M/S Asu Steel Industries LTD, Bargarh vs. Asst Commissioner Of State Tax CT And GST, Cuttack
Original PDF →WP(C)/32878/2025HC OrissaGSTCNR ODHC01082367202505 February 2026Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 32878 of 2025
M/s. Asu Steel Industries Ltd.,
Bargarh
….
Petitioner
Mr. Pranaya Kishore Harichandan, Advocate
-versus-
Assistant Commissioner of State Tax,
CT & GST, Cuttack-II and others
….
Opposite Parties
Mr. Sunil Mishra, Standing Counsel
CORAM:
HON’BLE THE CHIEF JUSTICE
AND
HON’BLE MR JUSTICE MURAHARI SRI RAMAN
Order No.
ORDER 05.02.2026 01. 1. Mr. Pranaya Kishore Harichandan, learned counsel appearing for the petitioner has filed a memo seeking withdrawal of the instant writ petition. Mr. Sunil Mishra, learned Standing Counsel has no objection.
2.
Accordingly, this writ petition is disposed of as withdrawn.
(Harish Tandon)
Chief Justice
(M.S. Raman) Judge
Sisira
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.