BharatTaxGST

Orissa High Court GST Judgments — 2025

726 judgments, newest first. Page 7 of 8.

M/S. Balaram Enterprises, Dhenkanal vs. The Commissioner Of Appeals, CGST, Central Excise And Customs

WP(C)/6611/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Jayanti Lokanath vs. The Comnr Of CT And GST, Odisha, Banijyakar Bhawan, Cuttack

WP(C)/5779/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Lokanath Naik vs. Deputy Commissioner Of CT And GST, Angul Circle

WP(C)/6345/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Jbs Royal Touch INDIA Private Limited, Bbsr vs. Chief Comnr Of CT And GST, Odisha, Banijyakar Bhawan, Cuttack

WP(C)/4954/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Royal Security Service, Balangir vs. State Of Orissa

WP(C)/1783/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE SANJAY KUMAR MISHRA

M/S. Mairun Bibi, Bbsr vs. The Principal Commissioner, GST And Central Excise, Bbsr

WP(C)/6019/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Bhikari Charan Pradhan, Koraput vs. Joint Commissioner Of Tax(Appeal), CT And GST Territorial Range, Bolangir

WP(C)/4567/2025HC Orissa04 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Mahaveer Jewellers, Balasore vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/6069/2025HC Orissa04 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Yogeswer Rao Pratapnani vs. Chief Commnr Of CT And GST, Cuttack

WP(C)/6116/2025HC Orissa04 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Sew Infrastructure Limited, Bbsr vs. Asst Comnr Of State Tax, Bbsr

WP(C)/19060/2024HC Orissa04 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Pramoda Kumar Swain vs. Commissioner Of CT And GST, Odisha

WP(C)/5373/2025HC Orissa03 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Dasaratha Ojha vs. State Of Odisha

WP(C)/4078/2025HC Orissa03 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Balgopal Food Products Private LTD. Baragarh vs. Commissioner Of CT And GST, Cuttack

WP(C)/4176/2025HC Orissa03 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Harekrushna Sahoo, Kendrapara vs. Chief Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/5811/2025HC Orissa03 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Debadatta Mohanty vs. Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/5569/2025HC Orissa03 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S.Harekrushna Sahoo, Kendrapara vs. Chief Commissioner Of CT And GST Odisha, Cuttack

WP(C)/5809/2025HC Orissa03 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S.Powermax Enterprises, Bbsr vs. Joint Commissioner Of CT And GST, Bbsr

WP(C)/2675/2025HC Orissa03 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Ritika Industries Limited, Sundargarh vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/5564/2025HC Orissa25 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Sksk Logistic vs. The Commissioner Of Commercial Taxes And GST, Odisha, Commissionerate Of CT A Gs

WP(C)/4827/2025HC Orissa25 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Rapaka Govinda Rao, Pangiput, Koraput vs. The Comnr Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/3149/2025HC Orissa25 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Pasupulati Mohan vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/3122/2025HC Orissa25 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Power Plant Engineers LTD. Angul vs. Addl.Commissioner, CGST And Central Excise, Rourkela Commissionerate

WP(C)/4049/2025HC Orissa24 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M//S Jayakrishna Behera, Bbsr vs. State Tax Officer, Bbsr Iv Circle

WP(C)/5516/2025HC Orissa24 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Ketan Store, Cuttack vs. Commissioner Of CT And GST, Cuttack

WP(C)/4862/2025HC Orissa24 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Nilakantheswar Construction, Angul vs. Addl. Commissioner Of CT And GST (Appeal), Cuttack

WP(C)/3997/2025HC Orissa24 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Kumar Abinash Sahoo vs. Chief Commissioner, CGST, Central Excise And Customs, Bbsr

WP(C)/3805/2025HC Orissa24 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Rs Crushers And Minerals, Sailang, Kendujhar vs. The Superintendent Of CT Of GST Keonjhar Circle

WP(C)/3896/2025HC Orissa24 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Bipin Kumar Agrawal vs. The Commissioner CGST And Central Excise, Rourkela

WP(C)/20151/2024HC Orissa24 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S.Junglee Ply Trading And Co., Bbsr vs. The Commissioner, Commercial Tax And GST, Odisha, Cuttack

WP(C)/3819/2025HC Orissa24 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Prasan Behera, Bbsr vs. Assistant Commissioner Of State Tax, Bbsr-Iii

WP(C)/5386/2025HC Orissa24 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Kishore Chandra Agrawal vs. Commissioner Of CT And GST, Cuttack

WP(C)/4064/2025HC Orissa20 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Pratap Kumar Samantaray, Puri vs. Supdt. Of Central Puri Circle, Puri

WP(C)/5107/2025HC Orissa20 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S B K Trading Co., Cuttack vs. Commissioner Of CT And GST, Cuttack

WP(C)/4944/2025HC Orissa20 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Boddapati Rama vs. Joint Commissioner Of State Tax (Appeal) CT And GST Territorial Range, Ganjam

WP(C)/4890/2025HC Orissa20 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Dipankar Haldar vs. State Of Odisha

WP(C)/32694/2024HC Orissa18 Feb 2025

Bench: MR. JUSTICE ADITYA KUMAR MOHAPATRA

M/S. Khanna Engineering, Rourkela vs. The Commissioner Of CT And GST, Cuttack

WP(C)/3055/2025HC Orissa18 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Jbs Royal Touch INDIA Private Limited, Bbsr vs. Addl. CT And GST Officer, Bhubaneswar-Iii Circle

WP(C)/4722/2025HC Orissa18 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Savitry Agrawal, Mayurbhanj vs. Commissioner (Appeals), GST, Central Excise And Customs, Bbsr

WP(C)/1942/2025HC Orissa18 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Kamalakanta Singh vs. State Of Odisha

ABLAPL/14551/2024HC Orissa17 Feb 2025

Bench: MR. JUSTICE V. NARASINGH

M/S. Merlin Min Movers, Keonjhar vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/3319/2025HC Orissa14 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Global Agency And Supply Syndicate, Cuttack vs. Superintendent., CGST And Central Excise, Cuttack

WP(C)/4298/2025HC Orissa14 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Saiaditya Engineering, Bbsr vs. Superintendent CGST And Central Excise, Bbsr Ii Circle

WP(C)/4483/2025HC Orissa14 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Pradeep Kumar Mohapatra vs. Sisira Kumar Swain, Supdt., GST And Cx, Cuttack-Ii Range

CONTC/621/2025HC Orissa14 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Dr.Surendra Kumar Satapathy vs. Chief Commissioner Of CGST And Central Excise And Customs, Odisha

WP(C)/3429/2025HC Orissa13 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Bhagirathi Parida vs. The Commissioner, CGST, Cx And Customs, Bbsr

WP(C)/4109/2025HC Orissa13 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Kangresh Gauda vs. The Commissioner, CGST, Cx And Customs, Bbsr

WP(C)/4108/2025HC Orissa13 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Bijaya Kumar Parida, Jajpur vs. Additional CT And GST Officer, Jajpur Circle

WP(C)/4059/2025HC Orissa13 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Shree Laxmi Bhandar, Bhadrak vs. The Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/4501/2025HC Orissa13 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Madan Sahu, Angul vs. The Commissioner, GST And Central Excise, Rourkela Commissionerate, Rourkela

WP(C)/32130/2024HC Orissa13 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S M.J.Developers, Bbsr vs. State Tax Officer, CT And GST Circlr, Bbsr Iii Circle

WP(C)/30933/2024HC Orissa13 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Babulu Patel, Sundargarh vs. Commissioner GST And Central Excise, Rourkela

WP(C)/3995/2025HC Orissa13 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Anil Kumar Prusty, Nayagarh vs. Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/2955/2025HC Orissa11 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Durga Prasanna Sahu vs. The Addl. State Tax Officer. CT And GST Circle, Keonjhar

WP(C)/26577/2024HC Orissa11 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Pramod Kumar Prusty vs. Commissioner Of CT And GST

WP(C)/3677/2025HC Orissa11 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Sambhu Kumar Sahoo vs. State Of Odisha

CRLMC/43/2025HC Orissa11 Feb 2025

Bench: MR. JUSTICE SIBO SANKAR MISHRA

Pramod Kumar Prusty vs. Commissioner Of CT And GST

WP(C)/3678/2025HC Orissa11 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Pramod Kumar Sahoo vs. State Of Odisha

WP(C)/17578/2024HC Orissa07 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Sukul Murmu vs. Joint Commissioner Of State Tax (Appeal), Territorial Range, Balasore

WP(C)/753/2025HC Orissa06 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Geetanjali Stone Crusher, Dhenkanal vs. The Commissioner CT And GST, Odisha

WP(C)/1386/2025HC Orissa04 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Harishankar Dibyaranjan Amardeep, Bbsr vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/2690/2025HC Orissa04 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Chaurasiya Enterprises, Jharsuguda vs. Chairman, Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/2695/2025HC Orissa03 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Chinmay Khuntia, Jagatsinghpur vs. Additional Commissioner Of State Tax Appeal, Cuttack

WP(C)/3104/2025HC Orissa03 Feb 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Parbati Biswal vs. CT And GST Officer, Jajpur Circle, Jajpur

WP(C)/2512/2025HC Orissa31 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Iliyas Granites, Baghajhari, Ganjam vs. Superintendent GST And Ce, Berhampur

WP(C)/693/2025HC Orissa31 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S.Parija Enterprises, Cuttack vs. State Of Odisha

WP(C)/23365/2024HC Orissa30 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Satyaki Patnaik vs. State Of Odisha

BLAPL/335/2025HC Orissa29 Jan 2025

Bench: MR. JUSTICE R.K.PATTANAIK

Abinash Pradhan vs. State Of Odisha

BLAPL/142/2025HC Orissa29 Jan 2025

Bench: MR. JUSTICE R.K.PATTANAIK

Diptikanta @ Deeptikanta Choudhury vs. State Of Odisha(Vig.)

BLAPL/242/2025HC Orissa29 Jan 2025

Bench: MR. JUSTICE R.K.PATTANAIK

M/S. Sarita Kerketta, Baliguda, Kandhamal vs. Superintendent, CGST And Central Excise, Phulbani Circle, Kandhamal

WP(C)/2308/2025HC Orissa28 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Tanmaya And Tanusree, Bolangir vs. Supdt. CGST And Central Excise, Bolangir Circle

WP(C)/2492/2025HC Orissa28 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Bhoi Contruction, Bolangir vs. Supdt., CGST And Central Excise, Bolangir

WP(C)/2478/2025HC Orissa28 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Pradeep Kumar Sahu vs. The Chief Comnr, GST, Central Excise And Customs Bbsr Zone

WP(C)/2268/2025HC Orissa28 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Situ Travels, Burla, Sambalpur vs. State Of Odisha

WP(C)/1307/2025HC Orissa28 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Janakalyana Parisada, Mayurbhanj vs. State Of Odisha

WP(C)/24756/2024HC Orissa27 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Maa Sarala Fly Ash Bricks, Jagatpur, Cuttack vs. Commissioner CT And GST, Cuttack

WP(C)/1061/2025HC Orissa27 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Prasanna Kumar Pradhan vs. CT And GST Officer Keonjhar

WP(C)/5077/2022HC Orissa27 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Kalishankar Sahoo vs. The Chief Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/27347/2024HC Orissa27 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S.Vedanta LTD, Jharsuguda vs. Union Of INDIA

WP(C)/24191/2024HC Orissa21 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Sree Metaliks LTD vs. Commissioner Of CT And GST, Odisha

WP(C)/1143/2025HC Orissa21 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Oomkar Technical Services Private Limited, Mayurbhanj vs. The Comnr, GST, Central Excise, Rourkela

WP(C)/31524/2024HC Orissa20 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Laxmikanta Panigrahi vs. The Commissioner CT And GST Odisha

WP(C)/28377/2024HC Orissa20 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Sanjeet Mohanty vs. State Tax Officer, CT And GST, Cuttack - I Central Circle

WP(C)/1886/2025HC Orissa20 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sambalpur Steels Private LTD, Sambalpur vs. The Supdt., CGST And Central Excise, Sambalpur

WP(C)/30121/2024HC Orissa15 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Iron Cementics INDIA PVT LTD., Sundargarh vs. Assistant Commissioner Central Tax, GST And Central Excise, Rourkela

WP(C)/1090/2025HC Orissa15 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Patil Construction And Infrastructure LTD, Rayagada vs. Additional Commissioner Of State Tax (Appeal), CT And GST Territorial Range, Koraput, Odisha

WP(C)/1198/2025HC Orissa15 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Patil Contruction And Infrastructure LTD, Rayagada vs. Joint Commissioner Of State Tax(Appeal), CT And GST Territorial Range, Koraput, Odisha

WP(C)/1202/2025HC Orissa15 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S.Patil Construction And Infrastructure LTD, Rayagada vs. Additional Commissioner Of State Tax (Appeal), Cta Nad GST, Ganjam

WP(C)/1199/2025HC Orissa15 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sree Metaliks LTD., Keonjhar vs. Commissioner Of CT And GST, Odisha

WP(C)/1072/2025HC Orissa15 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Saroja Kumar Pani vs. The Comnr Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/1186/2025HC Orissa15 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Tapan Kumar Das vs. Additional Commissioner, Bbsr

WP(C)/648/2025HC Orissa15 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Suresh Kumar Sethi vs. The Principal Commissioner, CGST And Central Excise, Bbsr

WP(C)/697/2025HC Orissa13 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Jyotiranjan Nayak, Khordha vs. Additional Commissioner, GST (Appeals) Bbsr

WP(C)/1078/2025HC Orissa13 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Hrusikesh Mohapatra, Mayurbhanj vs. State Tax Officer, Mayurbhanj

WP(C)/908/2025HC Orissa13 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Sasmita Traders, Puri vs. Superintendent Bhubaneswar Xi Range

WP(C)/912/2025HC Orissa13 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Rapaka Govinda Rao vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/613/2025HC Orissa10 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Sai Mahaveer Suppliers And Constructions, Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/27696/2024HC Orissa10 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Arun Kumar Puti vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/611/2025HC Orissa10 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S Samir Kumar Samantaray vs. Assistant Commissioner Of State Tax CT And GST

WP(C)/636/2025HC Orissa10 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

M/S. Pravat Kumar Behera, Rukutipata, Jajpur vs. Superintendent, CGST And Central Excise, Jajpur Circle, Jajpur-Ii

WP(C)/634/2025HC Orissa10 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

Laxmidhar Barik vs. Joint Commissioner Of State Tax (Appeal), CT And GST, Balasore

WP(C)/32889/2024HC Orissa09 Jan 2025

Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO

← 20242026 →