Subrat Kumar Malla v. Chief Commissioner, CGST, Central Excise And Customs, Bhubaneswar

Court: Orissa High Court
Case number: WP(C)/30126/2026
Date of judgment: 19 Sept 2026
Bench: DR. JUSTICE S.K. PANIGRAHI,MR. JUSTICE MURAHARI SRI RAMAN
Petitioner: SUBRAT KUMAR MALLA
Respondent: CHIEF COMMISSIONER, CGST, CENTRAL EXCISE AND CUSTOMS, BHUBANESWAR
CNR: ODHC010708992026

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