BharatTaxGST

Orissa High Court GST Judgments — 2026

765 judgments, newest first. Page 8 of 8.

Sunanda Ray vs. The Commissioner, CGST, Cx And Customs, Bhubaneswar

WP(C)/3400/2026HC Orissa05 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Monik Hospitality Servises, Cuttack vs. The Principal Comnr Of Central Goods And Service Tax, Bhubaneswar

WP(C)/3769/2026HC Orissa05 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Suvam Power, Khorda vs. Additional Commissioner Of State Tax (Appeal), Bhubaneswar

WP(C)/2818/2026HC Orissa05 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Mahaveer Stone Product vs. Additional Commissioner CT And GST, Bhubaneswar

WP(C)/3264/2026HC Orissa05 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manisha Pattnaik vs. Principal Commissioner Of Central Goods And Service Tax, Bhubaneswar

WP(C)/3518/2026HC Orissa05 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Asu Steel Industries LTD, Bargarh vs. Asst Commissioner Of State Tax CT And GST, Cuttack

WP(C)/32878/2025HC Orissa05 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Shiva Prasad Pattnaik vs. The Commnr., Commercial Tax And GST, Odisha

WP(C)/17390/2023HC Orissa02 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Debasis Nandi vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/883/2026HC Orissa02 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Alok Kumar Jee, Baleswar vs. Addl Commissioner, Bhubaneswar

WP(C)/2247/2026HC Orissa02 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Shree Bharat Motors Limited, Bhubaneswar vs. The Chief Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/36371/2025HC Orissa02 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Narasingha Mishra vs. The State Tax Officer CT And GST Balangir Circle Balangir Odisha

WP(C)/1540/2026HC Orissa02 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S M. B. Associates, Kendujhar vs. Additional Commissioner Of State Tax (Appeal), Cuttack

WP(C)/1749/2026HC Orissa02 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pulak Nanda vs. Superintendent, Dhenkanal Range

WP(C)/2210/2026HC Orissa02 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Shivajyoti Conpro PVT. LTD., Bbsr vs. Chairman, Odisha Gramya Bank, Bbsr

WP(C)/18140/2023HC Orissa30 Jan 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

Prabhash Chandra Mishra vs. Union Of INDIA(CGST)

BLAPL/9957/2025HC Orissa28 Jan 2026

Bench: MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Sitaram Cashew Industries vs. Commissioner Of Sales Tax CT And GST

WP(C)/2368/2026HC Orissa27 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Anjani Travels vs. Commissioner Of CT And GST, Odisha

WP(C)/26287/2025HC Orissa27 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pramod Kumar Nanda vs. Union Of INDIA

BLAPL/12334/2025HC Orissa22 Jan 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

Jathinbitra Infratech And Tradeimpex Private Limited vs. The Chairperson Of Central Board Of Excise And Customs (Cbec)

WP(C)/29387/2025HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Khageswar Barik vs. The Principal Commissioner CGST And Central Excise, Bhubaneswar

WP(C)/36123/2025HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kaisar Bano vs. The Chief Commissioner, CT And GST, Odisha

WP(C)/1717/2026HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Montecarlo Limited, Gujarat vs. The Addl Commissioner Of State Tax, (Appeal) Central Zone Ii, Cuttack

WP(C)/1412/2026HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ajit Kumar Bisoi vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/37733/2025HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pranaya Kumar Samantasinghar vs. The Commissioner, CT And GST Odisha, Cuttack

WP(C)/2067/2026HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Hawkeye, Dhenkanal vs. Commissionr CGST Central Revenue Building, Bbsr

WP(C)/1953/2026HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Tushar Kanta Acharya vs. State Tax Officer, Bbsr Iv Circle

WP(C)/1485/2026HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Montecarlo Limited, Ahmedabad vs. The Addl Commissionerof State Tax (Appeal), Central Zone Ii, Odisha, Cuttack

WP(C)/583/2026HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kundus Kitchen Equipment Private Limited, Khordha vs. Assistant Commissioner Of State Tax, Bhubaneswar Iv Circle, Khordha

WP(C)/1823/2026HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Gangadhara Das, Dhenkanal vs. Superintendent, Dhenkanal

WP(C)/930/2026HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Paradeep Phosphates Limited, Odisha vs. Additional Commissioner, GST (Appeals), Khurda

WP(C)/11618/2024HC Orissa22 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ranjan Kumar Rout vs. Additional State Tax Officer, CT And GST, Bhubaneswar-1 Circle

WP(C)/1765/2026HC Orissa21 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Shribanta Behera vs. Commissioner Of CT And GST

WP(C)/2121/2026HC Orissa21 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Anupama Nayak vs. State Tax Officer, CT And GST, Angul Circle

WP(C)/1747/2026HC Orissa20 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sanjay Kumar Bahali vs. The Assistant Commissioner Of State Tax

WP(C)/1292/2026HC Orissa20 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Kumar Biswal vs. Additional State Tax Officer, Angul

WP(C)/37436/2025HC Orissa19 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Meghnath Kapri, Balliguda, Kandhamal vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/1219/2026HC Orissa19 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Trinath Karkaria vs. State Of Odisha

WP(C)/35452/2025HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Tulja Trading Co., Jharsuguda vs. The Principal Commnr Of Central Goods And Service Tax, Bhubaneswar

WP(C)/927/2026HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Pd Agarwal, Angul vs. The Commissioner, State GST Dept, Cuttack

WP(C)/36545/2025HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ajay Jena, Balasore vs. Addl. Commissioner ( Appeals) CGST, Bhubaneswar

WP(C)/514/2026HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Kuber Mohan Das vs. Joint Commissioner Of State Tax (Appeal), Territorial Range, Cuttack-Ii

WP(C)/35895/2025HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Magnum Estates Private Limited., Bhubaneswar vs. Additional Commissioner, GST (Appeals), Bhubaneswar

WP(C)/35676/2025HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kodinga Large Sized Multi Purpose Cooperative Socities Limited, Nabarangpur vs. The Chief Comnr Of Commercial Taxes And Goods And Service Tax, Odisha, Banijyakar Bhawan, Cuttack

WP(C)/37289/2025HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Tental Technology, Chandrasekharpur, Bhubaneswar vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/929/2026HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Das Integrated System, Cuttack vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/923/2026HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Manoj Kumar Nayak, Bhubaneswar vs. Commissioner Of CT And GST, Cuttack

WP(C)/1276/2026HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kanakalata Senapati vs. The Assistant Commissioner, GST And Central Excise Bbsr- Ii Division

WP(C)/29819/2025HC Orissa15 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Toshita Kumar Danga vs. Principal Commissioner, GST And Central Excise, Bhubaneswar

WP(C)/846/2026HC Orissa13 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Rout Store, Gobindpur, Kendrapara vs. The Chief Commnr Of Commercial Taxes And Goods And Service Tax, Odisha, Cuttack

WP(C)/920/2026HC Orissa13 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jagyenswar Naik vs. The Commissioner Of CT And GST, Odisha

WP(C)/491/2026HC Orissa13 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prashanta Kumar Jena vs. Commissioner, CT And GST, Odisha, Cuttack

WP(C)/37675/2025HC Orissa12 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Bridge And Roof Company (INDIA) LTD., Kolkata vs. State Of Orissa

WP(C)/31365/2025HC Orissa09 Jan 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

Rajesh Kumar Kar vs. Assistant Commissioner CGST And Central Excise, Sambalpur Division, Sambalpur

WP(C)/33624/2025HC Orissa09 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bishnu Charan Barick, Keonjhar vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/35806/2025HC Orissa09 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Mahendra Suniani vs. The Commissioner Of Commercial Taxes And Goods Services Tax, Odisha, Cuttack

WP(C)/35786/2025HC Orissa09 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Cordant Engineerings INDIA PVT.LTD., Bhubaneswar vs. The State Tax Officer CT And GST, Bhubaneswar Iii Circle, Khurda

WP(C)/91/2025HC Orissa09 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jindal Steel Limited, Angul vs. Commissioner Of The Commercial Taxes And GST Circle, Angul

WP(C)/25955/2025HC Orissa08 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Abhilash Rath vs. The Chief Commissioner, CT And GST Odisha, Cuttack

WP(C)/336/2026HC Orissa08 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. S.K. Enterprises, Bbsr vs. The Commissioner Of CT And GST Banijyakar Bhawan, Cuttack

WP(C)/37476/2025HC Orissa08 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kshetrabasi Lenka vs. The Commissioner, CGST, Cx And Customs, Rourkela

WP(C)/334/2026HC Orissa08 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Arabinda Hota vs. The Commissioner, CGST, Cx And Customs, Bhubaneswar

WP(C)/357/2026HC Orissa08 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Asstabhuja Engg. And Constructions, Cuttack vs. The Commissioner, Commercial Tax And GST, Odisha, Cuttack

WP(C)/36757/2025HC Orissa08 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Nirmal Kumar Agrawalla vs. The Commissioner Of GST, Central Excise And Customs, Bbsr

WP(C)/389/2026HC Orissa08 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Mohanty Pharmaceuticals vs. Joint Commissioner Of State Tax (Appeal)

WP(C)/36102/2025HC Orissa06 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kal Kmc Pp No 04 Nabra, Mayurbhanj vs. The State Tax Officer, Mayurbhanj Circle, Balasore

WP(C)/34055/2025HC Orissa06 Jan 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

← 2025