M/S. Adhikary Bros Construction, Gajapati v. The Commissionerate, CT And GST, Odisha, Cuttack

Court: Orissa High Court
Case number: WP(C)/20159/2026
Date of judgment: 14 Aug 2026
Bench: MR. JUSTICE MANASH RANJAN PATHAK,MR. JUSTICE MURAHARI SRI RAMAN
Petitioner: M/S. ADHIKARY BROS CONSTRUCTION, GAJAPATI
Respondent: THE COMMISSIONERATE, CT AND GST, ODISHA, CUTTACK
CNR: ODHC010475742026

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.