Patna High Court GST Judgments — 2025

159 judgments. Showing the 100 most recent.

• The Union Of INDIA v. M/S Kison (A Sole Proprietorship Firm)

  Record only

  C. REV./44/2024·11 Dec 2025

• Ex Servicemen Welfare Association v. The State Of Bihar

  Record only

  CWJC/18454/2024·17 Nov 2025

• M/S. Jeewan Steel Centre v. The Union Of INDIA

  Record only

  CWJC/10114/2025·12 Nov 2025

• M/S. Greentech Auto LLP v. The State Of Bihar

  Record only

  CWJC/9771/2025·15 Oct 2025

• M/S Alstom Manufacturing INDIA PVT. LTD. v. Union Of INDIA

  Record only

  CWJC/15949/2021·8 Oct 2025

• M/S Madhepura Electric Locomotive PVT. LTD. v. Union Of INDIA Represented

  Record only

  CWJC/15067/2021·8 Oct 2025

• M/S Shivam Kumar v. The Union Of INDIA

  Record only

  CWJC/13176/2025·7 Oct 2025

• Maa Durga Trading Corporation v. The State Of Bihar

  Record only

  CWJC/5308/2025·16 Sept 2025

• M/S. Deka Enterprises v. The State Of Bihar

  Record only

  CWJC/9882/2025·9 Sept 2025

• Aman Kumar v. The State Of Bihar

  Record only

  CR. MISC./35831/2025·3 Sept 2025

• M/S Parvinder Singh v. The State Of Bihar

  Record only

  CWJC/6949/2025·3 Sept 2025

• Jd Enterprises v. State Of Bihar

  Record only

  CWJC/6794/2025·2 Sept 2025

• Ekta Sinha v. The State Of Bihar

  Record only

  CR. MISC./14752/2025·2 Sept 2025

• M/S Shiv Construction v. The State Of Bihar

  Record only

  CWJC/17716/2024·1 Sept 2025

• Anjali Intt Udyog v. The State Of Bihar

  Record only

  CWJC/10421/2025·27 Aug 2025

• Shivam Agrorice Mill Private Limited v. The State Of Bihar

  Record only

  CWJC/7132/2025·20 Aug 2025

• Msd Telematics Private Limited v. Union Of INDIA

  Record only

  CWJC/976/2025·20 Aug 2025

• M/S. Aaria Enterprises v. The State Of Bihar

  Record only

  CWJC/9875/2025·20 Aug 2025

• M/S Bishnu Coal Briquette Industries v. The Union Of INDIA

  Record only

  CWJC/13157/2024·20 Aug 2025

• M/S Okaya Power Private Limited v. The Union Of INDIA

  Record only

  CWJC/2189/2025·19 Aug 2025

• Rounak Int Udyog v. The State Of Bihar

  Record only

  CWJC/7580/2025·13 Aug 2025

• Triguna Nand Singh v. State Of Bihar

  Record only

  CWJC/12314/2025·13 Aug 2025

• M/S Shivam Enterprise v. The State Of Bihar

  Record only

  CWJC/6990/2025·12 Aug 2025

• M/S Gudari Sah Ramanad Sah v. The Union Of INDIA

  Record only

  CWJC/8470/2025·12 Aug 2025

• M/S National Rural And Mountain Tribal Development Association v. The Union Of INDIA

  Record only

  CWJC/1546/2025·11 Aug 2025

• Balraj Kumar v. The State Of Bihar

  Record only

  CWJC/6577/2025·8 Aug 2025

• M/S Heba Printing Works v. The State Of Bihar

  Record only

  CWJC/568/2025·8 Aug 2025

• M/S Heba Printing Works v. The State Of Bihar

  Record only

  CWJC/450/2025·8 Aug 2025

• M/S New Janta Hardware v. The State Of Bihar

  Record only

  CWJC/4522/2025·6 Aug 2025

• Nishant Raj v. The Union Of INDIA

  Record only

  CWJC/8045/2025·30 Jul 2025

• Rajnandani Devi v. Bikki Yadav

  Record only

  MJC/2102/2025·30 Jul 2025

• M/S Satguru Cattle Feeds And Chemoplast v. State Of Bihar

  Record only

  CWJC/3094/2025·30 Jul 2025

• M/S Bishnu Flour Mills PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/18879/2024·29 Jul 2025

• M/S Balaji Dream Homes v. Union Of INDIA

  Record only

  CWJC/556/2025·29 Jul 2025

• M/S Sai Steel v. The State Of Bihar

  Record only

  CWJC/13163/2024·28 Jul 2025

• M/S. Nikky Enterprises v. The Union Of INDIA

  Record only

  CWJC/18083/2024·25 Jul 2025

• Shashi Kant Gaur, (Proprietor Of Hitech Petronergy) v. The State Of Bihar

  Record only

  CWJC/12813/2024·23 Jul 2025

• M/S Kumar Brothers v. The Union Of INDIA

  Record only

  CWJC/2073/2025·23 Jul 2025

• Lennox Construction Enterprises Llpo, Chhatriy Nagar Aurangabad v. The State Of Bihar

  Record only

  CWJC/4448/2025·23 Jul 2025

• M/S. Raja Babu Kapra Ghar v. The Union Of INDIA

  Record only

  CWJC/6640/2025·23 Jul 2025

• Ztech INDIA Private Limited v. The State Of Bihar

  Record only

  CWJC/555/2025·23 Jul 2025

• M/S Maharaj Ji Enterprises v. The Union Of INDIA

  Record only

  CWJC/15175/2024·16 Jul 2025

• M/S. Water Tech Engineers v. The Union Of INDIA

  Record only

  CWJC/6457/2025·15 Jul 2025

• M/S Vishal Enterprises v. The State Of Bihar

  Record only

  CWJC/2923/2025·14 Jul 2025

• M/S Lords Bhaskar Ventures v. The Union Of INDIA

  Record only

  CWJC/1432/2025·14 Jul 2025

• Morlatis Engineering And Construction Private Limited v. State Of Bihar

  Record only

  CWJC/4483/2025·10 Jul 2025

• Morlatis Engineering And Construction Private Limited v. State Of Bihar

  Record only

  CWJC/4229/2025·10 Jul 2025

• M/S Uma Associates v. The State Of Bihar

  Record only

  CWJC/9721/2023·9 Jul 2025

• M/S. Shree Shyam Trading Co. v. The Union Of INDIA

  Record only

  CWJC/5661/2025·9 Jul 2025

• M/S Ravindran Achuthan Security Agency v. The State Of Bihar

  Record only

  CWJC/144/2025·7 Jul 2025

• Binay Rice Mill v. State Of Bihar

  Record only

  CWJC/15601/2024·3 Jul 2025

• Sharda Construction Through Its Proprietor, Namely, Deepak Kumar v. The Union Of INDIA

  Record only

  CWJC/16817/2024·2 Jul 2025

• Sharda Construction v. The Union Of INDIA

  Record only

  CWJC/16121/2024·2 Jul 2025

• Mangalam Enterprises v. The State Of Bihar

  Record only

  CWJC/1150/2025·25 Jun 2025

• M/S Suraj Agency v. The Union Of INDIA

  Record only

  CWJC/3595/2025·25 Jun 2025

• M/S Great Eastern Hire Purchase Private Limited v. The State Of Bihar

  Record only

  CWJC/18049/2024·25 Jun 2025

• Fariyad Alam v. The Union Of INDIA

  Record only

  CWJC/13176/2023·24 Jun 2025

• M/S Bihar Steel v. The Union Of INDIA

  Record only

  CWJC/2284/2025·23 Jun 2025

• Mukesh Kumar Singh v. The State Of Bihar

  Record only

  CWJC/5697/2022·20 Jun 2025

• Kaushal Kumar v. The State Of Bihar

  Record only

  CWJC/3243/2025·19 Jun 2025

• Kaushal Kumar v. The State Of Biahr Through The Commissioner Cum Secretary

  Record only

  CWJC/3099/2025·19 Jun 2025

• M/S Prakriti Enterprises v. The Chief Commissioner Of CGST And Central Excise

  Record only

  CWJC/13976/2019·18 Jun 2025

• M/S Singh Traders v. The State Of Bihar

  Record only

  CWJC/1079/2025·18 Jun 2025

• Bihar State Road Devleopment Corporation Limited v. Union Of INDIA

  Record only

  CWJC/6029/2024·15 May 2025

• Bihar State Road Development Corporation Limited v. Union Of INDIA

  Record only

  CWJC/6150/2024·15 May 2025

• Bihar Rajya Pul Nirman Nigam Limited v. State Of Bihar

  Record only

  CWJC/18733/2024·15 May 2025

• Bihar Rajya Pul Nirman Nigam LTD v. Union Of INDIA

  Record only

  CWJC/9133/2024·15 May 2025

• Balajee Ingot INDIA (P) LTD. v. The Union Of INDIA

  Record only

  CWJC/8406/2024·15 May 2025

• Bihar State Road Development Corporation Limited v. The State Of Bihar

  Record only

  CWJC/8278/2024·15 May 2025

• Bihar Rajya Pul Nirman Nigam Limited v. Union Of INDIA

  Record only

  CWJC/6376/2024·15 May 2025

• M/S Tech Real Trading Private Limited v. The Union Of INDIA

  Record only

  CWJC/6030/2025·14 May 2025

• Om Traders v. Union Of INDIA

  Record only

  CWJC/16509/2024·13 May 2025

• M/S Binod Traders v. The Union Of INDIA

  Record only

  CWJC/5495/2025·7 May 2025

• M/S Amit Books v. The State Of Bihar

  Record only

  CWJC/1411/2025·6 May 2025

• M/S. Induvarna Lpg Bottling Private Limited v. The Union Of INDIA

  Record only

  CWJC/14403/2024·5 May 2025

• M/S Medicana v. Union Of INDIA

  Record only

  CWJC/203/2025·2 May 2025

• M/S Akash Tour And Travel. v. The Union Of INDIA

  Record only

  CWJC/17163/2024·30 Apr 2025

• M/S. Shaurya And Company v. The Union Of INDIA

  Record only

  CWJC/11826/2024·28 Apr 2025

• M/S Sri Sai Food Grain And Iron Stors v. The State Of Bihar

  Record only

  CWJC/13674/2024·25 Apr 2025

• M/S S.P. Singla Constructions (Jv) v. State Of Bihar

  Record only

  CWJC/17383/2024·24 Apr 2025

• Ankit Anand v. The Union Of INDIA

  Record only

  CWJC/13902/2024·24 Apr 2025

• M/S Vastin Infratech Private Limited v. The Union Of INDIA

  Record only

  CWJC/4037/2024·23 Apr 2025

• M/S Sanjeev Shanker Urmila And Co. Through Its Managing Partner v. Union Of INDIA Through The Secretary

  Record only

  CWJC/18635/2024·23 Apr 2025

• M/S Graphic Trades Private Limited v. The State Of Bihar

  Record only

  CWJC/4506/2025·23 Apr 2025

• M/S. Ashok Leyland Limited v. The Union Of INDIA

  Record only

  CWJC/1225/2025·22 Apr 2025

• M/S Surya Cef Jv v. The Chief Commissioner, CGST And Central Excise

  Record only

  CWJC/9317/2024·15 Apr 2025

• M/S Sane Retails Private Limited v. The State Of Bihar

  Record only

  CWJC/136/2024·11 Apr 2025

• M/S Bathla Teletech PVT LTD. v. The State Of Bihar

  Record only

  CWJC/17654/2023·11 Apr 2025

• M/S Consulting Rooms Private Limited v. The State Of Bihar

  Record only

  CWJC/18326/2023·11 Apr 2025

• M/S Shreyash Retail Private Limited v. The State Of Bihar

  Record only

  CWJC/356/2024·11 Apr 2025

• M/S Bathla Telectech PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/17636/2023·11 Apr 2025

• M/S Consulting Rooms Private Limited v. The State Of Bihar

  Record only

  CWJC/18089/2023·11 Apr 2025

• M/S Consulting Rooms Private Limited v. The State Of Bihar

  Record only

  CWJC/18497/2023·11 Apr 2025

• M/S Mkb Power Construction Private Limited v. The Union Of INDIA

  Record only

  CWJC/13921/2024·11 Apr 2025

• M/S Sane Retails Private Limited v. The State Of Bihar

  Record only

  CWJC/343/2024·11 Apr 2025

• M/S Consulting Rooms Private Limited v. The State Of Bihar

  Record only

  CWJC/18297/2023·11 Apr 2025

• M/S Sane Retails Private Limited v. The State Of Bihar

  Record only

  CWJC/345/2024·11 Apr 2025

• M/S Shreyash Retail Private Limited v. The State Of Bihar

  Record only

  CWJC/542/2024·11 Apr 2025

• M/S Shreyash Retail Private Limited v. The State Of Bihar

  Record only

  CWJC/312/2024·11 Apr 2025

• M/S Sane Retails Private Limited v. The State Of Bihar

  Record only

  CWJC/15/2024·11 Apr 2025