Kalandi Sahoo v. The Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Bbsr
- Court
- Orissa High Court
- Case number
- WP(C)/30780/2025
- Date of judgment
- 4 Dec 2025
- Bench
- MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN
- Petitioner
- KALANDI SAHOO
- Respondent
- THE COMMISSIONER OF COMMERCIAL TAXES AND GOODS AND SERVICES TAX, ODISHA, BBSR
- CNR
- ODHC010764732025
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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.