kumar Parekh vs. State Tax Officer, CT And GST Balangir Circle, Balangir

WP(C)/32550/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Puspanjali Bhuyan vs. The Commissioner Of CT And GST, Odisha

WP(C)/32872/2026HC Orissa14 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Gopal Aromatic PVT. LTD, Cuttack vs. State Of Odisha

WA/1244/2026HC Orissa12 Oct 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE CHITTARANJAN DASH

M/S Deepak Kumar Mohanty, Jajpur vs. Union Of INDIA

WP(C)/28685/2024HC Orissa12 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Deepak Kumar Mohanty, Jajpur vs. Union Of INDIA

WP(C)/28686/2024HC Orissa12 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Prasanna Kumar Parija vs. Union Of INDIA

WP(C)/29944/2026HC Orissa09 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Bibhasa Jena vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar Commissionerate

WP(C)/32019/2026HC Orissa09 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Otd Logistics Express Private Limited vs. The Commissioner CGST Cx And Customs

WP(C)/32011/2026HC Orissa09 Oct 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

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