Patna High Court GST Judgments — 2023

496 judgments. Showing the 100 most recent.

• The Union Of INDIA Through The Secretary v. M/S Kison

  Record only

  MJC/2073/2022·19 Dec 2023

• M/S Astha And Saumya Construction v. The State Of Bihar

  Record only

  CWJC/4183/2023·18 Dec 2023

• M/S Shiv Enterprises v. The Union Of INDIA

  Record only

  CWJC/17755/2023·18 Dec 2023

• M/S Micro Zone v. The Union Of INDIA

  Record only

  CWJC/17716/2023·18 Dec 2023

• Prashant Luthra, Director, Brite Neon Signs PVT. LTD. v. State Of Bihar

  Record only

  CWJC/3133/2023·14 Dec 2023

• Mr. Nazir Husen v. The Union Of INDIA

  Record only

  CWJC/14742/2022·13 Dec 2023

• M/S Khan Brothers v. The Union Of INDIA

  Record only

  CWJC/16596/2023·13 Dec 2023

• New Jai Steel A Proprietory Concern v. State Of Bihar

  Record only

  CWJC/17005/2023·12 Dec 2023

• M/S S.H. Food Products v. The Union Of INDIA

  Record only

  CWJC/15545/2021·12 Dec 2023

• M/S Prince Sanitation v. The State Of Bihar

  Record only

  CWJC/17202/2023·7 Dec 2023

• M/S Pramod Kumar Mehta v. The Union Of INDIA

  Record only

  CWJC/17214/2023·7 Dec 2023

• M/S Friends Mobile v. The State Of Bihar

  Record only

  CWJC/6457/2023·6 Dec 2023

• M/S Nav Nirman Construction v. The Union Of INDIA

  Record only

  CWJC/16940/2023·6 Dec 2023

• M/S Trimurti Private Limited v. The State Of Bihar

  Record only

  CWJC/16748/2023·4 Dec 2023

• Ram Lal Khetan v. The Commissioner Of Central Excise And Servcie Tax And Ors

  Record only

  MA/999/2017·2 Dec 2023

• M/S B.S.C.P.L Infrastructure LTD. v. The State Of Bihar

  Record only

  CWJC/12414/2023·30 Nov 2023

• Nexus Motors Private Limited v. The State Of Bihar

  Record only

  CWJC/16523/2023·30 Nov 2023

• M/S. Gecpl-Tll Jv LTD. v. The Union Of INDIA

  Record only

  CWJC/16240/2023·29 Nov 2023

• M/S Environment Care And Solution Services v. The State Of Bihar

  Record only

  CWJC/4274/2023·28 Nov 2023

• Patna Notre Dame Sister'S Society And Anr v. The State Of Bihar And Ors

  Record only

  CWJC/14048/2013·28 Nov 2023

• Md. Mojahid Ahmad v. The State Of Bihar

  Record only

  CWJC/14179/2023·10 Nov 2023

• M/S Kessar Vacine Distributors v. The State Of Bihar

  Record only

  CWJC/16196/2023·10 Nov 2023

• Md. Mojahid Ahmad v. State Of Bihar

  Record only

  CWJC/14180/2023·10 Nov 2023

• M/S Micro Zone v. The Union Of INDIA

  Record only

  CWJC/16155/2023·10 Nov 2023

• M/S Maa Janki Enterprises v. The State Of Bihar

  Record only

  CWJC/10844/2023·9 Nov 2023

• M/S Sriwas Consultants v. The Union Of INDIA

  Record only

  CWJC/1623/2022·9 Nov 2023

• M/S Mohammad Sakil (Sole Proprietorship Firm) v. The Union Of INDIA

  Record only

  CWJC/13769/2023·9 Nov 2023

• M/S Mohammad Sakil (Sole Proprietorship Firm) v. The Union Of INDIA

  Record only

  CWJC/14143/2023·9 Nov 2023

• M/S Billion Polycraft PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/15899/2023·8 Nov 2023

• Prabhat Zarda Factory INDIA PVT. LTD. v. Union Of INDIA Through The Joint Secretary

  Record only

  CWJC/199/2021·2 Nov 2023

• M/S S K Construction And Company v. The State Of Bihar

  Record only

  CWJC/11842/2023·31 Oct 2023

• P K Traders And Supplier v. State Of Bihar

  Record only

  CWJC/15245/2023·30 Oct 2023

• M/S Cohesive Infrastructure Developers PVT. LTD. v. The Central Board Of Indirect Taxes And Customs

  Record only

  CWJC/15438/2023·30 Oct 2023

• Abhay Enterprises v. The State Of Bihar

  Record only

  CWJC/14939/2023·19 Oct 2023

• P K Traders And Supplier A Proprietary Concern v. State Of Bihar

  Record only

  CWJC/14940/2023·19 Oct 2023

• Mohammad Ekramuddin v. Union Of INDIA

  Record only

  CWJC/15118/2023·19 Oct 2023

• Manoj Kumar v. The State Of Bihar

  Record only

  CR. MISC./35352/2023·17 Oct 2023

• P K Traders And Supplier v. The State Of Bihar

  Record only

  CWJC/14695/2023·12 Oct 2023

• M/S Koshi Traders v. The State Of Bihar

  Record only

  CWJC/8945/2023·12 Oct 2023

• M/S Madan Kumar v. The State Of Bihar

  Record only

  CWJC/14607/2023·11 Oct 2023

• Neeraj Jain v. The Union Of INDIA, Ministry Of Finance, Department Of Revenue

  Record only

  CWJC/7599/2023·10 Oct 2023

• M/S Baibhaw Construction Private Limited v. The Union Of INDIA

  Record only

  CWJC/2668/2023·10 Oct 2023

• M/S Aneja Constructions (INDIA) Limited v. The State Of Bihar

  Record only

  CWJC/13830/2021·6 Oct 2023

• M/S Singh Construction Company v. The Union Of INDIA

  Record only

  CWJC/9304/2023·6 Oct 2023

• M/S. Vishwanath Iron Store v. The Union Of INDIA TO The Secretary

  Record only

  CWJC/1384/2021·6 Oct 2023

• M/S Hindustan Construction Company LTD. v. The Union Of INDIA

  Record only

  CWJC/17947/2022·4 Oct 2023

• Syv Motors v. The State Of Bihar

  Record only

  CWJC/6662/2023·3 Oct 2023

• M/S Gautam Kumar v. The State Of Bihar

  Record only

  CWJC/10404/2023·3 Oct 2023

• M/S Meraki Interactive v. The Union Of INDIA

  Record only

  CWJC/14154/2023·3 Oct 2023

• M/S. Maa Durga Enterprises v. The Union Of INDIA

  Record only

  CWJC/14005/2023·3 Oct 2023

• Mainuddin Ansari v. Commissioner Of Central Excise And Service Tax, Patna

  Record only

  MA/483/2018·27 Sept 2023

• M/S Siddharth Advertising v. Union Of INDIA

  Record only

  MJC/2654/2022·26 Sept 2023

• Balajee Ingot INDIA (P) LTD. v. The Union Of INDIA

  Record only

  CWJC/13760/2023·26 Sept 2023

• M/S Magadh Sugar And Cenergy LTD. v. The Union Of INDIA And Ors

  Record only

  CWJC/15379/2017·25 Sept 2023

• Md. Shahil v. The State Of Bihar

  Record only

  CWJC/13322/2023·25 Sept 2023

• M/S Pooja Traders v. The Union Of INDIA

  Record only

  CWJC/13674/2023·21 Sept 2023

• M/S. Ram Kripal Singh Construction PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/13066/2023·20 Sept 2023

• M/S Pooja Traders (A Sole Proprietorship Firm) v. The Union Of INDIA

  Record only

  CWJC/13550/2023·20 Sept 2023

• M/S Ved And Company v. The State Of Bihar

  Record only

  CWJC/10675/2023·19 Sept 2023

• M/S Anand Stores v. The State Of Bihar

  Record only

  CWJC/10716/2023·19 Sept 2023

• M/S Flipkart Internet PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/1848/2023·19 Sept 2023

• Summit Digitel Infrastructure Limited v. The State Of Bihar

  Record only

  CWJC/2606/2023·19 Sept 2023

• Rangesh Kumar Gautam v. The State Of Bihar

  Record only

  CWJC/12844/2023·18 Sept 2023

• Rangesh Kumar Gautam v. The State Of Bihar

  Record only

  CWJC/12946/2023·18 Sept 2023

• M/S Shivani Traders v. The Union Of INDIA

  Record only

  CWJC/5468/2023·18 Sept 2023

• M/S Mahavir Automobiles v. The Union Of INDIA

  Record only

  CWJC/3862/2023·18 Sept 2023

• Kaushlendra Kumar v. Union Of INDIA

  Record only

  CWJC/3784/2023·18 Sept 2023

• Anil Kumar Pradhan v. Union Of INDIA

  Record only

  CWJC/4502/2022·18 Sept 2023

• M/S G.S. Traders v. The Union Of INDIA

  Record only

  CWJC/4825/2023·18 Sept 2023

• Azad Enterprises A Proprietary Concern Having Its Office v. Union Of INDIA

  Record only

  CWJC/7002/2023·18 Sept 2023

• M/S Yogi Bharatgas Gramin Vitarak v. Union Of INDIA

  Record only

  CWJC/5503/2023·18 Sept 2023

• Sri Moti Private Limited v. Union Of INDIA

  Record only

  CWJC/3829/2023·18 Sept 2023

• Shambhu Purbey v. The Union Of INDIA

  Record only

  CWJC/12073/2023·18 Sept 2023

• M/S Satyendra Kumar And Company Construction PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/4245/2023·18 Sept 2023

• Shri Raj Communication v. Union Of INDIA

  Record only

  CWJC/4143/2023·18 Sept 2023

• Aditya Anushka Enterprises v. The Union Of INDIA

  Record only

  CWJC/4277/2023·18 Sept 2023

• Chandradeo Prasad Mehta v. The Union Of INDIA

  Record only

  CWJC/4089/2023·18 Sept 2023

• Samrendra Kumar v. Union Of INDIA

  Record only

  CWJC/12135/2022·18 Sept 2023

• Afcons - Sibmost Joint Venture v. The Union Of INDIA

  Record only

  CWJC/20897/2021·13 Sept 2023

• M/S Lalit Enterprises v. The State Of Bihar

  Record only

  CWJC/1860/2022·8 Sept 2023

• M/S Sangita Enterprises v. The State Of Bihar

  Record only

  CWJC/6397/2022·8 Sept 2023

• Nidhi Trading Company v. Union Of INDIA

  Record only

  CWJC/7745/2021·8 Sept 2023

• M/S Muskan Enterprises v. The Union Of INDIA

  Record only

  CWJC/763/2022·8 Sept 2023

• M/S Rahul Automobiles v. The State Of Bihar

  Record only

  CWJC/5161/2022·8 Sept 2023

• Lakshmi Narayan Yadav v. Union Of INDIA

  Record only

  CWJC/2763/2022·8 Sept 2023

• M/S Sikandar Sah And Sons v. The State Of Bihar

  Record only

  CWJC/5162/2022·8 Sept 2023

• Shanti Motors v. The Union Of INDIA

  Record only

  CWJC/6627/2021·8 Sept 2023

• Lakshmi Narayan Yadav, A Proprietor Concern v. Union Of INDIA

  Record only

  CWJC/2718/2022·8 Sept 2023

• M/S Ram Sagar Roy And Company v. The Stat Of Bihar

  Record only

  CWJC/5128/2022·8 Sept 2023

• P Prakash Construction, A Partnership Firm v. Union Of INDIA

  Record only

  CWJC/8569/2021·8 Sept 2023

• M/S S.K. Trading, Through Its Proprietor v. The State Of Bihar

  Record only

  CWJC/5406/2022·8 Sept 2023

• M/S Mamta H.P. Gas Gramin Bitrak, Ghelar, Madhepura v. The Union Of INDIA

  Record only

  CWJC/13521/2022·8 Sept 2023

• M/S Mohan Kedia Traders v. The Union Of INDIA

  Record only

  CWJC/11053/2022·8 Sept 2023

• Khushee Construction v. The Union Of INDIA

  Record only

  CWJC/2200/2022·8 Sept 2023

• M/S Sanjay Indane v. The Union Of INDIA

  Record only

  CWJC/2187/2023·8 Sept 2023

• M/S Naw Krishna Enterprises v. The Union Of INDIA

  Record only

  CWJC/9566/2021·8 Sept 2023

• M/S The Photo Shop, (A Sole Properitrship Firm) v. The Union Of INDIA

  Record only

  CWJC/2078/2023·8 Sept 2023

• M/S Sri Ganesh Pharma v. The State Of Bihar

  Record only

  CWJC/1853/2022·8 Sept 2023

• Roshan Ranjan v. Union Of INDIA

  Record only

  CWJC/10698/2022·8 Sept 2023

• M/S G.P. Hardware v. The Union Of INDIA

  Record only

  CWJC/13687/2022·8 Sept 2023