Orissa High Court GST Judgments — 2026

795 judgments, newest first. Page 5 of 8.

Jhatu Charan Das vs. State Of Odisha

WP(C)/23919/2022HC Orissa14 May 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

M/S. Psr Elecon PVT. LTD., Hyderabad, Telengana vs. The Addl Comnr (Adjudicating Authority) GST And Central Excise, Bhubaneswar

WP(C)/8448/2026HC Orissa14 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Janardan Panda vs. The Commissioner Commercial Tax And GST Odisha

WP(C)/11297/2026HC Orissa14 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Tarakeswar Jena vs. The Assistant Commissioner Of State Tax, Balasore Circle

WP(C)/13514/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Maa Mangala Jewellers, Cuttack vs. Commissioner Of CT And GST, Cuttack

WP(C)/12896/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rajkumar Enterprises, Balasore vs. State Of Odisha

CRLREV/352/2026HC Orissa13 May 2026

Bench: MR. JUSTICE V. NARASINGH

Himanshu Bhusan Nayak vs. Commissioner Of CT And GST, Cuttack

WP(C)/13428/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bs Fashion Wear, Khordha vs. State Tax Officer, Bhubaneswar I, Circle, Khorda

WP(C)/9709/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Sai Metaliks INDIA Private LTD., Bhubaneswar vs. State Tax Officer, CT And GST Bhubaneswar-Ii Circle, Bhubaneswar

WP(C)/12701/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Hanuman Enterprises, Cuttack vs. Union Of INDIA

WP(C)/14059/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rabindra Kumar Dalai vs. The Superintendent Of CGST And Cx, Cuttack-Ii Circle

WP(C)/13946/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Suryakanta Patra vs. The Commissoner, CGST, Cx And Customs

WP(C)/14152/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manas Ranjan Behera vs. Superintendent, Angul-Ii Range

WP(C)/12880/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M.Raja Rao vs. The Commissioner, CT And GST, Cuttack

WP(C)/13494/2026HC Orissa13 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Regal Graphics, Sundargarh vs. Superintendent, Rourkela-Iii, Range, Sundragarh

WP(C)/12091/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rataikanta Samantaray vs. Addl. CT And GST Officer, Bhubaneswar I Circle, Bhubaneswar

WP(C)/11589/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Suresh Kumar Dash vs. Additional State Tax Officer, CT And GST, Bhubaneswar-Iii Circle

WP(C)/11928/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bira Kishore Janka vs. The Commissioner, CT And GST, Cuttack

WP(C)/13575/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Deepak Rout vs. Deputy Commissioner Of State Tax, CT And GST, Kendrapara

WP(C)/11592/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Kusumi Scs LTD., Dhenkanal vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar

WP(C)/13795/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pramod Kumar Baliarsingh vs. Superintendent, CGST And Central Excise, Bhubaneswar-Ii

WP(C)/12539/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Keshab Chandra Jena vs. Assistant Commissioner Of State Tax, CT And GST, Koraput

WP(C)/11443/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sibaram Majhi vs. The Chief Commissioner Of Commercial Taxes And Goods And Servics Tax Odisha

WP(C)/13335/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Biswajit Behera vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar

WP(C)/11667/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S N.S. Infrastructure, Bhubaneswar vs. State Tax Officer, CT And GST, Bhubaneswar Iii Circle

WP(C)/11941/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Pranati Panda, Jajpur vs. The Commissioner, CGST, Cx And Customs, Bhubaneswar

WP(C)/12672/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Tarini Supplies, Angul vs. The Principal Commissioner Of CGST, Bhubaneswar

WP(C)/10794/2026HC Orissa12 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bajrang Steel vs. Commissioner Of CT And GST, Odisha

WP(C)/18656/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jiten Kumar Sahoo vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/21462/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Tulashi Electricals, Jajpur vs. The Commissioner Of CT And GST, Banijyakar Bhawan, Cuttack

WP(C)/23701/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Manas Ranjan Pattnaik vs. The State Tax Officer, Sundargarh Circle, Sundargarh

WP(C)/18911/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sampurna Rani Bisoi vs. Joint Commissioner Of State Tax (Appeal), CT And GST, Ganjam

WP(C)/31662/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Go Planet, Ganjam vs. Joint Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Ganjam

WP(C)/17703/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Ajay Kumar Sabat, Ganjam vs. Joint Commissioner Of State Tax (Appeal), Territorial Range, Ganjam

WP(C)/26556/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Susanta Kumar Samal vs. The Commissioner Of Commercial Taxes Nad Goods And Servicer Tax, Cuttack

WP(C)/15360/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Bikash Panigrahi, Bargarh vs. The Commissioner Commercial Tax (C.T) And Goods And Service Tax (G.S.T.), Cuttack

WP(C)/23011/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Vivekanand Medical Mission LTD., Bbsr vs. Central Board Of Indirect Taxes And Customs

WP(C)/10216/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prakash Jena @ Prakash Chandra Jena vs. Additional Commissioner Of State Tax (Appeal), South Zone, Berhampur

WP(C)/23087/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sarala Engineering And Co., Jagatsinghpur vs. Joint Commissioner Of State Tax (Appeal), Cuttack

WP(C)/21504/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. The Drugs, Bbsr vs. Assistant Commissioner CT And GST, Circle-Iv, Bbsr

WP(C)/25276/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S B.R. Enterprises, Jagatsinghpur vs. Joint Commissioner Of State Tax (Appeal), Cuttack

WP(C)/24048/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sarangadhar Das, Dhenkanal vs. The Joint Commissioner Of State Tax, Dhenkanal Circle

WP(C)/19448/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Shree Mahabir Associates, Bbsr vs. Additional Commissioner Of State Tax Appeal, CT And GST Territorial Range, Balasore

WP(C)/29415/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prafulla Kumar Bhumij vs. Chief Commissioner Of State Tax, CT And GST, Cuttack

WP(C)/25671/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Gajendra Prasad Panda vs. Commissioner, CT And GST, State Tax(Appeal), Ganjam

WP(C)/24691/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Alka Narulla vs. The Central Board Of Indirect Taxes And Customs (CBIC), New Delhi

WP(C)/29562/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Chandi Stone Crushing, Bbsr vs. The Chief Commissioner CT And GST, Cuttack

WP(C)/15408/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Adeita Behera, Matagajapur, Cuttack vs. Joint Commissioner Of State Tax (Appeal), Cuttack

WP(C)/24577/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Maa Mangala Pharmaceuticals, Cuttack vs. Assistant Commissioner Of State Tax, CT And GST Circle, Cuttack -I

WP(C)/22461/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Shreeram Agency, Jagatsinghpur vs. Joint Commissioner Of State Tax (Appeal), Cuttack

WP(C)/17590/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Odisha Forest Development Corporation LTD., Bbsr vs. Commissioner Of Commercial Taxes (C.T.) And Goods And Services Tax (G.S.T.), Cuttack

WP(C)/15951/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Sunanda Enterprises, Bbsr vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/28974/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Chandrakanta Parida vs. The State Tax Officer, CT And GST Circle, Jajpur

WP(C)/9516/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S S.M. Partners vs. The Commissioner Of Commercial Taxes And Goods And Services

WP(C)/20627/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Narayani Sons INDIA PVT. LTD., Kendujhar vs. Joint Commissioner Of State Tax (Appeal), Jajpur Range

WP(C)/18560/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Mowglee Retail Private LTD., Ganjam vs. Addl. Comnr Of State Tax(Appeal) CT And GST Territorial Range, Ganjam

WP(C)/32231/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Kubermohan Das vs. Joint Commissioner Of State Tax (Appeal), Cuttack

WP(C)/21507/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Om Enterprises, Koraput vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/24520/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Neelammotors PVT. LTD., Balasore vs. Joint Commissioner Of State Tax (Appeal), CT And GST Territorial Range, CT And GST, Balasore

WP(C)/22560/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Madhusudan Mallik vs. Commissioner Of CT And GST

WP(C)/19602/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sagar Bazar, Ganjam vs. Joint Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Ganjam

WP(C)/17704/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Bigyan Choudhury, Cuttack vs. Joint Commissioner Of State Tax(Appeal), Cuttack

WP(C)/19443/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Ajay Kumar Sabat, Ganjam vs. Joint Commissioner Of State Tax (Appeal), Territorial Range, Ganjam

WP(C)/26555/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bhagaban Mohalik vs. The Commissioner Of CT And GST, Cuttack

WP(C)/26748/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Daringbadi Lampcs LTD., Kandhamal vs. Joint Commissioner Of State, CT And GST Territorial Range, Ganjam

WP(C)/17735/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Gopinath Panipanchayat vs. Addl CT And GST Officer, CT And GST Circle, Jagatsinghpur

WP(C)/15464/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Krishna Pratap Singh, Jharshu vs. Joint Commissioner Of State Tax (Appeal), CT And GST Sambalpur

WP(C)/24204/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Mayuri, Cuttack vs. Joint Commissioner Of State Tax Appeal, Cuttack

WP(C)/23960/2025HC Orissa11 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Ajit Kumar Behera, Keonjhar vs. The Chief Commissioner Of Commercial Taxed And Goods And Services Tax, Bhubaneswar

WP(C)/11422/2026HC Orissa07 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sharat Chardra Swain vs. Commissioner Of CT And GST, Bhubaneswar

WP(C)/11892/2026HC Orissa07 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Siba Prasad Desite vs. Assistant Commissioner Of State Tax. CT And GST, Rayagada

WP(C)/13535/2026HC Orissa07 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ss Creatives And Motion Pictures, Dhenkanal vs. Superintendent, Dhenkanalrange, Dhenkanal

WP(C)/11805/2026HC Orissa07 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rohidas Kushulia vs. Additional State Tax Officer, CT And GST, Rayagada

WP(C)/13476/2026HC Orissa07 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. N.R. International LTD vs. State Of Odisha

STREV/27/2022HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Nihar Ranjan Routray, Kendrapara vs. Assistant Commissioner Of State Tax CT And GST Circle, Kendrapara

WP(C)/11754/2026HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kishore Chandra Agrawal vs. Ananta Narayan Harpal, CT And GST Officer, GST Circle-1, Sambalpur

CONTC/3839/2025HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Arundhati Mallick vs. The Chief Commissioner, CT And GST

WP(C)/11569/2026HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bankabihari Patra vs. Additional Commissioner GST (Appeals) CGST, Bhubaneswar

WP(C)/11673/2026HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Relentless Brands LLP vs. Joint Commissioner, Bhubaneswar

WP(C)/12871/2026HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rajesh Gouda, Prop- M/S Radha Krishna Traders vs. The Superintendent, CGST And Central Excise, Koraput Range

WP(C)/10523/2026HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Supriya Mishra vs. Additional State Tax Officer, CT And GST Circle, Puri

WP(C)/11603/2026HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Chinamchenti Subham Subudhi vs. Assistant Commissioner Of State Tax, CT And GST, Phulbani Circle, Kandhamal

WP(C)/13089/2026HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Janardan Panda vs. The Commissioner Commercial Tax And GST, Odisha

WP(C)/11162/2026HC Orissa05 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Satya Narayan Nayak, Kalahandi vs. Pr. Commissioner CGST And Central Excise, Bhubaneswar

WP(C)/10395/2026HC Orissa04 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Atul Bansal vs. State Of Odisha(GST)

ABLAPL/4629/2026HC Orissa04 May 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

Kamalakanta Rout vs. State Tax Officer, CT And GST, Cuttack-Ii Circle, Cuttack

WP(C)/11399/2026HC Orissa04 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Somanath Prusty vs. Assistant Commissioner Of CT And GST, Cuttack-1

WP(C)/9754/2026HC Orissa04 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Abhiram Malik vs. Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/11318/2026HC Orissa04 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Indian Oil Corporation LTD, Bbsr vs. Union Of INDIA

WP(C)/17507/2024HC Orissa02 May 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rajkumar Enterprises, Balasore vs. State Of Odisha

CRLREV/313/2026HC Orissa30 Apr 2026

Bench: MR. JUSTICE V. NARASINGH

M/S.Narottam Satapathy, Kendujhar vs. The Additional State Tax Officer, Keonjhar Circle, Jajpur

WP(C)/11914/2026HC Orissa30 Apr 2026

Bench: MR. JUSTICE B. P. ROUTRAY,MR. JUSTICE SASHIKANTA MISHRA

Ocl Iron And Steels LTD., Kolkata vs. Union Of INDIA

WP(C)/32424/2025HC Orissa27 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Union Of INDIA vs. Deepak Niranjan Nath Pandit

WP(C)/10640/2025HC Orissa24 Apr 2026

Bench: MR. JUSTICE DIXIT K.S.,MR. JUSTICE CHITTARANJAN DASH

Smarak Nayak vs. State Of Odisha

WP(C)/8867/2026HC Orissa24 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sai Stuti Enterprises, Kishannagar, Cuttack vs. The State Tax Officer, Cuttack Ii Circle

WP(C)/8152/2026HC Orissa21 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Dhanwar And Associates, Balasore vs. Commissioner Of Sales Tax, CT And GST, Odisha, Cuttack

WP(C)/10379/2026HC Orissa21 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S P.D.Agarwal, Angul vs. State Tax Officer, Angul

WP(C)/8726/2026HC Orissa20 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S P.D.Agarwal, Angul vs. State Tax Officer, Angul

WP(C)/8727/2026HC Orissa20 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Pradipta Rout, Jajpur vs. The Asst. Commissioner Of State Tax, CT And GST, Jajpur Circle, Jajpur

WP(C)/10319/2026HC Orissa20 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ritik Patra, Khordha vs. Assistant Commissioner Of State Tax Bhubaneswar Iii Circle, Bhubaneswar, Khordha

WP(C)/10747/2026HC Orissa20 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

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