M/S Pd Agarwal, Angul vs. State Tax Officer State GST Department, Angul
Original PDF →WP(C)/1439/2026HC OrissaGSTCNR ODHC01002056202613 February 2026Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.1439 of 2026
M/s. PD Agarwal
….
Petitioner
Represented by Adv.–
None
-Versus-
State Tax Officer, State GST
Department, Angul and others
….
Opposite Parties
Represented by Adv.–
Mr. Sunil Mishra, Standing Counsel
CORAM:
HON’BLE THE CHIEF JUSTICE
AND
HON’BLE MR. JUSTICE MURAHARI SRI RAMAN
Order No.
ORDER 13.02.2026 03. 1. There is no representation on behalf of the petitioner when the matter is taken up today.
2.
The writ petition is, thus, dismissed for default.
(Harish Tandon)
Chief Justice
(M.S. Raman) Judge
S.K. Guin/PA
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.