Pradeep Kumar Mohapatra vs. Sisira Kumar Swain,Supdt.,GST And Cx,Cuttack-Ii Range
Original PDF →CONTC/621/2025HC OrissaGSTCNR ODHC01008206202514 February 2025Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO2 pages
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Cause title — parties, addresses and appearances
Page 1 of 2
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.621 of 2025
Pradeep Kumar Mohapatra
….
Applicant
Represented By Adv. –
Mr. G.K. Roy Choudhury, Advocate
-versus-
Sisira Kumar Swain,
Superintendent, GST and CX,
Cuttack-II Range
….
Alleged
Contemner
Represented By Adv. –
Mr. R. Chimanka, Sr. SC
CORAM:
THE HON'BLE MR. JUSTICE ARINDAM SINHA,
THE ACTING CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE M.S. SAHOO
Order No.
01.
ORDER 14.02.2025
1.
The contempt application has been listed under heading ‘To Be Mentioned’ at instance of applicant. Mr. Roy Choudhury, learned advocate appears on his behalf and submits, order dated 8th January, 2025 has been complied with. Mr. Chimanka, learned advocate, Senior Standing Counsel appears on behalf of revenue and tenders unqualified apology for delay in compliance.
// 2 //
2.
The apology is accepted. The proceeding is dropped.
3.
The contempt application is disposed of.
(Arindam Sinha)
Acting Chief Justice
(M.S. Sahoo)
Judge Jyoti
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.