BharatTaxGST

Orissa High Court GST Judgments — 2025

726 judgments, newest first. Page 4 of 8.

M/S. Just Deliver Pride Solutions, Bbsr vs. Joint Commissioner Of State Tax(Appeal), CT And GST Territorial Range, Bbsr

WP(C)/19045/2025HC Orissa18 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Sai Anwesha Edutech And Realcon Services PVT. LTD., Khorda vs. Additional State Tax Officer, CT And GST Bhubaneswar I Circle, Bbsr

WP(C)/19235/2025HC Orissa18 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Lifes Look Private LTD., Bbsr vs. Superintendent Of CGST And Central Excise, Bbsr-Ii

WP(C)/19262/2025HC Orissa18 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Fortune Group, Bhadrak vs. Union Of INDIA

WP(C)/8752/2024HC Orissa17 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jrs Marketing And Trading LLP, Cuttack vs. State Of Odisha

WP(C)/30109/2024HC Orissa17 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Raghunath Jew Pani Panchayat, Baleswar vs. Assistant Commissioner Of State Tax, Baleswar

WP(C)/19192/2025HC Orissa17 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rahul Kumar Satapathy vs. The Commissioner GST, Central Excise And Customs, Bbsr

WP(C)/18351/2025HC Orissa17 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ghanakuntala Sunamudi, Koraput vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Cuttack

WP(C)/18915/2025HC Orissa17 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Lily Sahoo vs. Deputy Commissioner Of State Tax, Ogst, Kendrapara

WP(C)/14681/2025HC Orissa16 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Prakash Chandra Sahoo vs. Commissioner Of Sales Tax CT And GST, Cuttack

WP(C)/16830/2025HC Orissa16 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ranjeeta Digal vs. State Of Odisha

WP(C)/19224/2025HC Orissa16 Jul 2025

Bench: MR. JUSTICE ADITYA KUMAR MOHAPATRA

Samita Panda vs. Commissioner Of CT And GST, Cuttack

WP(C)/17606/2025HC Orissa16 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Bikash Panigrahi, Bargarh vs. The Commissioner Commercial Tax (C.T) And Goods And Services Tax(G.S.T), Cuttack

WP(C)/12755/2025HC Orissa15 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Bhavani Erectors PVT LTD., Kerela vs. Joint Commissioner Of CT And GST, Jajpur

WP(C)/8817/2025HC Orissa15 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pradeep Kumar Dash vs. Superintendent Bbsr Iv CT And GST, Bbsr

WP(C)/13680/2025HC Orissa15 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Baba Langaleswar Fuels, Sundargarh vs. Assistant Commissioner Of State Tax CT And GST Circle Ii, Bbsr

WP(C)/18817/2025HC Orissa15 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. House Of Hindol, Bbsr vs. Commissioner Of Commercial Taxes And Goods And Services Tax Odisha, Cuttack

WP(C)/15968/2025HC Orissa15 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Samarendra Choudhury vs. Union Of INDIA

WP(C)/29864/2024HC Orissa14 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jipuna Dangree vs. The Principal Commissioner, CGST And Central Excise, Bbsr

WP(C)/17456/2025HC Orissa14 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ocl Iron And Steels Limited, Kolkata vs. Union Of INDIA

WP(C)/6323/2025HC Orissa11 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sunil Kumar Gantayat vs. Addl. CT And GST Officer, Bbsr Ii Circle, Odisha

WP(C)/13678/2025HC Orissa11 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sanjana Yadav, Keonjhar vs. The Commissioner, CGST, Cx And Customs, Bbsr

WP(C)/16871/2025HC Orissa11 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Aditya Narayan Naik, Keonjhar vs. The Commissioner, GST, Cx And Customs, Bbsr

WP(C)/16870/2025HC Orissa11 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Green Arch Constructions PVT.LTD., Bbsr vs. Superintendent Bhubaneswar I Circle, Bbsr

WP(C)/17556/2025HC Orissa11 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jitendra Kumar Rout vs. Superitendent GST And Cx, Jajpur

WP(C)/18181/2025HC Orissa11 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Surendra Nath Dash vs. Commissioner, CT And GST, Odisha, Cuttack

WP(C)/17448/2025HC Orissa10 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Tapan Kumar Mohapatra vs. Chief Commissioner, CGST Central Excise And Customs, Bbsr

WP(C)/18269/2025HC Orissa10 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Red Eagle, Gorakabar, Tulasipur, Ringroad, Cuttack vs. Joint Commissioner Of State Tax(Appeal) Cuttack

WP(C)/17695/2025HC Orissa10 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Dewave Life Sciences Private Limited vs. The Chief Commissioner CT And GST

WP(C)/17865/2025HC Orissa09 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Patchava Karunakar vs. The Deputy Commissioner Of Central Tax, Jharsuguda

WP(C)/16233/2025HC Orissa09 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Boby Das vs. Superintendent CGST Koraput Circle, Koraput

WP(C)/14360/2025HC Orissa09 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Maa Dakhinakali W.C.S.LTD, Cuttack vs. Chief Commissioner Of Commercial Taxes (C.T.) And Goods And Service Tax, Cuttack

WP(C)/10096/2025HC Orissa09 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rajesh Mila Khosla vs. Addl State Tax Officer, CT And GST Koraput Circle, Koraput

WP(C)/14361/2025HC Orissa09 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Rk Enterprises, Dhenkanal vs. Superintendent Dhenkanal (Central GST)

WP(C)/16431/2025HC Orissa08 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Diba Tudu vs. State Tax Officer GST Mayurbhanj Circle

WP(C)/17398/2025HC Orissa08 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Asit Majumdar vs. Joint Commissioner CGST And Central Excise

WP(C)/17057/2025HC Orissa07 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sabita Pateriya vs. The Commissioner Of GST And Central Excise, Rourkela

WP(C)/18051/2025HC Orissa07 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ranjeet Singh vs. Commissioner Of CT And GST, Cuttack

WP(C)/17603/2025HC Orissa07 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sanatan Sahoo, Dhenkanal vs. The Principal Commissiioner Of Central Goods And Service Tax, Bbsr

WP(C)/17310/2025HC Orissa01 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Maa Tarini Suppliers, Cuttack vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/17323/2025HC Orissa01 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sanjay Kumar Raj vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha Commissioner CT And GST

WP(C)/12604/2025HC Orissa01 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Manoj Distributor vs. The Chief Commissioner CT And GST

WP(C)/12722/2025HC Orissa01 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Sarala Supply Agency, Cuttack vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/17317/2025HC Orissa01 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Hemanta Charan Patra, Dhenkanal vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/17308/2025HC Orissa01 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ambuji Mines And Minerals, Bbsr vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/17386/2025HC Orissa01 Jul 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Palem Ashok Reddy vs. The Commissioner GST And Cx, Rourkela

WP(C)/15481/2025HC Orissa24 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Kamlesh Subhaschand Bardiya vs. State Tax Officer, CT And GST, Bhubaneswar

WP(C)/13932/2025HC Orissa23 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Soudamini Sahoo vs. The Chief Commissioner CT And GST, Cuttack

WP(C)/16858/2025HC Orissa23 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Tapan Kumar Malik vs. Asst Commissioner Of State Tax, CT And GST Circle, Jajpur

WP(C)/16756/2025HC Orissa23 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Manas Ranjan Mishra vs. The Commissioner Of CT And GST

WP(C)/15827/2025HC Orissa23 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ajit Kumar Parida vs. The Commissioner Of CT And GST, Odisha

WP(C)/15874/2025HC Orissa20 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Mahavir Infra Devlopers PVT LTD., Bbsr vs. Commissioner Of CT And GST, Cuttack

WP(C)/15501/2025HC Orissa20 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sr Enterprises, Angul vs. Commissioner Of CT And GST, Cuttack

WP(C)/14680/2025HC Orissa19 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Maa Lobhi Pani Panchayat, Angul vs. Asst State Tax Officer, Anugul

WP(C)/16377/2025HC Orissa19 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Debasish Mohapatra vs. The State Tax Officer, CT And GST, Cuttack

WP(C)/16344/2025HC Orissa19 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Gew Machines, Sundargarh vs. The State Tax Officer, Sundargarh Circle, Sundargarh

WP(C)/9531/2025HC Orissa19 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Tejas Engineering Infra, Koraput vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/16091/2025HC Orissa19 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ratnakar Pratapsingh vs. Superintendent, CGST And Central Excise, Bbsr

WP(C)/15691/2025HC Orissa19 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Jatadhari Sahoo vs. The Addl State Tax Officer, CT And GST, Ctc

WP(C)/13938/2025HC Orissa19 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Utkal Textiles, Balangir vs. State Tax Officer, Balangir

WP(C)/12064/2025HC Orissa18 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Swarna And Co., Sambalpur vs. Superintendent CGST And Central Excise Sambalpur-1

WP(C)/12075/2025HC Orissa18 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Baishnabi Construction, Sundergarh vs. The Addl. Commissioner Of GST And Cx Customs, Rourkela

WP(C)/32791/2024HC Orissa18 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Pramod Kumar Samal vs. Principal Commissioner, CGST, Central Excise And Customs, Bbsr

WP(C)/5939/2025HC Orissa18 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S.Baishnabi Construction, Sundergarh vs. The Addl.Commissioner Of GST And C.E And Customs, Rourkela

WP(C)/32798/2024HC Orissa18 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Balidi @ Ballidi Chandra Sekhar vs. State Of Odisha

ABLAPL/762/2025HC Orissa18 Jun 2025

Bench: MR. JUSTICE V. NARASINGH

Jitendra Nath Khandual vs. Principal Commissioner, CGST, Central Excise And Customs, Bbsr

WP(C)/4804/2025HC Orissa18 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sulagna Patro vs. Superintendent, CGST And Central Excise, Rayagada

WP(C)/15453/2025HC Orissa17 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Dwarika Nath Panigrahi vs. Additional State Tax Officer, CT And GST, Nabarangpur Circle

WP(C)/15861/2025HC Orissa17 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Swagatika Biswal vs. Principal Commissioner, CT And GST, Cuttack

WP(C)/15944/2025HC Orissa17 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Rabindra Pujari vs. Superintendent, CGST And Central Excise, Rayagada - Ii Range

WP(C)/15862/2025HC Orissa17 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Gurunath Melaka vs. Additional State Tax Officer, CT And GST, Rayagada

WP(C)/15455/2025HC Orissa17 Jun 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S D.R.Patnaik, Keonjhar vs. Commissioner, GST And Central Excise, Rourkela

WP(C)/15252/2025HC Orissa04 Jun 2025

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY,MR. JUSTICE MURAHARI SRI RAMAN

M/S D.R.Patnaik, Keonjhar vs. Commissioner, GST And Central Excise, Rourkela

WP(C)/14904/2025HC Orissa04 Jun 2025

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY,MR. JUSTICE MURAHARI SRI RAMAN

M/S D.R.Patnaik, Keonjhar vs. Commissioner, GST And Central Excise, Rourkela

WP(C)/14916/2025HC Orissa04 Jun 2025

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY,MR. JUSTICE MURAHARI SRI RAMAN

M/S. Fire And Safety Technology Service PVT LTD., Bbsr vs. Asst. Commissioner Of GST And Central Excise, Cuttack

WP(C)/15655/2025HC Orissa04 Jun 2025

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY,MR. JUSTICE MURAHARI SRI RAMAN

Arjun Mohanty vs. The State Tax Officer, CT And GST Bhadrak Circle

WP(C)/15659/2025HC Orissa04 Jun 2025

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY,MR. JUSTICE MURAHARI SRI RAMAN

M/S Indrani Patnaik, Keonjhar vs. Commissioner, GST And Central Excise, Rourkela

WP(C)/14926/2025HC Orissa04 Jun 2025

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY,MR. JUSTICE MURAHARI SRI RAMAN

M/S Aradhya Traders, Mahakalapada vs. Addl Commissioner Of State Tax(Appeal) Central Zone Ii, Cuttack

WP(C)/14755/2025HC Orissa03 Jun 2025

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY,MR. JUSTICE MURAHARI SRI RAMAN

M/S Om Sainath Carriers vs. The Deputy Commissioner Central Tax GST And Central Excise

WP(C)/15486/2025HC Orissa03 Jun 2025

Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY,MR. JUSTICE MURAHARI SRI RAMAN

Anala Kumar Rao @ A.Kumar Rao vs. Union Of INDIA

BLAPL/3113/2025HC Orissa30 May 2025

Bench: DR. JUSTICE S.K. PANIGRAHI

Samir Kumar Sahu vs. Union Of INDIA

BLAPL/3155/2025HC Orissa30 May 2025

Bench: DR. JUSTICE S.K. PANIGRAHI

Akshya Das @ Akshya Kumar Das @ Raja vs. State Of Odisha

BLAPL/5392/2025HC Orissa30 May 2025

Bench: DR. JUSTICE S.K. PANIGRAHI

M/S Global Coal And Mining Private Limited Company, Talcher, Angul vs. The Additional Commissioner, CGST And Central Excie, Rourkela

WP(C)/12868/2025HC Orissa16 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Sachala Giri vs. Chief Commissioner CT And GST, Odisha

WP(C)/13031/2025HC Orissa16 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sabita Das vs. Principal Commissioner, CGST, Bbsr

WP(C)/10509/2025HC Orissa16 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Naturock Stonex Private Limited, Bbsr vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/12711/2025HC Orissa16 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Ashraf Petrol Pump, Berhampur vs. The Principal Commissioner Of Central Goods And Service Tax, Bbsr

WP(C)/13750/2025HC Orissa16 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Samita Panda vs. Commissioner Of CT And GST

WP(C)/13028/2025HC Orissa16 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S. Ipinit Vanaspati LTD., Cuttack vs. The Principal Commissioner, GST And Central Excise, Bbsr

WP(C)/8496/2025HC Orissa16 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Bimal Chandra Behera vs. State Tax Officer CT And GST, Angul Circle, Angul

WP(C)/13985/2025HC Orissa16 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Saumya Ranjan Moharana vs. State Tax Officer, Jagatsinghpur

WP(C)/13224/2025HC Orissa16 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Viraj Steel And Energy Private Limited, New Delhi vs. Joint Commissioner Of State Tax (Appeal), Sambalpur

WP(C)/9367/2025HC Orissa15 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE B. P. ROUTRAY

M/S Technocrat Enterprises vs. The Central Board Indirect Taxes And Customs

WP(C)/12718/2025HC Orissa14 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S R N Pur Scs Limited vs. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha

WP(C)/11004/2025HC Orissa14 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Girindra Narayan Ghosh vs. Principal Commissioner GST And Cx

WP(C)/12905/2025HC Orissa14 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Arpita Motors, Bargarh vs. The Commissioner Commercial Tax (C.T) And Goods And Services Tax (G.S.T), Cuttack

WP(C)/10855/2025HC Orissa14 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Ranjan Kumar Das vs. The Principal Commissioner CGST And Central Excise, Bbsr Commissionerate

WP(C)/10339/2025HC Orissa14 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

Santosh Kumar Mohapatra vs. Commissioner Of CT And GST, Cuttack

WP(C)/12347/2025HC Orissa14 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Sai Adithya Construction, Jagatsinghpur vs. The Commissioner Of Goods And Service Tax, Rourkela

WP(C)/12413/2025HC Orissa14 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

M/S Shreeram Agency, Jagatsinghpur vs. Joint Commisnr. Of State Tax, Territorial Range, Ctc-Ii

WP(C)/12984/2025HC Orissa14 May 2025

Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN

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