Transcord Telscape Private LTD, Bbsr v. Superintendent, CGST And Cx, Bbsr-Ii

Court: Orissa High Court
Case number: WP(C)/29332/2025
Date of judgment: 27 Nov 2025
Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN
Petitioner: TRANSCORD TELSCAPE PRIVATE LTD, BBSR
Respondent: SUPERINTENDENT, CGST AND CX, BBSR-II
CNR: ODHC010731902025

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