M/S. Beenapani Kar, Bargarh v. The Comnr CT And GST, Banijyakar Bhawan, Cuttack

Court: Orissa High Court
Case number: WP(C)/30309/2025
Date of judgment: 27 Nov 2025
Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN
Petitioner: M/S. BEENAPANI KAR, BARGARH
Respondent: THE COMNR CT AND GST, BANIJYAKAR BHAWAN, CUTTACK
CNR: ODHC010751262025

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