BharatTaxGST

Orissa High Court GST Judgments — 2026

765 judgments, newest first. Page 3 of 8.

M/S. Asika Fintrade PVT. LTD., Barbil, Kendujhar vs. Asst. Commissioner CT And GST, Barbil Circle, Kenojhar

WP(C)/5276/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Moninagi Badrinath vs. State Of Odisha

WP(C)/11468/2026HC Orissa21 Aug 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

M/S.Kankadahad Scs LTD., Dhenkanal vs. The Principal Commissioner CGST And Central Excise, Bhubaneswar Commissionerate

WP(C)/22995/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Gopal Aromatic Private Limited, Cuttack vs. State Of Odisha

WP(C)/6107/2026HC Orissa21 Aug 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

Priyank Pradhan, Keonjhar vs. Superintendent, Central GST, Barbil Range, Keonjhar

WP(C)/25356/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Nayabhagirathipur Scs LTD, Dhenkanal vs. The Principal Commissioner CGST And Central Excise, Bhubaneswar

WP(C)/23004/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Pb Trading And Co., Bhubaneswar vs. The Chief Commissioner, CT And GST, Cuttack

WP(C)/24565/2026HC Orissa21 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Krishna Marketing And Consultancy, Bhubaneswar vs. State Of Odisha

WP(C)/8849/2026HC Orissa21 Aug 2026

Bench: DR. JUSTICE S.K. PANIGRAHI

Kapileswar Sahoo vs. State Of Odisha

WP(C)/26782/2020HC Orissa19 Aug 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

Dillip Swain vs. Commissioner, CT And GST, Odisha, Cuttack

WP(C)/20191/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Saktiranjan Sahu vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar Commissionerate, Bhubaneswar

WP(C)/18960/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Satyanarayan Padhy vs. Commissioner Of State Tax, Odisha, Cuttack

WP(C)/16181/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Adhikary Bros Construction, Gajapati vs. The Commissionerate, CT And GST, Odisha, Cuttack

WP(C)/20159/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Mahaveer Automobiles, Cuttack vs. Asst Commissioner Of State Tax, Cuttack Ii Circle, Cuttack

WP(C)/17527/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S.K.V Mohana Rao And Co. PVT.LTD vs. Commissioner GST And Central Excise

WP(C)/8689/2018HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Janakiram Andavarapu, Jeypore, Koraput vs. Assistant Commissioner CT And GST Koraput Circle, Jeypore, Koraput

WP(C)/24400/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Swagatam, Bhubaneswar vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/6483/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Gourav Agrawal vs. Superintendent, CGST And Central Excise, Bhawanipatna

WP(C)/23262/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Radhey Radhey, Atopur, Kendujhar vs. Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/24022/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Rajlaxmi Constructions LTD., Cuttack vs. Union Of INDIA

WP(C)/17210/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Prabhanjan Mahapatra vs. The Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/20481/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Preetam Infrastructure Private Limited., Bhubaneswar vs. The Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/24578/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Pole Star Industries PVT.LTD., Uttampur, Cuttack vs. Superintendent Of CGST And Central Excise, Cuttack Ii Range

WP(C)/24513/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Diptiman Beura vs. The Commissioner, CT And GST, Odisha, Cuttack

WP(C)/22262/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Jipuna Dangree vs. Superitendent, CGST And Central Excise, Koraput Range, Koraput

WP(C)/22184/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Rawmet Resources P LTD., Bbsr vs. Union Of INDIA

WP(C)/37153/2023HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Santanu Kumar Rout vs. The Commissioner Of Central Excise And Customs, Bhubaneswar

WP(C)/25042/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Dhabaleswar Enterprisers, Cuttack vs. Principal Commissioner, GST And Central Excise, Bbsr

WP(C)/10181/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Resha Construction PVT.LTD., Ganjam vs. Supernitendent, Berhampur-I Range, Berhampur And Others, Ganjam

WP(C)/25086/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Keshav Chandra Behera vs. The Commissioner Of CT And GST, Cuttack

WP(C)/25041/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Aditya Dev Infratech PVT. LTD., Bbsr vs. Joint Commissioner Of State Tax, Bbsr Ii Circle

WP(C)/24170/2025HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Sitansu Sekhar Pani vs. Superintendent, Cuttack I Range

WP(C)/16026/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Smruti Ranjan Mallick vs. The Commissioner, CT And GST Odisha, Cuttack

WP(C)/22226/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Lija Mohanty vs. The Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/22278/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Dhanalaxmi Jewllery, Puri vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/23810/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S.Hotel Raj, Bhubaneswar vs. Assistant Commissioner Of State Tax, CT And GST Circle I Bhubaneswar, Bhubaneswar

WP(C)/22588/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Mithun Samantaray vs. Chief Commissioner, CGST And Central Excise And Customs, Bhubaneswar

WP(C)/24311/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Dhaneswar Pal vs. The Commissioner Of CGST Central Excise And Customs, Bhubaneswar

WP(C)/22848/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Sarita Mohapatra vs. Superintendent, Angul Ii Range, Angul

WP(C)/18830/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Taraknath Das vs. Assistant Commissioner Of CT And GST, CT And GST Circle, Baripada

WP(C)/14756/2026HC Orissa14 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Chhabita Das vs. Deputy Commissioner Of CT And GST, Balasore

WP(C)/19045/2026HC Orissa07 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Bijay Behera vs. The Superintendent, CGST And Central Excise, Puri-Ii Range

WP(C)/16947/2026HC Orissa07 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Smart City Hp Gas Agency, Dhenkanal vs. State Tax Officer Bhubaneswar Ii Circle, Bhubaneswar

WP(C)/22291/2026HC Orissa07 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Mahalaxmi Continental LTD., Cuttack vs. Chief Commissioner Of Commercial Taxes (C.T.) And Goods And Service Tax (G.S.T.), Cuttack

WP(C)/20175/2026HC Orissa07 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Biswajit Mohanty vs. State Tax Officer, CT And GST, Puri Cirlce

WP(C)/22143/2026HC Orissa07 Aug 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Geotech Airborne INDIA Private LTD, Mumbai vs. Odisha Mining Corporation LTD (Omc), Bhubaneswar

WP(C)/21021/2026HC Orissa06 Aug 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE CHITTARANJAN DASH

M/S Dash Supplies, Khordha vs. State Of Odisha

WP(C)/23374/2026HC Orissa28 Jul 2026

Bench: MR. JUSTICE B. P. ROUTRAY

M/S.Sai Enterprises(Gstin-21Bowpb3634J1Zx), Jajpur vs. Superintendent Jajpur-I CGST Range, Jajpur

WP(C)/18310/2026HC Orissa27 Jul 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S J.S Enterprisers, Adaspur, Cuttack vs. Superintendent, Central GST And Cx Division, Cuttack-I

WP(C)/13452/2026HC Orissa22 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Dharitree Enterprises, Kesinga, Kalahandi vs. Odisha State Warehousing Corporation (Oswc), Bbsr

WP(C)/36978/2025HC Orissa22 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Balsubramanyam Pradhan vs. State Of Odisha

WP(C)/13915/2026HC Orissa22 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE CHITTARANJAN DASH

Uet Technology PVT.LTD., Bhubaneswar vs. The Chief Commissioner Of Commercial Taxes And Goods And Services, Cuttack

WP(C)/21234/2026HC Orissa21 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE CHITTARANJAN DASH

Ajayananda Nayak vs. Superitendent Bhubaneswar Xi Range, Khordha

WP(C)/20436/2026HC Orissa21 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE CHITTARANJAN DASH

Debashis Nayak vs. Superitendent Bhubaneswar 1 Circle, Khordha

WP(C)/20433/2026HC Orissa20 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE CHITTARANJAN DASH

Dillip Kumar Parida vs. Addl State Tax Officer, Dhenkanal Circle, Dhenkanal

WP(C)/21189/2026HC Orissa20 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE CHITTARANJAN DASH

Manoj Bisoi vs. State Of Odisha

WP(C)/10155/2024HC Orissa15 Jul 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

M/S Magnum Estates Private Limited vs. Additional Commissioner, GST (Appeals)

WP(C)/34660/2025HC Orissa15 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Puja Sahu vs. The Commissioner, CGST, Cx And Customs, Bhubaneswar

WP(C)/21259/2026HC Orissa10 Jul 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

M/S Sivaram Sahu vs. The Chief Commissioner CT And GST, Odisha

WP(C)/21256/2026HC Orissa10 Jul 2026

Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN

Bauri Behera vs. State Of Odisha

WP(C)/13487/2026HC Orissa07 Jul 2026

Bench: MR. JUSTICE SASHIKANTA MISHRA

Ganta Polamma vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar Commissionerate, Bhubaneswar

WP(C)/19187/2026HC Orissa07 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Arun Kumar Mohanty vs. The Commissioner Of CT And GST Odisha, Cuttack

WP(C)/19429/2026HC Orissa07 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Soumendra Kumar Sahoo, Jajpur vs. The Chief Commissioner CT And GST, Odisha

WP(C)/19721/2026HC Orissa07 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Dibyasen Behera vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar Commissionerate, Bhubaneswar

WP(C)/19182/2026HC Orissa06 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sourat Das (Trade Name The Health Mart), Bhubaneswar vs. Superintendent Of GST And Central Excise, Bhubaneswar Vii Range, Bhubaneswar

WP(C)/18918/2026HC Orissa06 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sudarsan Biswal vs. The Commissioner Of Commercial Taxes And G.S.T, Cuttack

WP(C)/19644/2026HC Orissa06 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Mnicro Labs Private LTD., Bhubaneswar vs. Assistant Commissioner Of State Tax, Bhubaneswar

WP(C)/19627/2026HC Orissa06 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jyotshna Rani Rout vs. The Superintendent Of CGST And Cx, Paradeep-Ii, Range, Odisha

WP(C)/17405/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Upendra Kumar Sahoo (Prop- Kumar Enterprises), Puri vs. The Superintendent CGST And Central Excise, Bhubaneswar X Range Range, Bhubaneswar

WP(C)/13435/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bharat Sanchar Nigam LTD., Cuttack vs. Sales Tax Officer, CT And GST Circle, Cuttack I West

WP(C)/11328/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bharat Sanchar Nigam LTD., Cuttack vs. Sales Tax Officer, CT And GST Circle, Cuttack I West

WP(C)/11593/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Susanta Kumar Lenka vs. Joint Commissioner, State Tax(Appeal), Rourkela

WP(C)/16755/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Bharat Sanchar Nigam LTD., Cuttack vs. Sales Tax Officer, CT And GST Circle, Cuttack

WP(C)/12773/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Bharat Sanchar Nigam LTD., Cuttack vs. Sales Tax Officer, CT And GST Circle, Cuttack

WP(C)/11661/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bharat Sanchar Nigam LTD., Cuttack vs. Sales Tax Officer, CT And GST Circle, Cuttack I West

WP(C)/11591/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Bharat Sanchar Nigam LTD., Cuttack vs. Sales Tax Officer, CT And GST Circle, Cuttack I West

WP(C)/11563/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Bharat Sanchar Nigam LTD., Cuttack vs. Sales Tax Officer, CT And GST Circle, Cuttack I West

WP(C)/11554/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Paradeep Phosphates Limited, Bbsr vs. Union Of INDIA

WP(C)/17093/2025HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Monika Sharma vs. Assessing Officer, Assessment Unit Of National Faceless Assessment Centre

WP(C)/12334/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Mandalpat Enterprises, Keonjhar vs. Superintendent Central GST Excise And Custom, Keonjhar

WP(C)/15753/2026HC Orissa02 Jul 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sarita Mohanty vs. Joint Commissioner, Bhubaneswar

WP(C)/12434/2026HC Orissa30 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Hare Krishna Dhal, Kendrapara vs. Joint Commissioner, Bhubaneswar

WP(C)/12192/2026HC Orissa30 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Subhransu Sekhar Swain, Dhenkanal vs. The Commissioner CGST, Cx And Customs, Bhubaneswar

WP(C)/17867/2026HC Orissa30 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Mr.Krushna Chandra Raul vs. The Chief Commissioner, Central Goods And Services Tax, Bhubaneswar

WP(C)/18122/2026HC Orissa29 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Omm Patnaik vs. State Of Odisha

WP(C)/12973/2026HC Orissa29 Jun 2026

Bench: MR. JUSTICE B. P. ROUTRAY,MR. JUSTICE SASHIKANTA MISHRA

M/S Baaz Services, Balasore vs. Addl. Commissioner, GST Central Excise And Customs, Bhubaneswar

WP(C)/19130/2026HC Orissa29 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prasanta Kumar Bisoyi vs. The State Tax Officer, Bhanjanagar Circle, Ganjam

WP(C)/18130/2026HC Orissa29 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Principal Commnr., CGST And Central Excise Commnr, Bbsr vs. M/S.Arun Udyog

OTAPL/28/2024HC Orissa25 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Krishna Engineering, Nayapalli, Bhubaneswar vs. Assistant Commissioner Of State Tax, CT And GST, Bhubaneswar I Circle

WP(C)/16767/2026HC Orissa25 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Paradeep Phosphates LTD., Bhubaneswar vs. Odisha Sales Tax Tribunal, Cuttack

WP(C)/12793/2026HC Orissa25 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Skm Infraventure PVT. LTD., Keonjhar vs. The CT And GST Officer, Keonjhar Circle, Jajpur

WP(C)/7800/2026HC Orissa25 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Prafulla Kumar Mohanty, Cuttack vs. Additional Commissioner, CT And GST(Appeal) Central Zone I, Cuttack

WP(C)/11764/2026HC Orissa25 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Commissioner, GST And Central Excise vs. M/S.Rungta Mines LTD

OTAPL/26/2018HC Orissa25 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Rashmi Agency, Cuttack vs. Deputy Commissioner CT And GST Circle, Cuttack

WP(C)/17470/2026HC Orissa25 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sabita Bagh vs. Commissioner Of CT And GST Odisha, Cuttack

WP(C)/16869/2026HC Orissa24 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Gouri Andia, Balasore vs. Superintendent, Balasore Iii Range, Balasore

WP(C)/18403/2026HC Orissa24 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Guru General Stores, Boudh vs. Commissioner Of CT And GST Odisha, Cuttack

WP(C)/16874/2026HC Orissa23 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Malvik Fuels, Nabarangpur vs. Superintendent, CGST And Central Excise Nabarangpur Range, Nabarangpur

WP(C)/17560/2026HC Orissa22 Jun 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Subhalaxmi Panda vs. State Of Odisha

WP(C)/19031/2019HC Orissa19 Jun 2026

Bench: MR. JUSTICE R.K.PATTANAIK

Santosh Kumar Hotta vs. State Of Odisha

WP(C)/19030/2019HC Orissa19 Jun 2026

Bench: MR. JUSTICE R.K.PATTANAIK

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