M/S. Gayatri Poultries PVT. LTD., Ganjam vs. Superintendent CGST And Ce, Berhampur, Ganjam
Original PDF →WP(C)/8635/2025HC OrissaGSTCNR ODHC01020462202504 April 2025Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.8635 of 2025
M/s. Gayatri Poultries Pvt. Ltd.
….
Petitioner
Represented by Adv.–
Mr. P. Harichandan, Advocate
-Versus-
Superintendent CGST & CE,
Berhampur Range-I and others
….
Opposite Parties
Represented by Adv.–
Mr. A. Kedia, Jr. Standing Counsel
CORAM:
HON’BLE THE CHIEF JUSTICE
AND
HON’BLE MR. JUSTICE B.P. ROUTRAY
Order No.
ORDER 04.04.2025
01.1.
Mr. P. Harichandan, learned counsel for the petitioner seeks permission to withdraw this writ petition with liberty to file a better petition and files a memo to that effect.
2.
Accordingly, the writ petition is dismissed as withdrawn granting liberty prayed for.
(Harish Tandon) Chief Justice
(B.P. Routray) Judge S.K. Guin/PA
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