Orissa High Court GST Judgments — 2026

794 judgments, newest first. Page 7 of 8.

M/S. Shree Traders, Bbsr vs. Joint Commissioner Of State Tax (Appeal), CT And GST, Bbsr

WP(C)/21730/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Global It Solution, Nayagarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/21198/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Neelam Motors PVT LTD., Balasore vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/15231/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Rajesh Kedia vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/9553/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Maitree Auto Care, Jagatsinghpur vs. Commissioner Of CT And GST, Odisha

WP(C)/9826/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Purna Chandra Pradhan vs. The Addl CT And GST Officer Nayagarh Circle, Nayagarh

WP(C)/10672/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ratan Modi, Cuttack vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/12683/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Durga Prasad Champatiray vs. Pr. Commissioner CGST And Central Excise

WP(C)/7915/2026HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Dillip Kumar Sahoo vs. Superintendent, Cuttack-1 East Circle

WP(C)/449/2026HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Jishu Krishna Patra, Khordha vs. Joint Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Bbsr

WP(C)/15692/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manoj Kumar Moharana vs. Additional Commissioner Of State Tax (Appeal), CT And GST, Cuttack

WP(C)/16077/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ratan Modi vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/12724/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Gurprit Singh Chawla, Jharshuguda vs. Joint Commissioner Of State Tax( Appeal), CT And GST Sambalpur

WP(C)/24148/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Prabhudayal Mohanlal PVT. LTD, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/14763/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Surburban Industries (P) LTD., Bbsr vs. CT And GST Officer, Bbsr - Iii Circle

WP(C)/20352/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ritik Patra vs. Assistant Commissioner Of State Tax, Bbsr

WP(C)/22938/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Dream Bake Private Limited, West Bengal vs. The Chief Commissioner CT And GST

WP(C)/28007/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sriram Agency, Bbsr vs. Commissioner Of CT And GST, Odisha

WP(C)/16790/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bamunigam Lampcs, Kandhamala vs. Addl Commissioner Of State Tax (Appeal) CT And GST Territorial Range, Ganjam

WP(C)/12581/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sarala Engineering Works, Bbsr vs. The Commissioner CT And GST, Cuttack

WP(C)/10706/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sanso Electronics vs. Chief Commissioner Of CT And GST

WP(C)/13353/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Weightrack INDIA Private Limited, Bbsr vs. The Chief Commissioner, CT And GST, Odisha

WP(C)/12544/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sumrit Metaliks PVT LTD vs. Commissioner Of CT And GST, Odisha

WP(C)/21314/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Suresh Tripathy vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/16064/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Hazi Mohammad Sakil vs. Joint Commissioner Of State Tax (Appeal) CT And GST Territorial Range, Bolangir

WP(C)/12699/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ratan Modi vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/14002/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Shree Ram Construction, Cuttack vs. Central Board Of Indirect Taxes And Customs

WP(C)/17653/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Mangala Enterprises, Rayagada vs. Commissioner, CGST And Central Excise, Bhubaneswar

WP(C)/6183/2026HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Life Insurance Corporation Of INDIA LTD, Khordha vs. Commissioner CGST And Central Excise, Bbsr

WP(C)/24610/2025HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rajendra Kumar Sahoo vs. Addl. Director General, Directorate General Of GST Intelligence, Mumbai

WP(C)/6973/2026HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jagannath Mahanta vs. The Principal Commissioner, CGST And Central Excise, Bbsr

WP(C)/6772/2026HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Siddhant Mishra vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/6078/2026HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sukhendu Prasad Das vs. Superitendent, Central GST And Central Excise, Jagatsinghpur

WP(C)/7795/2026HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Bbsteel PVT LTD., Jagatsinghpur vs. Superitendent Central GST And Central Excise, Paradip Range, Paradeep

WP(C)/7813/2026HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Nine Ventures, Bhubaneswar vs. The Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/7632/2026HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Maa Mangala Construction, Jagatsinghpur vs. Joint Commissioner Of State Tax(Appeal).CT And GST Territorial Range, Cuttack-Ii, Cuttack

WP(C)/6017/2026HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Neelachal Hospital PVT.LTD., Bbsr vs. The Principal Commissioner, GST And Central Excise, Bbsr

WP(C)/19717/2025HC Orissa19 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Aman Singhania vs. Union Of INDIA

BLAPL/204/2026HC Orissa18 Mar 2026

Bench: MR. JUSTICE GOURISHANKAR SATAPATHY

Radha Mohan Patra vs. The Additional CT And GST Officer, Mayurbhanj Circle

WP(C)/3120/2026HC Orissa17 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Subham Agrawal vs. Union Of INDIA

ABLAPL/1114/2026HC Orissa16 Mar 2026

Bench: MR. JUSTICE R.K.PATTANAIK

M/S Ghanshyam Misra And Sons P, LTD vs. Commissioner Of Commercial Taxes, Odisha

WP(C)/7264/2026HC Orissa16 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Saryug Gautam Construction Private Limited, Jharkhand vs. The Commissioner, Central GST And Ce Commissionerate, Rourkela

WP(C)/20382/2025HC Orissa16 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Biranchi Pradhan, Dhenkanal vs. The Commissioner, CT And GST Odisha

WP(C)/6417/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Amit Kumar Nath vs. Commissioner, CGST And Central Excise

WP(C)/6373/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Mahesh Chandra Ray vs. State Of Odisha

WP(C)/17220/2024HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Girija Shankar Sendh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/358/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Believe Realty Infra Private Limited, Berhampur vs. The Chief Commissioner CT And GST, Odisha, Cuttack

WP(C)/7197/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Jitendra Kumar Jena, Cuttack vs. Assistant Commissioner Of State Tax, (CT And GST Circle, Cuttack-Ii)

WP(C)/3706/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Srimanta Kumar Patra vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/5032/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sri Balaji Metallics Private LTD, Sundergarh vs. Commissioner Of CT And GST, Cuttack

WP(C)/7208/2025HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Surendra Nath Pradhan vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/5023/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sanatan Nayak vs. Assistant Commissioner CT And GST Officer, Keonjhar Circle, Keonjhar

WP(C)/7650/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Narayani Sons INDIA PVT. LTD., Kendujhar vs. Asst. Commissioner CT And GST, Barbil Circle, Keonjhar

WP(C)/29041/2025HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Laxminarayan Mallick vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/7408/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Panda Enterprises vs. Commissioner Of Central Goods And Service Tax

WP(C)/6046/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Kiran Kumar Sahoo, Nachhipur vs. Commissioner Of CT And GST, Cuttack

WP(C)/5685/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ashish Sethi vs. The Commissioner Of Commercial Taxes (C.T) And Goods And Srevices Tax (GST)

WP(C)/6961/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ramachandra Tandi, Sambalpur vs. The Commissioner(Appeals) CGST Central Excise And Custom, Bbsr

WP(C)/36990/2025HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Magu Charan Nayak vs. The Commissioner Of Central Goods And Service Tax, Sundargarh

WP(C)/7709/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Swagat Panda vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/5013/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Believe Realty Infra Private Limited, Berhampur vs. Chief Commissioner, CT And GST, Cuttack

WP(C)/7192/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Lara Construction, Jagatsinghpur vs. The Commissioner Of Central Goods And Service Tax, Sundargarh

WP(C)/6016/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Venkateswar Engineering Works vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/2365/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S J.P.S.Enterprises, Khurda vs. The Commissioner CT And GST Bhubaneswar, Odisha

WP(C)/6764/2026HC Orissa12 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. 2In Rocks Hotels And Resturant Private Limited, Bhubaneswar vs. Asst. Commissioner Of State Tax, CT And GST, Bhubaneswar Iv Circle

WP(C)/6629/2026HC Orissa11 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bhimpur Service Cooperative Society LTD., Ganjam vs. The State Tax Officer, Ganjam I Circle

WP(C)/979/2026HC Orissa11 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Arun Kumar Bissoyi vs. Additional State Tax Officer, CT And GST, Nabarangpur Circle

WP(C)/6627/2026HC Orissa11 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Purna Chandra Barada vs. State Tax Officer, CT And GST, Ganjam Ii Circle, Ganjam

WP(C)/6214/2026HC Orissa10 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S J. B. Tour And Travels, Angul vs. Superintendent, Talcher Ii Range

WP(C)/5868/2026HC Orissa10 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Makardhwaj Biswal vs. The Principal Commissioner Of Central Goods And Servises Tax, Bhubaneswar

WP(C)/6133/2026HC Orissa10 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bhavani Erectors PVT LTD., Kerala vs. State Tax Officer, CT And GST, Jajpur Circle

WP(C)/5966/2026HC Orissa10 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rabindra Kumar Sahoo vs. The Assistant Commissioner, CT And GST

WP(C)/6079/2026HC Orissa10 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Tusharkant Samantaray vs. The State Tax Officer, Bhubaneswar I Circle

WP(C)/4390/2026HC Orissa10 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Neta Aditya Reddy Yedama, Dhenkanal vs. Additional State Tax Officer Dhenkanal Circle, Dhenkanal

WP(C)/6235/2026HC Orissa09 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Jayanti Sahoo, Jajpur vs. The Commissioner, CGST, Cx And Customs, Bbsr

WP(C)/4943/2026HC Orissa09 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Tanmoy Kumar Mishra vs. State Of Odisha

WP(C)/10925/2024HC Orissa26 Feb 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

M/S Sekh Hasibul Rahman vs. The Commissioner, CGST, Cx And Customs

WP(C)/5292/2026HC Orissa24 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sasmita Swain vs. Superintendent CGST And Central Excise, Cuttack-1 Division

WP(C)/5548/2026HC Orissa24 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Ratna Vegetable And Co., Baragarh vs. The Commissioner Commercial Tax(C.T.) And Goods And Services Tax(G.S.T), Cuttack

WP(C)/5404/2026HC Orissa24 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manish Kumar Mallick vs. Commissioner Of CT And GST, Cuttack

WP(C)/2702/2026HC Orissa24 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ananta Charan Biswal, Managobindapur vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/5743/2026HC Orissa24 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Shrisrikanta Kumar Behera vs. State Tax Officer, CT And GST, Nayagarh

WP(C)/5399/2026HC Orissa23 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Biswajit Pattnaik vs. Superintendent CGST, Bhubaneswar Ix

WP(C)/2648/2026HC Orissa23 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Omm Group Advertising, Dhenkanal vs. State Tax Officer Dhenkanal Circle, Dhenkanal

WP(C)/4689/2026HC Orissa23 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Tuna Pahan vs. The Chief Commissioner, CT And GST, Odisha

WP(C)/4216/2026HC Orissa19 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Julfikar Khan, Sundargarh vs. The Commissioner CGST, Cx And Customs, Bhubaneswar

WP(C)/5140/2026HC Orissa19 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Asanta Kumar Jena vs. The Superintendent Of CGST And Central Excise, Bhubaneswar I Circle

WP(C)/5120/2026HC Orissa19 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rajani Kanta Behera vs. State Tax Officer, Ganjam Ii Circle, Ganjam

WP(C)/4795/2026HC Orissa19 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Gopalkrushna Bhuyan, Ganjam vs. The Chief Commissioner, CT And GST, Odisha

WP(C)/4220/2026HC Orissa19 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Jashoda Mother And Child Care PVT LTD., Angul vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/5341/2026HC Orissa19 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Saishreyaj Infrastructure Private Limited, Bhubaneswar vs. Superintendent, CGST And Central Excise, Bhubaneswar Vi Range

WP(C)/5037/2026HC Orissa19 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Subharanjan Sahoo, Dhenkanal vs. The Chief Commissioner, CT And GST, Odisha

WP(C)/4224/2026HC Orissa19 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Srimanta Panda vs. Commissioner Of CT And GST, Bhubaneswar

WP(C)/5134/2026HC Orissa19 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Biswa Ranjan Samal, Keonjhar vs. The Chief Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/3794/2026HC Orissa18 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Odyssa Automobile Development Association, Khorda vs. State Tax Officer, Bhubaneswar - I Circle

WP(C)/4688/2026HC Orissa18 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Ganapati Aluminium, Madhipur, Balasore vs. Uco Bank, Balasore Zonal Office, Police Line Chhak, Balasore

WP(C)/4065/2025HC Orissa18 Feb 2026

Bench: MR. JUSTICE DIXIT K.S.,MR. JUSTICE CHITTARANJAN DASH

Subasish Moharana vs. State Of Odisha

ABLAPL/1026/2026HC Orissa17 Feb 2026

Bench: MR. JUSTICE R.K.PATTANAIK

M/S Pd Agarwal, Angul vs. State Tax Officer State GST Department, Angul

WP(C)/1439/2026HC Orissa13 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Crushaders Tech Solution LLP, Khandagiri, Khurda vs. Superintendent GST And Central Excise, Bhubaneswar Ii Division

WP(C)/4270/2026HC Orissa13 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Sarbamangala Enterprises, Koraput vs. Superintendent, Koraput Circle

WP(C)/3922/2026HC Orissa12 Feb 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

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