Patna High Court GST Judgments — 2024

336 judgments. Showing the 100 most recent.

• M/S Abhishek Kumar Singh v. The State Of Bihar

  Record only

  CWJC/19402/2024·20 Dec 2024

• M/S Goswami Security Service Private Limited v. The State Of Bihar

  Record only

  CWJC/19078/2024·19 Dec 2024

• Carbon Resources (P) LTD. v. The State Of Bihar

  Record only

  CWJC/2412/2023·19 Dec 2024

• Shri Ishan Ali v. The Union Of INDIA

  Record only

  CWJC/19227/2024·19 Dec 2024

• Raymond Lifestyle Limited v. Union Of INDIA

  Record only

  CWJC/12003/2024·18 Dec 2024

• Ultratech Cement Limited (Erstwhile Century Textiles And Industries Limited) v. Union Of INDIA

  Record only

  CWJC/11260/2024·18 Dec 2024

• Niranjan Kumar Mishra, Proprietor M/S Vikramshia Trading Company v. The Union Of INDIA

  Record only

  CWJC/9205/2024·18 Dec 2024

• Siemens Limited v. Union Of INDIA

  Record only

  CWJC/9212/2024·18 Dec 2024

• Raymond Lifestyle Limited v. Union Of INDIA

  Record only

  CWJC/11543/2024·18 Dec 2024

• M/S Arcon Project PVT LTD v. The State Of Bihar

  Record only

  CWJC/18672/2024·11 Dec 2024

• Mali Tractors Private Limited v. The Union Of INDIA

  Record only

  CWJC/16427/2024·9 Dec 2024

• Mali Tractors Private Limited v. The Union Of INDIA

  Record only

  CWJC/16407/2024·9 Dec 2024

• Maisur Projects PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/16211/2024·5 Dec 2024

• M/S Jyoti Forge And Fabrication v. The State Of Bihar

  Record only

  CWJC/14642/2022·5 Dec 2024

• Singodwala Warehousing And Logistics PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/4030/2024·4 Dec 2024

• Mayur Traders v. Principal Commissioner Of CGST And Central Excise

  Record only

  CWJC/9130/2024·4 Dec 2024

• Shree Azad Transport Company Private LTD. v. The State Of Bihar Through The Principal Secretary Cum Commissioner

  Record only

  CWJC/13899/2024·4 Dec 2024

• M/S Run Service Infocare Private Limited v. The Union Of INDIA

  Record only

  CWJC/18052/2024·4 Dec 2024

• M/S Sain Enterprises v. The Union Of INDIA

  Record only

  CWJC/17769/2024·3 Dec 2024

• M/S Acc Limited (Previously Known As M/S Associated Cement Companies LTD) v. The Union Of INDIA

  Record only

  CWJC/17748/2024·3 Dec 2024

• Amit Kumar v. Union Of INDIA

  Record only

  CWJC/16030/2024·29 Nov 2024

• M/S Nishant Enterprises (2017-2018) v. The Union Of INDIA

  Record only

  CWJC/14016/2024·28 Nov 2024

• Technoculture Building Centre PVT. LTD. v. Union Of INDIA

  Record only

  CWJC/6211/2024·27 Nov 2024

• Mother INDIA Construction PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/11833/2024·27 Nov 2024

• M/S Anand Consulatant v. The State Of Bihar

  Record only

  CWJC/4533/2024·27 Nov 2024

• M/S Classic Services v. The Union Of INDIA

  Record only

  CWJC/11216/2024·27 Nov 2024

• Sunil Trade Links v. Union Of INDIA

  Record only

  CWJC/6533/2024·27 Nov 2024

• M/S Chaurasia Enterprises v. The Union Of INDIA

  Record only

  CWJC/11913/2024·27 Nov 2024

• M/S Devendra Prasad v. The State Of Bihar

  Record only

  CWJC/5647/2024·27 Nov 2024

• M/S Anand Consulatant v. The State Of Bihar

  Record only

  CWJC/6190/2024·27 Nov 2024

• M/S Shree Jewellers v. The Union Of INDIA

  Record only

  CWJC/7662/2024·27 Nov 2024

• M/S Manas v. The Union Of INDIA

  Record only

  CWJC/11662/2024·27 Nov 2024

• Technoculture Building Centre PVT LTD v. Union Of INDIA

  Record only

  CWJC/5233/2024·27 Nov 2024

• M/S Zee Saheb v. The Union Of INDIA

  Record only

  CWJC/7009/2024·27 Nov 2024

• M/S Alkem Laboratories LTD. v. The Union Of INDIA

  Record only

  CWJC/11511/2024·27 Nov 2024

• M/S Nirav Enterprises v. The State Of Bihar

  Record only

  CWJC/5891/2024·27 Nov 2024

• M/S Barhonia Engicon Private Limited v. The State Of Bihar

  Record only

  CWJC/4180/2024·27 Nov 2024

• Iotas Solutions Private Limited v. The Union Of INDIA

  Record only

  CWJC/9103/2024·27 Nov 2024

• M/S Chaurasia Enterprises v. The Union Of INDIA

  Record only

  CWJC/11914/2024·27 Nov 2024

• M/S Pushpak Pharmaceuticals v. The Union Ofindia

  Record only

  CWJC/10182/2024·27 Nov 2024

• M/S Atc Telecom Infrastructure PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/9453/2024·27 Nov 2024

• M/S Harilal Ventures Private Limited v. The Union Of INDIA

  Record only

  CWJC/6195/2024·27 Nov 2024

• Pammi Devi v. The Union Of INDIA

  Record only

  CWJC/9218/2024·27 Nov 2024

• M/S Manya Marketing v. The Union Of INDIA

  Record only

  CWJC/7076/2024·27 Nov 2024

• M/S Dhanvantari Medico v. The State Of Bihar

  Record only

  CWJC/7286/2024·27 Nov 2024

• Vinod Singh v. The Union Of INDIA

  Record only

  CWJC/4505/2024·27 Nov 2024

• M/S. Chaurasia Enterprises v. The Union Of INDIA

  Record only

  CWJC/11828/2024·27 Nov 2024

• M/S. Chaurasia Enterprises v. The Union Of INDIA

  Record only

  CWJC/11860/2024·27 Nov 2024

• M/S Alkem Laboratories LTD v. The Union Of INDIA

  Record only

  CWJC/9108/2024·27 Nov 2024

• M/S Mother INDIA Construction PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/11510/2024·27 Nov 2024

• M/S Schwing Stetter (INDIA) Private Limited v. Union Of INDIA

  Record only

  CWJC/10981/2024·27 Nov 2024

• M/S Shrinath Builders And Housing Company Private Limited v. The Union Of INDIA

  Record only

  CWJC/9555/2024·27 Nov 2024

• Sunil Trade Links v. Union Of INDIA

  Record only

  CWJC/6985/2024·27 Nov 2024

• M/S Shankar Traders v. The State Of Bihar

  Record only

  CWJC/6831/2024·27 Nov 2024

• M/S Shankar Traders v. The State Of Bihar

  Record only

  CWJC/5805/2024·27 Nov 2024

• Prabhat Zarda Factory INDIA PVT. LTD. v. Commissioner, Central Excise Patna Now Designated As Commissioner, CGST And Cx Patna

  Record only

  CWJC/15669/2024·26 Nov 2024

• The Works Company v. State Of Bihar

  Record only

  CWJC/17555/2024·25 Nov 2024

• Brijesh Kumar v. The State Of Bihar

  Record only

  CWJC/17176/2024·22 Nov 2024

• M/S Patliputra Hytech Infra Private Limited v. The State Of Bihar

  Record only

  CWJC/17140/2024·20 Nov 2024

• M/S Platinum Ispat Industries PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/13158/2024·20 Nov 2024

• M/S Mani Printers v. State Of Bihar

  Record only

  CWJC/15565/2024·19 Nov 2024

• M/S Mani Printers v. Union Of INDIA

  Record only

  CWJC/14472/2024·19 Nov 2024

• M/S Mani Printers v. State Of Bihar

  Record only

  CWJC/14402/2024·19 Nov 2024

• New Indian Ent Udyoug (A Sole Proprietorship Firm) v. The Union Of INDIA

  Record only

  CWJC/15340/2024·30 Oct 2024

• New Indian Ent Udyoug v. The Union Of INDIA

  Record only

  CWJC/15237/2024·30 Oct 2024

• New Indian Ent Udyoug v. The Union Of INDIA

  Record only

  CWJC/15151/2024·30 Oct 2024

• New Indian Ent Udyoug (A Sole Proprietorship Firm) v. The Union Of INDIA

  Record only

  CWJC/15241/2024·30 Oct 2024

• New Indian Ent Udyoug v. The Union Of INDIA

  Record only

  CWJC/15449/2024·30 Oct 2024

• M/S Shakti Infotech PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/16663/2024·29 Oct 2024

• M/S Radhey Forgings v. The Commissioner Of Central Excise, Patna, Commissionerate, Patna

  Record only

  MA/182/2018·28 Oct 2024

• M/S Shiv Shankar Jha v. The Additional Commissioner (Appeal)

  Record only

  CWJC/11247/2024·26 Oct 2024

• Sukdeo Prasad Gupta @ Sukhdeo Prasad Gupta v. The Union Of INDIA

  Record only

  CWJC/9094/2024·26 Oct 2024

• M/S. Sonali Event PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/16303/2024·24 Oct 2024

• M/S Jyoti Moulders PVT. LTD. Registered Under The Provisions Of The Company'S Act v. The Union Of INDIA

  Record only

  MJC/1005/2021·24 Oct 2024

• M/S Rani Enterprises v. The Union Of INDIA

  Record only

  CWJC/15878/2024·22 Oct 2024

• M/S Silverline v. The State Of Bihar

  Record only

  CWJC/14454/2024·21 Oct 2024

• M/S Engineered N Innovative Private Limited v. The State Of Bihar

  Record only

  CWJC/15882/2024·21 Oct 2024

• Dinesh Kumar v. The State Of Bihar

  Record only

  CWJC/15728/2024·21 Oct 2024

• M/S Maa Sunaina Construction Private Limited v. The Union Of INDIA

  Record only

  CWJC/14554/2024·21 Oct 2024

• M/S. S.P. Singla Constructions Private Limited v. The State Of Bihar

  Record only

  CWJC/9102/2024·7 Oct 2024

• Deo Sharif Ansari v. The Union Of INDIA And Anr.

  Record only

  MA/759/2009·7 Oct 2024

• Sujeet Kumar v. Union Of INDIA

  Record only

  CWJC/15106/2024·3 Oct 2024

• Hemant Kumar Gupta v. State Of Bihar

  Record only

  CWJC/15096/2024·3 Oct 2024

• Md. Anisur Rahman v. The State Of Bihar

  Record only

  CWJC/25179/2019·27 Sept 2024

• Indian Oil Corporation LTD. v. Commissioner, CGST And Central Excise

  Record only

  CWJC/2510/2024·25 Sept 2024

• M/S Kedia Enterprises v. The State Of Bihar

  Record only

  CWJC/11021/2024·25 Sept 2024

• M/S Titan Company Limited v. The Union Of INDIA

  Record only

  CWJC/10828/2024·24 Sept 2024

• The Commissioner Of Customs, Patna v. Shri Babloo Singh @ Jitendra Kumar Singh

  Record only

  MA/319/2018·23 Sept 2024

• M/S Khan Brothers v. The Union Of INDIA

  Record only

  CWJC/12334/2024·23 Sept 2024

• Pinki Devi v. The State Of Bihar

  Record only

  CWJC/13996/2024·18 Sept 2024

• M/S Ahluwalia Contractors INDIA v. The Union Of INDIA

  Record only

  CWJC/10766/2024·18 Sept 2024

• M/S Ajay Kumar v. The State Of Bihar

  Record only

  CWJC/14055/2024·17 Sept 2024

• Brijesh Kumar Singh v. State Of Bihar

  Record only

  CWJC/13977/2024·17 Sept 2024

• M/S Goswami And Sons v. The Union Of INDIA

  Record only

  CWJC/13853/2024·17 Sept 2024

• M/S Utkrisht Logistics, Gstin, 10Azdps6498L1Zt v. State Of Bihar

  Record only

  CWJC/12959/2024·17 Sept 2024

• M/S Kec-Delco-Varaha (Jv) v. East Central Railways

  Record only

  CWJC/11117/2023·13 Sept 2024

• M/S Patliputra Hytech Infra Parivate Limited v. The State Of Bihar

  Record only

  CWJC/13460/2024·13 Sept 2024

• M/S. Satyendra Prasad v. The State Of Bihar

  Record only

  CWJC/5549/2024·12 Sept 2024

• M/S. Satyendra Prasad Through Satyendra Prasad v. The State Of Bihar

  Record only

  CWJC/6605/2024·12 Sept 2024

• M/S. Satyendra Prasad v. The State Of Bihar

  Record only

  CWJC/6791/2024·12 Sept 2024