Patna High Court — GST Judgments
1,857 GST matters decided by the Patna High Court, of which 0 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.
By year
Recent judgments
CR. MISC./65889/2026·
M/S Anjani Kumar Sinha v. The Union Of INDIA
Record onlyCWJC/5526/2025·
CWJC/15282/2024·
CWJC/2517/2026·
CWJC/18105/2025·
CWJC/18190/2025·
CWJC/10966/2025·
M/S. Ajay Int Udyog v. The Union Of INDIA
Record onlyCWJC/8952/2026·
Pushpa Devi v. Commissioner
Record onlyCWJC/8672/2026·
M/S Anjani Kumar Singh C/O Medicine Palace v. Addnl. Commissioner (Cco) Of CGST And Central Excise
Record onlyCWJC/10227/2024·
M/S Super Enterprises v. The Union Of INDIA
Record onlyCWJC/6588/2026·
Genius Construction v. State Of Bihar
Record onlyCWJC/13026/2026·
M/S Ansh Communication v. The Union Of INDIA
Record onlyCWJC/19737/2025·
CR. MISC./55304/2026·
CWJC/5999/2025·
CWJC/12077/2025·
M/S Dutta Medicose v. The Union Of INDIA
Record onlyCWJC/19409/2025·
CWJC/3418/2026·
M/S. Pavitra Logistics v. The State Of Bihar
Record onlyCWJC/6436/2026·
CWJC/11059/2026·
CWJC/5398/2026·
CWJC/4680/2026·
CWJC/14311/2025·
M/S Geeta Traders v. The Union Of INDIA
Record onlyCWJC/4297/2026·
CWJC/14021/2025·