BharatTaxGST

Orissa High Court GST Judgments — 2025

726 judgments, newest first. Page 6 of 8.

Utkal Keshari Mohapatra vs. Commissioner Of CT And GST, Cuttack

WP(C)/4457/2024HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

Karisma Khuntia vs. Commissioner Of CT And GST, Odisha

WP(C)/22810/2024HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

M/S Gayatri Agency, Khurda vs. Micro And Small Enterprise Facilitation Council, Cuttack

WP(C)/28880/2024HC Orissa27 Mar 2025

Bench: DR. JUSTICE S.K. PANIGRAHI

Parameswar Rout vs. Superintendent Of CGST And Central Excise Jajpur

WP(C)/8592/2025HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

Sumati Mishra vs. Commissioner Of CT And GST, Odisha

WP(C)/8624/2025HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

M/S Maa Maheswari Filling Station, Angul vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/8551/2025HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

Bipin Kumar Sahu vs. Supdt. CGST, Ganjam Ii Circle, Berhampur, Ganjam

WP(C)/7450/2025HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

M/S.Aulia Ready Mix INDIA Private LTD., Khurda vs. Chief Commissioner Of CT And GST, Odisha Cuttack

WP(C)/2025/2025HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

Karisma Khuntia vs. Commissioner Of CT And GST, Cuttack

WP(C)/4465/2024HC Orissa27 Mar 2025

Bench: MR. JUSTICE HARISH TANDON,MR. JUSTICE ARINDAM SINHA

M/S Ds Condev Private Limited, Bbsr vs. Commissioner Of CT And GST (State), Banijyakar Bhawan, Cuttack

WP(C)/7585/2025HC Orissa26 Mar 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE ARINDAM SINHA

Purusottam Patra vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/8540/2025HC Orissa25 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Purandar Mahanta vs. The Chief Comnr, CGST, Central Excise And Customs, Bbsr

WP(C)/3846/2025HC Orissa25 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Satyabrata Pattnaik vs. Assistant Commissioner Of State Tax, CT And GST Circle, Bbsr

WP(C)/7752/2025HC Orissa25 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Adayant Education Private Limited, Bbsr vs. Chief Comnr Of CT And GST, Cuttack

WP(C)/31597/2024HC Orissa25 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Rajesh Kumar Behera vs. The Principal Commissioner CGST And Central Excise, Bbsr Commissionerate

WP(C)/8532/2025HC Orissa25 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Jagannath Hontal vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/7818/2025HC Orissa25 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Siba Prasad Sahu vs. The Principal Commissioner CGST And Central Excise, Bbsr

WP(C)/8493/2025HC Orissa25 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Swastik Stevedores PVT LTD, Ctc vs. Assistant Commissioner GST And Central Excise, Cuttack

WP(C)/23919/2024HC Orissa25 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Tara Prasanna Nayak, Patabandha, Khordha vs. Chief Commissioner Of CT And GST, Banijyakar Bhawan, Cuttack

WP(C)/7413/2025HC Orissa25 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Bijay Dhaba, Cuttack vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/8202/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Jitendra Kumar Biswal vs. Commissioner Of CT And GST, Odisha

WP(C)/6794/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Dwarka Prasad Jagdish Prasad, Dhenkanal vs. Chief Commissioner Of CT And GST, Cuttack

WP(C)/8340/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Sri Sri Sri Gopinath Pani Panchayat Gandala vs. Superintendent Of CGST And Central Excise, Ganjam Ii Circle

WP(C)/6974/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Mangulu Charan Swain vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/8207/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S . Ashok Kumar Patnaik, Cuttack vs. Assistant Commissioner, GST And Central Excise, Bbsr

WP(C)/8316/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Ajit Rout, Cuttack vs. Commissioner Of CT And GST, Cuttack

WP(C)/7212/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Dynamism Technology, Ajamatpur, Bhadrak vs. Commissioner Of CGST And Central Excise Odisha, Bbsr

WP(C)/8154/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Bijayalaxmi Pradhan vs. The State Tax Officer, CT And GST Ganjam Ii Circle

WP(C)/7624/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Gds Builders PVT LTD vs. Superintrndent Central GST, Range V

WP(C)/8343/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Krishna Engineering, Bbsr vs. Commissioner Of CT And GST, Odisha

WP(C)/7811/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Krishna Build Tech, Bbsr vs. The Commissioner CT And GST, Banijyakar Bhawan, Cuttack

WP(C)/8386/2025HC Orissa24 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. P M Contractors PVT LTD., Bhubaneswar vs. Union Of INDIA

WP(C)/27893/2024HC Orissa21 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Shree Sai Enterprises, Bbsr vs. Commissioner Appeals, CGST, Central Excise And Customs, Bhubaneswar

WP(C)/6726/2025HC Orissa21 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Debendra Nath Dutta vs. Commissioner Of State Tax, Commissioner Of CT And GST

WP(C)/8052/2025HC Orissa21 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Ashok Kumar Panda vs. Additional Commissioner CT And GST (Appeals), Balasore Range

WP(C)/4816/2025HC Orissa21 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Bikash Kumar Sahoo vs. Assistant Commissioner Of State Tax, CT And GST, Bbsr-I Circle

WP(C)/6107/2025HC Orissa21 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Sunil Kumar Champati vs. Chief Commissioner Of CT And GST, Odisha

WP(C)/7334/2025HC Orissa21 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Maa Tarini Transport Co., Barbil, Keonjhar vs. The Addl. Commissioner Of GST And Central Excise Customs, Rourkela

WP(C)/6715/2025HC Orissa21 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Debendra Nath Dutta vs. Commissioner Of State Tax, Commissioner Of CT And GST, Cuttack

WP(C)/8096/2025HC Orissa21 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Jbc Wire Products Private Limited, Bbsr vs. Chief Commissioner Of CT And GST Odisha, Banijyakar Bhawan, Cuttack

WP(C)/6712/2025HC Orissa21 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Pradip Kumar Nayak vs. Central Board Of Indirect Taxes And Customs, New Delhi

WP(C)/7793/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Pratap Kumar Rautaray vs. Superintendent, CGST And Central Excise, Bhubaneswar Iii Circle

WP(C)/7289/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Ratan Kumar Satrusalya vs. The Commissioner CGST Cx And Customs, Odisha

WP(C)/8044/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Tribeni Engineers, Barbil vs. Addl. Commissioner, GST (Appeals), Bbsr

WP(C)/7990/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Subham Kumar Sahoo vs. Superintendent, CGST And Central Excise Kendrapada Circle, Range- Ii

WP(C)/7925/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Tribeni Engineers, Barbil vs. Addl. Commissioner, GST (Appeals), Central Revenue Building, Bbsr

WP(C)/7456/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Dhyana Ranjan Nanda vs. The Commnr Of C.T. And G.S.T., Odisha, Cuttack

WP(C)/26446/2024HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Mamata Srichandan vs. Supdt. Jatni Circle, Khurda

WP(C)/7991/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Kanika Furniture Private LTD. Baleswar vs. Joint Commissioner, State Tax (Appeal), CT And GST Territorial Range, Baleswar

WP(C)/7110/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Jay Prakash Sharma vs. Commissioner, CT And GST, Cuttack

WP(C)/1905/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Santosh Kumar Pattnaik vs. The Commissioner, CT And GST, Cuttack

WP(C)/8046/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Tribeni Engineers, Barbil vs. Addl. Commissioner, GST (Appeals), Central Revenue Building, Bbsr

WP(C)/7492/2025HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Jagannath Store, Dhenkanal vs. Uniion Of INDIA

WP(C)/22568/2022HC Orissa20 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Nirada Kumar Nayak vs. Commissioner Of CT And GST Odisha

WP(C)/7419/2025HC Orissa18 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Satyajit Patra, Kendrapara vs. Chief Commissioner Of CT And GST Odisha, Cuttack

WP(C)/7124/2025HC Orissa18 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Marc Encon Projects INDIA PVT. LTD., Jeypore, Koraput vs. Commissioner Of CT And GST Odisha, Bbsr

WP(C)/7466/2025HC Orissa18 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Nirada Kumar Nayak vs. Commissioner Of CT And GST, Odisha

WP(C)/7430/2025HC Orissa18 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Nirada Kumar Nayak vs. Commissioner Of CT And GST Odisha

WP(C)/7606/2025HC Orissa18 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Annapurna Ojha vs. Commissioner, CT And GST, Odisha, Cuttack

WP(C)/7641/2025HC Orissa17 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Mahalaxmi Paddy And Fertilizers, Jajpur vs. The Commissioner Of CT And GST, Odisha

WP(C)/7127/2025HC Orissa17 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Satyabrata Nayak vs. Additional Commissioner GST (Appeals), Bbsr

WP(C)/7131/2025HC Orissa17 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Bibhuti Bhusan Routray., Cuttack vs. Chief Commissioner Of CT And GST Odisha, Cuttack

WP(C)/6560/2025HC Orissa17 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Anand Hyper Market, Sambalpur vs. The Commissioner, CT And GST, Odisha

WP(C)/6995/2025HC Orissa17 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Sasmita Behera vs. Commissioner Of CT And GST, Odisha

WP(C)/5399/2025HC Orissa13 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S.Purusottam Behera, Kendujhar vs. Chief Commissioner Of Commercial Txes( C .T) And GST, Cuttack

WP(C)/7286/2025HC Orissa13 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Authorized Officer Union Bank Of INDIA, Umfb Branch, Bbsr vs. State Of Odisha

WP(C)/6467/2025HC Orissa13 Mar 2025

Bench: DR. JUSTICE S.K. PANIGRAHI

M/S Trilochan Das, Deuligrameswar, Jagatsinghpur vs. Chief Commissioner Of CT And GST

WP(C)/6962/2025HC Orissa13 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Ajay Kumar Dash vs. State Tax Officer, CT And GST, Bhadrak Circle, Balasore

WP(C)/7051/2025HC Orissa13 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Ramesh Panigrahi vs. The Principal Commnr., CT And GST, Odisha

WP(C)/7713/2024HC Orissa13 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Radheshyam Sahoo vs. The Superintendent CT And GST Central GST Balangir Circle

WP(C)/4690/2025HC Orissa13 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Mantu Das vs. Commissioner Of Sales Tax CT And GST

WP(C)/6234/2025HC Orissa13 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Arun Kumar Jena vs. The Chief Commissioner CT And GST Odisha

WP(C)/7303/2025HC Orissa13 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Prakash Chandra Pradhan vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/6748/2025HC Orissa11 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Sainik Mining And Allied Services LTD. Jharsuguda vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/6707/2025HC Orissa11 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Soumya Ranjan Jena vs. The Superintendent Of CGST And Central Excise Bhubaneswar Iii Circle

WP(C)/6969/2025HC Orissa11 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S.Hiferk Technologies PVT LTD., Bargarh vs. Superintendent, Bbse 1 Circle, CGST., Khurda

WP(C)/6912/2025HC Orissa11 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Abinash Swain vs. Superintendent Of CGST And Central Excise, Mayurbhanj Circle

WP(C)/6970/2025HC Orissa11 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Spark Furnitures PVT LTD., Bbsr vs. Commissioner CT And GST Odisha

WP(C)/7002/2025HC Orissa11 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Shasi Construction And Trading PVT. LTD., Cuttack vs. The Joint Commissioner Of State Tax (Appeal), CT And GST, Cuttack-I

WP(C)/6893/2025HC Orissa11 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Smruti Ranjan Mohanty vs. The State Tax Officer, CT And GST Cuttack

WP(C)/6693/2025HC Orissa11 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S.Bijoy Kumar Rout, Kendrapara vs. Joint Director, Dggi, Bbsr

WP(C)/5788/2025HC Orissa10 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Sanmay Choudhury vs. Addl. Commissioner Of CT And GST(Appeal) Central Zone I., Cuttack

WP(C)/2338/2025HC Orissa10 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Sai Medicines, Angul vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/6564/2025HC Orissa10 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Rudrakshya Furniture, Nayagarh vs. Principal Commissioner, GST And Central Excise, Bbsr

WP(C)/6356/2025HC Orissa10 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Amarendra Rout vs. Addl. Commissioner Of CT And GST (Appeal) Central Zone I, Cuttack

WP(C)/2358/2025HC Orissa10 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Surendra Rohidas vs. The Chief Commissioner, GST, Central Excise And Customs, Bbsr

WP(C)/6534/2025HC Orissa10 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Rajesh Kumar Ray vs. Commissioner Of Sales Tax CT And GST, Ctc

WP(C)/6367/2025HC Orissa10 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Bikramananda Mohanty vs. The Chief Commissioner, GST, Central Excise And Customs, Bbsr

WP(C)/6497/2025HC Orissa07 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE SASHIKANTA MISHRA

M/S Shree Siridisai Global Logistics PVT. LTD., Bbsr vs. Chief Comnr Of CT And GST, Odisha, Banijyakar Bhawan, Cuttack

WP(C)/4974/2025HC Orissa07 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE SASHIKANTA MISHRA

Nandita Rout vs. Chief Commissioner Of CT And GST, Odisha, Banijyakar Bhawan, Cuttack

WP(C)/4794/2025HC Orissa07 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE SASHIKANTA MISHRA

Bikramananda Mohanty vs. The Chief Commissioner, GST, Central Excise And Customs, Bbsr

WP(C)/6470/2025HC Orissa07 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE SASHIKANTA MISHRA

M/S. Arss Scpl Jv. Bbsr vs. The Chief Comminr, CT And GST, Cuttack

WP(C)/17174/2024HC Orissa07 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE SASHIKANTA MISHRA

M/S. Shivam Condev PVT. LTD., Bbsr vs. The Principal Commissioner Commercial Tax And GST, Cuttack

WP(C)/6822/2024HC Orissa07 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE SASHIKANTA MISHRA

M/S Maheshanand Logistics PVT LTD., Jharsuguda vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/5924/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Administrator Nesco Utility, Electrical Store Division., Balasore vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/6176/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Subhashree Enterprises, Sambalpur vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Cuttack

WP(C)/5907/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

Dhirendra Kumar Das vs. The Central Board Of Indirect Taxes And Cutoms(CBIC), New Delhi

WP(C)/4595/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Administrator, Nesco Utility, Electrical Store Division vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/6099/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S Gokulananda Sahoo vs. Addittional Commissioner Of CT And GST (Appeal) Central Zone I

WP(C)/6346/2025HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

M/S. Delhi Timbers And Ply, Sambalpur vs. Chief Commnr. CT And GST, Cuttack

WP(C)/38671/2023HC Orissa06 Mar 2025

Bench: MR. JUSTICE ARINDAM SINHA (ACJ),MR. JUSTICE M.S.SAHOO

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