BharatTaxGST

Orissa High Court GST Judgments — 2026

765 judgments, newest first. Page 2 of 8.

Dipu Das vs. Principal Commissioner, CT And GST, Odisha, Cuttack

WP(C)/31758/2026HC Orissa30 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Satyapriya Mohapatra @ Mahapatra vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar

WP(C)/22041/2026HC Orissa30 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Jay Durga Construction, Puri vs. Chief Commissioner Of CT And GST, Odisha

WP(C)/12742/2026HC Orissa30 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Jadunath Hembram vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/23726/2026HC Orissa25 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S.Maa Tareni Coal Transport Firm, Angul vs. Superintendent, CGST And Central Excise, Talcher-I Range, Talcher

WP(C)/30955/2026HC Orissa25 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE GOURISHANKAR SATAPATHY

M/S Kalinga Enterprises vs. Central Board Of Indirect Taxes And Customs

WP(C)/12181/2025HC Orissa25 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE GOURISHANKAR SATAPATHY

Nilesh Yogesh Jagiwala@Nilesh Jagiwala@Neil vs. Union Of INDIA(CGST)

CRLMA/86/2026HC Orissa24 Sept 2026

Bench: MR. JUSTICE ADITYA KUMAR MOHAPATRA

Ansuman Das vs. Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/30178/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Ghanashyam Das vs. Chief Commissioner Of State Tax, CT And GST, Odisha, Kataka

WP(C)/29721/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Jay Maa Ganga Pani Panchayat, Malkangiri vs. Superintendent, Malkangiri

WP(C)/30580/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Glf Infratech Private LTD., Pokhariput, Khurda vs. The State Tax Officer, Bhubaneswar-Iv Circle, C.T. And GST

WP(C)/30707/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Bijay Kumar Sethi vs. The Commissioner Of CT And GST, Odisha

WP(C)/29170/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sai Bhargabi Steelex, Cuttack vs. Superintendent, Central GST And Central Excise, Puri Ii Range, Puri

WP(C)/30584/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Bikash Kumar Achary vs. The Commissioner Of CT And GST Odisha, Kataka

WP(C)/29032/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Soumyakanta Sahoo vs. The Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/23433/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Sanvi Services, Bhubaneswar vs. Asst.Commissioner Of State Tax, Bhubaneswar-Iii Circle, Bhubaneswar

WP(C)/30646/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Sugyan Kumar Rout vs. Superintendent, GST Central Excise And Customs, Bhubaneswar

WP(C)/26835/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Blue Star Construction And Developers, Cuttack vs. Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/30087/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Mahaveer Digital Vision, Ganjam vs. Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/29465/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Sushama Das vs. Superintendent CGST And Central Excise, Cuttack

WP(C)/30652/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Harish Jena vs. Superintendent, CGST And Central Excise, Bhubaneswar-Xi Range, Bhubaneswar

WP(C)/29046/2026HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Bibekananda Pattnayak, Bbsr vs. Assistant Commissioner, GST And Central Excise, Bbsr

WP(C)/23846/2025HC Orissa23 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Ranjan Ray vs. The Commissioner Of Commercial Taxes And Goods And Services Tax

WP(C)/20521/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Raj Kishore Sahu, Jajpur vs. The Principal Commnr. Of Central Goods And Service Tax, Bhubaneswar

WP(C)/27032/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Babamani Associates, Jajpur vs. The Principal Commissioner Of Central Goods And Service Tax, Bhubaneswar

WP(C)/28025/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Ritika Ispat PVT Limited, Sundergarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/22412/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Sitesh Kumar Pradhan vs. Superintendent, CGST And Central Excise

WP(C)/30046/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Subrat Kumar Malla vs. Chief Commissioner, CGST, Central Excise And Customs, Bhubaneswar

WP(C)/30126/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Deepak Debnath vs. Chief Commissioner, CGST, Central Excise And Customs, Bhubaneswar

WP(C)/30121/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Prabodh Kumar Panda vs. The Commissioner Of CT And GST Odisha, Kataka

WP(C)/26274/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Priyadarsini Mahakhud, Angul vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/27646/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Abhijit Choudhury vs. Commissioner Of CT And GST, Banijyakar Bhawan, Cuttack

WP(C)/28722/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Hub Cafe And Restaurant, Cuttack vs. Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/30085/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Nilandri Dresses, Kendrapara vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/27632/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Puspita Jena vs. The Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/28548/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Dhabaleswar Enterprisers, Bhubaneswar vs. The Commissioner Of CT And GST Odisha, Cuttack

WP(C)/26404/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Manoj Kumar Sethy, Ganjam vs. The Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/30212/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Lipika Padhi vs. The Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/30215/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Rakesh Kumar Samal vs. Joint Commissioner, GST, Bhubaneswar, Khurda

WP(C)/26601/2026HC Orissa19 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Psr Elecon PVT.LTD., Bhubaneswar vs. The Chief Commissioner Of CGST And Central Excise, Bhubaneswar

WP(C)/26417/2026HC Orissa18 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Soubhagini Rout vs. State Of Odisha

WP(C)/22606/2026HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Kare 91 Kommunications PVT. LTD., Bbsr vs. Supdt., CGST And Central Excise, Bbsr

WP(C)/27240/2026HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Khushi Construction And Supplier, Rayagada vs. Commissioner, Central Goods And Service Tax And Central Excise, Bhubaneswar Commissionerate

WP(C)/28084/2026HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Maa Sarala Fly Ash Bricks, Cuttack vs. Commissioner Of CT And GST, Cuttack

WP(C)/24164/2023HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Deepak Kumar Routray vs. State Of Odisha (GST)

ABLAPL/10349/2026HC Orissa17 Sept 2026

Bench: MR. JUSTICE V. NARASINGH

Maa Badhamba Pani Panchayat, Bhadrak vs. Commissioner, CT And GST Odisha, Cuttack

WP(C)/28052/2026HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Rina Rani Sahoo vs. The Commissioner, CGST, Cx And Customs, Bhubaneswar

WP(C)/28818/2026HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Maa Mangala Enterprises, Ganjam vs. State Tax Officer, Ganjam I Circal, Ganjam

WP(C)/29862/2026HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Basanta Mahalik vs. Assistant Commissioner Of State Tax, CT And GST, Balasore Circle, Balasore

WP(C)/29043/2026HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. A.N. Construction, Puri vs. Assistant Commissioner Of State Tax, Puri

WP(C)/29877/2026HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sahoo And Sahoo Traders, Angul vs. The Commissioner Of CT And GST Commissionerate, Odisha, Cuttack

WP(C)/19541/2026HC Orissa17 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Puri Refrigeration, Puri vs. Chief Commissioner, CGST And Central Excise, Odisha, Bhubaneswar

WP(C)/29318/2026HC Orissa16 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Nayak Poultry Firm, Kendrapara vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/27661/2026HC Orissa16 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Ladu Kishore Sahu vs. Superintendent, Central GST And Central Excise (Cx) Nabarangapur, Range, CGST Division Koraput

WP(C)/28584/2026HC Orissa16 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Marla Narayana Swamy, Ganjam vs. The Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/26765/2026HC Orissa16 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Pralipsha Das vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar

WP(C)/19534/2026HC Orissa16 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Giridhari Dash, Angul vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/27615/2026HC Orissa16 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Partha Sarathi Das vs. Assistant Commissioner Of State Tax, CT And GST, Balasore Circle, Balasore

WP(C)/29040/2026HC Orissa16 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

M/S Suresh Chandra Sahu, Angul vs. The Principal Commissioner CGST, C.Ex Commissionerate, Bhubaneswar

WP(C)/22348/2026HC Orissa16 Sept 2026

Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN

Pramod Kumar Nanda vs. Union Of INDIA

BLAPL/7419/2026HC Orissa10 Sept 2026

Bench: MR. JUSTICE GOURISHANKAR SATAPATHY

Sunil Kumar Mohanty vs. State Tax Officer, CT And GST, Kendrapada Circle

WP(C)/28001/2026HC Orissa07 Sept 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Prabina Kumar Nayak vs. Superintendent, CGST And Central Excise, Dhenkanal Range

WP(C)/28189/2026HC Orissa07 Sept 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Sangram Keshari Parida vs. Superinted, CGST And Cental Excise, Puri-Ii Range, Puri

WP(C)/24564/2026HC Orissa02 Sept 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Rajkishore Das vs. Commissioner Of CT And GST, Cuttack

WP(C)/13357/2026HC Orissa02 Sept 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Prasanjit Majhi vs. Superintendent, CGST And Central Excise, Malkangiri Range, Malkangiri

WP(C)/24566/2026HC Orissa02 Sept 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Mukteswar Naik vs. State Of Odisha

WP(C)/27986/2026HC Orissa02 Sept 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE CHITTARANJAN DASH

Aravinda Kumar Patel vs. The Additional State Tax Officer, CT And GST, Balangir Circle

WP(C)/18655/2026HC Orissa31 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Raj Narayan Mohapatra vs. The Assistant Commissioner Of State Tax

WP(C)/13713/2026HC Orissa31 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Mandipa Traders vs. Addl Commissioner Of State Tax (Appeal)

WP(C)/26052/2026HC Orissa31 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Raj Narayan Mohapatra vs. The Assistant Commissiner Of State Tax

WP(C)/13715/2026HC Orissa31 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Shiv Sunder Auto Repairing And Febricators vs. Commissioner Of CT And GST, Cuttack

WP(C)/22678/2026HC Orissa31 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Ranjan Kumar Sethy vs. State Of Odisha

WP(C)/21734/2026HC Orissa31 Aug 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

M/S.Subhalaxmi Swain, Nayapalli, Bhubaneswar vs. The Commissioner, CT And GST, Odisha, Cuttack

WP(C)/14698/2026HC Orissa31 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Visa Steel Limited vs. Union Of INDIA

WP(C)/19998/2021HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Gannon Dunkerley And Co. LTD., Bihar vs. Joint Commissioner Of State Tax CT And GST Circle, Rayagada

WP(C)/17110/2025HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Odyssey Advanced Telematics Systems vs. The Chief Commissioner, CT And GST, Odisha

WP(C)/27341/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Alok Bhatada vs. The Commissioner Of CT And GST Odisha, Kataka

WP(C)/22005/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Deepak Kumar Das vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar Commissionerate

WP(C)/16910/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Debasis Sahu, Khorda vs. Superintrndent GST And Central Excise, Bhubaneswar Vi Range, Bhubaneswar

WP(C)/22088/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Krishna Traders, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/27181/2024HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Alaka Kumari Mudra vs. Supdt., CGST And Central Excise, Berhampur 1

WP(C)/27196/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Visa Steel LTD., Bbsr vs. Union Of INDIA

WP(C)/5017/2023HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Mrityunjay Dash vs. The Superintendent Of CGST And Central Excise, Cuttack

WP(C)/27434/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Diptilaxmi Sahu vs. Supdt., CGST And Central Excise, Berhampur 1

WP(C)/27216/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Ambika Cunstrution Company vs. Central Board Of Indirect Taxes And Customs

WP(C)/11413/2025HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Amit Kumar Dash @ Amit Kumar Das vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar

WP(C)/19389/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Chandrabhaga Handicrafts Producer Company LTD., Puri vs. The Commissioner, CT And GST Odisha, Cuttack

WP(C)/21730/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Sahoo Enterprises, Balasore vs. Commissioner Of CT And GST, Cuttack

WP(C)/13851/2025HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Krishna Traders, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/27148/2024HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S The Regional Cooperative Marketing Society LTD vs. The Chief Commissioner, CT And GST, Odisha

WP(C)/27339/2026HC Orissa28 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Utkal Khadi Mandal, Khurda vs. State Of Odisha

WP(C)/11886/2026HC Orissa25 Aug 2026

Bench: MR. JUSTICE SASHIKANTA MISHRA

Doki Siva Prasad Rao vs. State Of Odisha

WP(C)/11505/2026HC Orissa21 Aug 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

Parul Dhar Mohapatra vs. The Superintendent Of CGST And Central Excise, Baripada

WP(C)/23357/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Mami Behera, Angul vs. The Principal Commissioner CGST And Central Excise Commissionerate, Bhubaneswar

WP(C)/22192/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sangram Keshari Samal, Jajpur vs. The Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/23559/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Projolita Dash vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/16473/2025HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

D. Adinarayan Subudhi vs. State Of Odisha

WP(C)/11510/2026HC Orissa21 Aug 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

Dibyajyoti Mishra vs. State Of Odisha

ABLAPL/7738/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE V. NARASINGH

Rytham Agrawal vs. State Of Odisha

WP(C)/21373/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Sn Construction And Developers, Bbsr vs. The Chief Commissioner CT And GST, Odisha

WP(C)/24604/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

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