BharatTaxGST

Orissa High Court GST Judgments — 2025

726 judgments, newest first. Page 5 of 8.

Dr.Bharat Chandra Bhuyan vs. Commissioner (Appeals) GST, Cx And Customs, Bbsr

WP(C)/7612/2025HC Orissa13 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ajit Ranjan Parida vs. State Of Odisha

WP(C)/13521/2025HC Orissa13 May 2025

Bench: MR. JUSTICE ADITYA KUMAR MOHAPATRA

M/S Shree Jagannath Traders, Cuttack vs. The Chief Commissioner GST And Central Excise, Bbsr Commissionerate

WP(C)/5919/2025HC Orissa13 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prabir Kumar Das vs. State Of Odisha

WP(C)/6233/2025HC Orissa09 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S G.L. And Sons., Sundargarh vs. Assistant Commissioner State Tax, CT And GST Circle, Rourkela I

WP(C)/12858/2025HC Orissa09 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Asis Ranjan Prusty vs. Asst.Commissioner Of State Tax, CT And GST, Bbsr-Ii Circle

WP(C)/12445/2025HC Orissa09 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Prasanta Sahu, Kalahandi vs. State Of Odisha

WP(C)/9122/2025HC Orissa09 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sukhyat Estates And Constructions Private Limited, Bbsr vs. Chief Commissioner, GST, Central Excise And Customs, Central Revenue Building, Bbsr

WP(C)/8413/2025HC Orissa09 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S G.L. And Sons., Sundargarh vs. Assistant Commissioner State Tax, CT And GST Circle, Rourkela I

WP(C)/12860/2025HC Orissa09 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Toyo Engineering INDIA Limited, Thane, Maharastra vs. Commissioner Of Sales Tax, Cuttack

WP(C)/4236/2025HC Orissa08 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manas Rajan Rout vs. The Commissioner Of CGST And Cx

WP(C)/12026/2025HC Orissa07 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. J.K.Jewellers. Puri vs. Central Board Of It And Customs, New Delhi

WP(C)/7716/2025HC Orissa07 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Anupama Enterprises, Angul vs. Additional State Tax Officer, Angul

WP(C)/12048/2025HC Orissa07 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Arjun Nayak vs. Chief Commissioner Of Commercial Taxes (C.T) And GST, Cuttack

WP(C)/12366/2025HC Orissa07 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Harsheel Auto Planet, Sundergarh vs. Commissioner, CGST, Bbsr

WP(C)/6650/2025HC Orissa07 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Pakki Nabin Patnaik, Nabarangpur vs. Superintendent Nawarangpur CGST Circle, Malkanagiri

WP(C)/12050/2025HC Orissa07 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sibanarayan Deo, Bbsr vs. Assistant Commissioner Of State Tax, CT And GST, Bbsr

WP(C)/11877/2025HC Orissa06 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Prahalad Kumar Sahu vs. Assistant Commissioner Of State Tax, Mayurbhanj Circle

WP(C)/11377/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Deepak M.Vajir And Sons, Sundergarh vs. Commissioner, GST, Central Excise And Customs, Bbsr

WP(C)/11970/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manjubala Mohanty vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/11712/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Rkb International, Sundergarh vs. Commissioner, GST, Central Excise And Customs, Bbsr

WP(C)/11553/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Kshyrod Kumar Padhi, Nuapada vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/11758/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Pacific Internaitonal PVT. LTD., Rourkela vs. Commissioner (Appeal), GST, Central Excise And Customs, Central Revenue Building, Bbsr

WP(C)/10439/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Rkb International Private LTD, Sundergarh vs. Commissioner (Appeal) GST Central Excise And Customs, Central Revenue Building, Bbsr

WP(C)/11537/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Deepak Manoharlal Vajir (H.U.F) Rourkela vs. Commissioner, GST, Central Excise And Customs, Bbsr

WP(C)/11469/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Deepak Manoharlal Vajir, Sundargarh vs. Commissioner (Appeal) GST Central Excise And Customs

WP(C)/9970/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Anath Bandhu Jena vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/11668/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Rkb International Private LTD., Rourkela vs. Commissioner (Appeal), GST, Central Excise And Customs, Bbsr

WP(C)/11538/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Pacific International, Rourkela vs. Commissioner (Appeal), GST, Central Excise And Customs, Central Revenue Building, Bbsr

WP(C)/10438/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. R K B International, Sundergarh vs. Commissioner, (Appeal), GST, Central Excise And Customs, Bbsr

WP(C)/11555/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Pacific International PVT. LTD., Sundargarh vs. Commissioner (Appeal), GST, Central Excise And Customs, Central Revenue Building, Bbsr

WP(C)/9943/2025HC Orissa05 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Dr.Bijaya Krishna Mohanty vs. The Principal Commissioner, GST And Central Excise, Bbsr

WP(C)/30397/2024HC Orissa02 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.A.G.Construction, Angul vs. Superintendent Angul Circle

WP(C)/10772/2025HC Orissa02 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rohit Kumar Jaiswal @ Jayswal vs. State Of Odisha

ABLAPL/4601/2025HC Orissa02 May 2025

Bench: MR. JUSTICE V. NARASINGH

Akshay Kumar Rout vs. State Tax Officer, CT And GST, Puri

WP(C)/10270/2025HC Orissa01 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Benudhar Tripathy vs. Superintendent Of CGST And Central Excise, Bhubaneswar Vi Range

WP(C)/10496/2025HC Orissa01 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Trinath Associates vs. Asst Commissioner GST And Central Excise, Angul

WP(C)/7757/2025HC Orissa01 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bijaya Laxmi Dhal vs. Superintendent Of CGST And Central Excise, Bhadrak Circle

WP(C)/10111/2025HC Orissa30 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Subrat Kumar Sahoo vs. Superintendent Of GST And Central Excise, Iv Range, District Centre, Bbsr

WP(C)/10110/2025HC Orissa30 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Fashion Glide vs. Superintendent GST Angul Circle, Angul

WP(C)/10770/2025HC Orissa30 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Weightrack INDIA Private Limited, Bbsr vs. Central Board Of Indirect Taxes And Customs

WP(C)/7794/2025HC Orissa30 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Jay Jagannath Filling Station vs. Commissioner Of Sales Tax (CT And GST)

WP(C)/9586/2025HC Orissa29 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Boudha Infra Ventures Private Limited, Bbsr vs. The Principal Commissioner Of Central Goods And Service Tax, Bhubaneswar

WP(C)/10516/2025HC Orissa25 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Trilochan Mahanta vs. CT And GST Officer, Keonjhar Circle, Keonjhar

WP(C)/10648/2025HC Orissa24 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Triveni Engineers, Keonjhar vs. Assessing Authority, CT And GST Circle, Keonjhar

WP(C)/3981/2025HC Orissa24 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Suresh Chandra Sahoo vs. Superintendent Of CGST And Central Excise, Kendrapara

WP(C)/10649/2025HC Orissa24 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Lp Associates, Bbsr vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/10404/2025HC Orissa24 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kalakar Sahoo vs. Superintendent Of CGST And Central Excise, Kendrapara

WP(C)/10679/2025HC Orissa24 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sulochana Pattanayak vs. Principal Commissioner, CGST And Central Excise Commissionerate, Bbsr

WP(C)/23660/2024HC Orissa23 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S S And S Group, Dhenkanal vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/10002/2025HC Orissa23 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Samantaray Agency vs. Commissioner Of Central Goods And Service Tax

WP(C)/9434/2025HC Orissa23 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Lal Traders And Agencies PVT. LTD., Mayurbhanj vs. The Commissioner Of CGST And Central Excise, Rourkela Commissionerate, Rourkela

WP(C)/10065/2025HC Orissa23 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Binod Transport, Jajpur vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/10005/2025HC Orissa23 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Ashirbad Motors, Bolangir vs. The Commisssioner CT And GST, Cuttack

WP(C)/5872/2025HC Orissa23 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Shri Ganapati Ores And Ispat PVT. LTD., Sundargarh vs. CT And GST Officer, Rourkela Ii Circle, Rourkela

WP(C)/5562/2025HC Orissa22 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Rabinder Singh, Rourkela, Sundargarh vs. State Of Odisha

WP(C)/6815/2025HC Orissa22 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Surendra Rohidas vs. The Chief Commissioner, GST, Central Excise And Customs, Bhubaneswar Zone

WP(C)/9715/2025HC Orissa21 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rakesh Kumar Jena vs. Additional CT And GST Officer, Jagatsinghpur Circle

WP(C)/9866/2025HC Orissa17 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE K.R.MOHAPATRA

Abhisheka Sarangi vs. Superintendent Of CGST And Central Excise, Kendrapara

WP(C)/10191/2025HC Orissa17 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE K.R.MOHAPATRA

Tasweer Ahamad Khan vs. Superintendent Of CGST And Central Excise, Kendrapara Circle, Cuttack-Ix Range, Cuttack

WP(C)/10101/2025HC Orissa17 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE K.R.MOHAPATRA

Bhabagrahi Lenka vs. Superintendent, CGST And Central Excise, Choudwar Range, Cuttack

WP(C)/9864/2025HC Orissa17 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE K.R.MOHAPATRA

Indira Kamila vs. Addl. CT And GST Officer, Balasore Circle

WP(C)/9851/2025HC Orissa17 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE K.R.MOHAPATRA

M/S. Aradhana Property Development Private Limited, Bbsr vs. State Tax Officer, CT And GST, Bhubaneswar-I Circle

WP(C)/9971/2025HC Orissa17 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE K.R.MOHAPATRA

Sayed Noorain Hussain vs. Additional CT And GST Officer, Cuttack

WP(C)/9947/2025HC Orissa17 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE K.R.MOHAPATRA

Cuttack Gymkhana Club PVT. LTD., Cuttack vs. Cuttack Development Authority, Cuttack

WP(C)/8047/2023HC Orissa10 Apr 2025

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY

M/S. East Coast Constructions And Industries LTD., Bbsr vs. State Of Orissa

WP(C)/17035/2024HC Orissa09 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S. Praphul Construction, Badmal, Sambalpur vs. Chief Commissioner, CGST, Central Excise And Customs, CGST And Cx Commissionrate, Bbsr

WP(C)/8387/2025HC Orissa08 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S. Indera Motors vs. The Commissioner Of Commercial Taxes, CT And GST, Odisha

WP(C)/6382/2025HC Orissa08 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S.Sanghamitra Singh, Dhenkanal vs. Supdt. Of Goods And Service Tax Act, Dhenkanal

WP(C)/8135/2025HC Orissa08 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S. Rahul Spares PVT LTD., Cuttack vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/9373/2025HC Orissa08 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Jwalamukhi Films, Bbsr vs. The Chief Commissioner, GST And Central Excise, Bhubaneswar Commissionerate, Odisha

WP(C)/9704/2025HC Orissa08 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Tushar Mohanty vs. Principal Commissioner Of CT And GST, Odisha

WP(C)/9018/2025HC Orissa08 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Gajendra Prasad Panda vs. Commissioner CT And GST State Tax (Appeal)

WP(C)/8660/2025HC Orissa08 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Shivananda Ray vs. Principal Commissioner CGST And Central Excise, Bbsr

WP(C)/6592/2025HC Orissa07 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Sushil Jaiswal vs. Deputy Commissioner, CGST And Cx, Keonjhar

WP(C)/4136/2025HC Orissa05 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S. Skan Ads vs. Commissioner Of Sales Tax (CT And GST)

WP(C)/9240/2025HC Orissa05 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S M.P. Jay Jagannath Transport, Rugudi, Kendujhar vs. CT And GST Officer, Keonjhar Circle

WP(C)/1071/2025HC Orissa05 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Ananta Bindhani vs. First Appellate Authority, GST, Bbsr

WP(C)/9333/2025HC Orissa05 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Shuvam Roul vs. First Appellate Authority, GST (Appeals), Bbsr

WP(C)/9353/2025HC Orissa05 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S. Maa Tarini Refractories And Monolithic, Sundargarh vs. Chief Commissioner, CT And GST, Odisha, Cuttack

WP(C)/4619/2025HC Orissa05 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Sabita Choudhury vs. The Commissioner Of Commercial Taxes (CT) And Goods And Service Tax (GST)

WP(C)/9301/2025HC Orissa05 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S Gayatri Udyog, Rourkela, Sundargarh vs. Chief Commissioner, CT And GST, Odisha, Cantonment Road, Cuttack

WP(C)/4498/2025HC Orissa05 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Anka Laxmi vs. Supdt. CGST, Ganjam Ii Circle, Berhampur

WP(C)/9014/2025HC Orissa05 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S. Suresh Subudhi, Bbsr vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/8750/2025HC Orissa04 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S. Subhashis Sahu vs. The Commissioner Of Commercial Taxes And Good And Services Tax, Odisha

WP(C)/8971/2025HC Orissa04 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S. Gayatri Poultries PVT. LTD., Ganjam vs. Superintendent CGST And Ce, Berhampur, Ganjam

WP(C)/8635/2025HC Orissa04 Apr 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

Mamata Das vs. The Sub Divisional Manager, Plantation Sub Divin. Forest Dept. Corpn. Of Govt. Of Odisha, Bbsr

WP(C)/149/2025HC Orissa03 Apr 2025

Bench: DR. JUSTICE S.K. PANIGRAHI

Manoranjan Swain vs. Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/8733/2025HC Orissa02 Apr 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE S.K.SAHOO

M/S Swastika Traders, Nabarangpur vs. The Commissioner Of C.T. And GST, Cuttack

WP(C)/7529/2025HC Orissa02 Apr 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE S.K.SAHOO

Kishore Kumar Behera vs. Commissioner Of CT And GST, Odisha

WP(C)/8892/2025HC Orissa02 Apr 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE S.K.SAHOO

M/S. Spire Solution, Bbsr vs. The Principal Commissioner Of Central Goods And Services Tax, Bbsr

WP(C)/8793/2025HC Orissa02 Apr 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE S.K.SAHOO

Khaogali Clean Street Food Hub Owners Association, Bbsr vs. State Of Odisha

WP(C)/11439/2023HC Orissa02 Apr 2025

Bench: MR. JUSTICE K.R.MOHAPATRA,MR. JUSTICE SANJAY KUMAR MISHRA

M/S. Orissa Steel Trading Corporation, Cuttack vs. The Commissioner Of (C.T.And G.S.T.), Odisha, Cuttack

WP(C)/8762/2025HC Orissa28 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE S.K.SAHOO

M/S. Sriram Stone Crusher, Balaramprasad, Dhenkanal vs. Supt. Of Goods And Service Tax Act, Dhenkanal Circle

WP(C)/8734/2025HC Orissa28 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE S.K.SAHOO

Soumya Surath Mohapatra vs. The Union Of INDIA

WP(C)/29387/2024HC Orissa28 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE S.K.SAHOO

Gangadhar Jena vs. Superintendent GST And Cx, Ganjam-1, Berhampur

WP(C)/8850/2025HC Orissa28 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE S.K.SAHOO

M/S. Aulia Ready Mix INDIA Private Limited, Khorda vs. Chief Commissioner Of CT And GST, Odisha, Cuttack

WP(C)/1982/2025HC Orissa28 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE S.K.SAHOO

M/S Arjjab Technologies, Jajapur vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/8583/2025HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

Sushil Jaiswal vs. Deputy Commissioner, CGST And Cx, Kendujhar Division

WP(C)/2817/2025HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

Sumati Mishra vs. Commissioner Of CT And GST Odisha, Cuttack

WP(C)/8594/2025HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

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