Orissa High Court GST Judgments — 2026

773 judgments, newest first. Page 6 of 8.

Ranjit Bhoi vs. Superitendent, CGST And Central Excise, Bhubaneswar-Ix Range, Bhubaneswar

WP(C)/9700/2026HC Orissa16 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Saibabati Jana vs. The State Tax Officer, Balasore Circle

WP(C)/9012/2026HC Orissa16 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Krishna Routray vs. Principal Commissioner, Cta Nad GST, Odisha, Cuttack

WP(C)/10301/2026HC Orissa16 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Mina Ketan Rout, Cuttack vs. The Principal Commissioner Of Central Goods And Service Tax, Bhubaneswar

WP(C)/9017/2026HC Orissa16 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sashibrata Swain, Jajpur vs. Superintendent, Jajpur-I Range, Odisha

WP(C)/7988/2026HC Orissa16 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Aparna Santosh Pol vs. State Of Odisha

BLAPL/667/2026HC Orissa15 Apr 2026

Bench: MR. JUSTICE GOURISHANKAR SATAPATHY

Anil Kumar Goenka vs. State Of Odisha

ABLAPL/2002/2026HC Orissa15 Apr 2026

Bench: MR. JUSTICE R.K.PATTANAIK

Rajiba Lochan Pattanayak vs. The Principal Commissioner CGST And Central Excise, Bhubaneswar Commissionerate

WP(C)/8513/2026HC Orissa08 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Durga Prasad Tripathy vs. State Tax Officer, Malkangiri Circle, Malkangiri

WP(C)/9893/2026HC Orissa08 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Babamani Roadways And Borewells, Angul vs. Commissioner, GST And Central Excise, Rourkela

WP(C)/12686/2025HC Orissa08 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Manoja Kumar Nayak, Angul vs. Commissioner, GST And Central Excise, Rourkela

WP(C)/12682/2025HC Orissa08 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bhimasen Jena vs. Assistant Commissioner Of State Tax, CT And GST, Puri Circle, Puri

WP(C)/9794/2026HC Orissa08 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sambhunath Rana vs. The Principal Commissioner, CGST And Central Excise, Bhubaneswar Commissionerate

WP(C)/8521/2026HC Orissa08 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Geetanjali Naik vs. Superintendent, Rayagada-1 Range, Rayagada

WP(C)/9894/2026HC Orissa08 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Hibron Engineering Services, Semiliguda vs. The State Tax Officer, Koraput

WP(C)/9657/2026HC Orissa07 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Dulhamani Sahoo, Bhubaneswar vs. Commissioner CT And GST Odisha, Cuttack

WP(C)/9218/2026HC Orissa07 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Buddhimanta Sahoo vs. Union Of INDIA

WP(C)/8781/2026HC Orissa06 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kumar Pradipta Sahoo vs. The Additional CT And GST Officer, Dhenkanal Circle

WP(C)/8087/2026HC Orissa06 Apr 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Shree Vinayak Dairy, Jajpur vs. Superintendent CGST And Cx Jajpur Ii Range, Jajpur Division

WP(C)/6422/2026HC Orissa30 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Aelite Logistics And Marketing PVT. LTD., Bbsr vs. Chief Commnr. Of CT And GST, Cuttack

WP(C)/27947/2025HC Orissa30 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Aelite Logistics And Marketing PVT. LTD., Bbsr vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/25867/2025HC Orissa30 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Aelite Logistics And Marketinh PVT. LTD., Bbsr vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/24993/2025HC Orissa30 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Aelite Logistics And Marketinh PVT. LTD., Bbsr vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/25443/2025HC Orissa30 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bharat Fitness Den, Bhubaneswar vs. Commissioner Of CT And GST, Cuttack

WP(C)/8590/2026HC Orissa30 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Shyam Sundar Dhal vs. The Commissioner Of CT And GST, Odisha

WP(C)/8812/2026HC Orissa30 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Bharat Kumar Sitani, Jharsuguda vs. Assistant Commissioner, CGST And Central Excise, Rourkela Ii Division

WP(C)/25821/2025HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Epic Concesiones 3 Private Limited, Sundargarh vs. The Comnr., CGST And Central Excise Rourkela Commissionerate

WP(C)/3461/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Maa Bhagabati Swayam Sahayak Gosthi, Kashipur, Rayagada vs. Joint Commissioner, CGST And Cx Commissionerate, Bhubaneswar

WP(C)/7798/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Amayra Traders, Sundargarh vs. Additional Commissioner Od State Tax (Appeal), CT And GST Territorial Range, Sundargarh

WP(C)/8365/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jyoti Prakash Rout vs. The Commissioner Of CGST, Central Excise And Customs, Bhubaneswar

WP(C)/8121/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Totalway Logistics And Infrastructure PVT. LTD., Bhubaneswar vs. Chief Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/6219/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Mechanetics Soluctions Private Limited vs. The Commissioner CGST, Cx And Customs

WP(C)/7268/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Amayra Traders, Sundargarh vs. Additional Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Sundargarh

WP(C)/8363/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Srikanta Kumar Biswal, Dhenkanal vs. The Chief Commissioner CT And GST, Odisha

WP(C)/8471/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bipin Bihari Behera vs. Commissioner Of CGST, Central Excise And Customs, Bhubaneswar

WP(C)/8125/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Diptimayee Das vs. The Superintendent Of CGST And Cx, Bhubaneswar Ii Range

WP(C)/8480/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Amayra Traders, Sundargarh vs. Additional Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Sundargarh

WP(C)/8368/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Amayra Traders, Sundargarh vs. Additional Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Sundargarh

WP(C)/8381/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Kalinga Trader, Ganjam vs. The Joint Commissioner, GST And Central Excise, Bhubaneswar Commissionerate

WP(C)/6887/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Shree Jagannath Enterprises, Bhubaneswar vs. Addl. CT And GST Officer, Bhubaneswar Iii Circle

WP(C)/7784/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prakash Meher vs. The Commissioner Of CGST, Central Excise And Customs, Bhubaneswar

WP(C)/7734/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Dadhibaman Jew Druggist And Chemist, Khordha vs. The Commissioner CGST, Cx And Customs, Bhubaneswar

WP(C)/8863/2026HC Orissa26 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ananda Naik vs. The Commissioner Of Commercial Taxes And Goods Services Tax, Cuttack Odisha

WP(C)/5844/2026HC Orissa25 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Arati Majhi vs. Assistant Commissioner Of State Tax, Jagatsinghpur Circle

WP(C)/5968/2026HC Orissa25 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prakash Chandra Singh vs. State Of Odisha

WP(C)/33226/2025HC Orissa24 Mar 2026

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

Khetrabasi Halwa vs. Additional Sto Of CT And GST Koraput Circle, Koraput

WP(C)/5955/2026HC Orissa24 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Purna Chandra Mohanti vs. CT And GST Officer, Koraput Circle

WP(C)/8427/2026HC Orissa24 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kumar Abhijeet Sahoo vs. State Of Odisha

CRLMP/244/2026HC Orissa24 Mar 2026

Bench: MISS JUSTICE SAVITRI RATHO

M/S Bajrang Steel, Ctc vs. Commissioner Of CT And GST, Ctc

WP(C)/18393/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Anjali Sahu, Subarnapur vs. Comissioner Of CT And GST, Cuttack

WP(C)/18415/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Anjan Kumar Nayak vs. Commissioner Of CT And GST

WP(C)/11002/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Kumar Taria vs. The Commissioner Of Commercial Taxes CT And Goods And Service Tax GST

WP(C)/11093/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Flyworld Com., Bbsr vs. Joint Commissioner Of State Tax(Appeal), CT And GST Territorial Range

WP(C)/2207/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Dinesh Kumar Panda vs. State Tax Officer, Bhubaneswar-Ii Circle

WP(C)/8516/2026HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Total Solutions (A Z) Services vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/10982/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Maguni Swain vs. The Commissioner Of Commercial Taxes CT And Goods And Service Tax GST, Cuttack

WP(C)/9822/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prabir Kumar Rout vs. The Commissioner Of CT And GST, Ctc

WP(C)/27331/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Akshaya Kumar Mohapatra vs. The Commissioner CGST, Cx And Customs, Bbsr

WP(C)/28050/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prabir Kumar Rout vs. The Commissioner Of (C.T. And G.S.T.), Odisha, Cuttack

WP(C)/16090/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Jai Jagannath Enterprises, Rourkela vs. The Commissioner Of Commercial Taxes And Good Services Tax, Odisha

WP(C)/8878/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Alok Ranjan Parida vs. The Commissioner Of Commercial Taxes And Goods Services Tax, Cuttack

WP(C)/14978/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ghanashyama Sahoo, Bhadrak vs. Commissioner Of CT And GST, Odisha

WP(C)/16823/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Creation And Creations LLP, Mayurbhanj vs. Joint Commissioner Of State Tax(Appeal), Territorial Range Balasore

WP(C)/14754/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Srinivas Plywood, Bbsr vs. The Chief Commissioner CT And GST

WP(C)/18880/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sanjida Begum vs. The CT And GST Officer, Nayagarh Circle, Nayagarh

WP(C)/16066/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pramodini Dhal vs. Commissioner Of Commercial Taxes CT And Goods And Service Tax, Cuttack

WP(C)/11116/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Shakuntala Bihari vs. The Addl CT And GST Officer, Nayagarh Circle, Nayagarh

WP(C)/10536/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Kal Kmc, Pp 08 Chuliaposi, Mayurbhanj vs. Central Board Of Indirect Taxes And Customs, Department Of Revenue

WP(C)/11854/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Subas Chandra Sundaray vs. Commissioner Of CT And GST, Cuttack, Odisha

WP(C)/12303/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Patra Enterprises, Pithapur, Cuttack vs. State Tax Officer Cuttack-I

WP(C)/13716/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jishu Krishna Patra vs. Addl Commissioner Of State Tax(Appeal) CT And GST, Bbsr

WP(C)/19237/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Maa Pattakhanda Cold Drinks Agency, Balliguda, Kandhamal vs. The Principal Commissioner, CGST And Central Excise, Bbsr

WP(C)/28071/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Eversource Energy Services, Cuttack vs. Commissioner Of CT And GST, Cuttack

WP(C)/15188/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Prabhu Dayal Mohanlal PVT. LTD., Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/14775/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manoj Kumar Moharana vs. Joint Commissioner Of State Tax (Appeal), CT And GST, Cuttack

WP(C)/16065/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S A.B.Agencies vs. Commissioner Of CT And GST

WP(C)/13468/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Binodini Infrastructure PVT LTD vs. The Principal Commissioner CGST And Central Excise, Bbsr

WP(C)/15604/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Mahindra Susten Private LTD., Bbsr vs. Commissioner Of CT And GST, Odisha

WP(C)/10094/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S K.K.R. Aquatics, Ganjam vs. Commissioner CT And GST, Odisha

WP(C)/13829/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Shree Traders, Bbsr vs. Joint Commissioner Of State Tax (Appeal), CT And GST, Bbsr

WP(C)/21730/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Global It Solution, Nayagarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/21198/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Neelam Motors PVT LTD., Balasore vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/15231/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Rajesh Kedia vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/9553/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Maitree Auto Care, Jagatsinghpur vs. Commissioner Of CT And GST, Odisha

WP(C)/9826/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Purna Chandra Pradhan vs. The Addl CT And GST Officer Nayagarh Circle, Nayagarh

WP(C)/10672/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ratan Modi, Cuttack vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/12683/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Durga Prasad Champatiray vs. Pr. Commissioner CGST And Central Excise

WP(C)/7915/2026HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Dillip Kumar Sahoo vs. Superintendent, Cuttack-1 East Circle

WP(C)/449/2026HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Jishu Krishna Patra, Khordha vs. Joint Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Bbsr

WP(C)/15692/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manoj Kumar Moharana vs. Additional Commissioner Of State Tax (Appeal), CT And GST, Cuttack

WP(C)/16077/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ratan Modi vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/12724/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Gurprit Singh Chawla, Jharshuguda vs. Joint Commissioner Of State Tax( Appeal), CT And GST Sambalpur

WP(C)/24148/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Prabhudayal Mohanlal PVT. LTD, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/14763/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Surburban Industries (P) LTD., Bbsr vs. CT And GST Officer, Bbsr - Iii Circle

WP(C)/20352/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ritik Patra vs. Assistant Commissioner Of State Tax, Bbsr

WP(C)/22938/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Dream Bake Private Limited, West Bengal vs. The Chief Commissioner CT And GST

WP(C)/28007/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sriram Agency, Bbsr vs. Commissioner Of CT And GST, Odisha

WP(C)/16790/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Bamunigam Lampcs, Kandhamala vs. Addl Commissioner Of State Tax (Appeal) CT And GST Territorial Range, Ganjam

WP(C)/12581/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sarala Engineering Works, Bbsr vs. The Commissioner CT And GST, Cuttack

WP(C)/10706/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sanso Electronics vs. Chief Commissioner Of CT And GST

WP(C)/13353/2025HC Orissa23 Mar 2026

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

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