Patna High Court GST Judgments — 2026

279 judgments. Showing the 100 most recent.

• Randhir Kumar Chaudhary v. The State Of Bihar

  Record only

  CR. MISC./65889/2026·19 Sept 2026

• M/S Anjani Kumar Sinha v. The Union Of INDIA

  Record only

  CWJC/5526/2025·18 Sept 2026

• Shubham Kumar v. The Commissioner Of Customs, Central GST And Central Excise

  Record only

  CWJC/15282/2024·18 Sept 2026

• M/S Nxtify Technologies Private Limited v. The Union Of INDIA

  Record only

  CWJC/2517/2026·11 Sept 2026

• M/S Mahendra Educational Private Limited v. The Union Of INDIA

  Record only

  CWJC/18105/2025·3 Sept 2026

• M/S Mahendra Educational Private Limited (Fy 2017-2018) v. The Union Of INDIA

  Record only

  CWJC/18190/2025·3 Sept 2026

• Kontak Courier, A Proprietorship Firm v. The Union Of INDIA, Through The Secretary

  Record only

  CWJC/10966/2025·1 Sept 2026

• M/S. Ajay Int Udyog v. The Union Of INDIA

  Record only

  CWJC/8952/2026·31 Aug 2026

• Pushpa Devi v. Commissioner

  Record only

  CWJC/8672/2026·31 Aug 2026

• M/S Anjani Kumar Singh C/O Medicine Palace v. Addnl. Commissioner (Cco) Of CGST And Central Excise

  Record only

  CWJC/10227/2024·28 Aug 2026

• M/S Super Enterprises v. The Union Of INDIA

  Record only

  CWJC/6588/2026·28 Aug 2026

• Genius Construction v. State Of Bihar

  Record only

  CWJC/13026/2026·25 Aug 2026

• M/S Ansh Communication v. The Union Of INDIA

  Record only

  CWJC/19737/2025·25 Aug 2026

• Shri Jaswant Singh @ Rolly Babu, Prop. Of M/S Maa Vaishnavi Singh @ Sons v. Union Of INDIA, Represented By Sri Sachidananad Yadav, Additional Assistant Director, Director Gene

  Record only

  CR. MISC./55304/2026·24 Aug 2026

• M/S Hi Tech Equipment And Services v. Union Of INDIA

  Record only

  CWJC/5999/2025·21 Aug 2026

• M/S Balaji International v. The State Of Bihar

  Record only

  CWJC/12077/2025·18 Aug 2026

• M/S Dutta Medicose v. The Union Of INDIA

  Record only

  CWJC/19409/2025·18 Aug 2026

• Vatsamitra Infrastructure Private Limited v. The State Of Bihar

  Record only

  CWJC/3418/2026·17 Aug 2026

• M/S. Pavitra Logistics v. The State Of Bihar

  Record only

  CWJC/6436/2026·17 Aug 2026

• Gokul Chand Manoj Kumar And Sons (Gm And Sons) Private Limited v. The State Of Bihar

  Record only

  CWJC/11059/2026·17 Aug 2026

• Kpil-Jwil Joint Venture v. The State Of Bihar

  Record only

  CWJC/5398/2026·13 Aug 2026

• M/S Shivansh Enterprises Having Gstin- 10Ajmpr9488E1Zs v. The State Of Bihar

  Record only

  CWJC/4680/2026·13 Aug 2026

• M/S Banwarilal Wood Craft (Fy-2021-22) v. The State Of Bihar

  Record only

  CWJC/14311/2025·13 Aug 2026

• M/S Geeta Traders v. The Union Of INDIA

  Record only

  CWJC/4297/2026·12 Aug 2026

• M/S Samaiera Enterprises v. The State Of Bihar

  Record only

  CWJC/14021/2025·12 Aug 2026

• Commissioner Of Central CGST And Central Excise, Patna I v. M/S Shree Mahavira Buildwell PVT. LTD.

  Record only

  MA/81/2026·12 Aug 2026

• M/S Banwarilal Wood Craft v. The State Of Bihar

  Record only

  CWJC/14532/2025·12 Aug 2026

• Kishan Ghar v. The Union Of INDIA

  Record only

  CWJC/16653/2025·12 Aug 2026

• M/S Life Insurance Corporation Of INDIA v. The State Of Bihar

  Record only

  CWJC/1917/2025·11 Aug 2026

• M/S. Jai Bajrang v. The State Of Bihar

  Record only

  CWJC/2092/2026·11 Aug 2026

• M/S Jagdamba Enterprises v. Union Of INDIA

  Record only

  CWJC/3614/2026·11 Aug 2026

• Tarkeshwar Yadav v. State Of Bihar

  Record only

  CWJC/4414/2026·11 Aug 2026

• M/S. Muxlyer Telecom Private Limited v. The Union Of INDIA

  Record only

  CWJC/3468/2026·11 Aug 2026

• M/S Dutta Medicose v. The Union Of INDIA

  Record only

  CWJC/18086/2025·10 Aug 2026

• Satyendra Prasad Singh v. The State Of Bihar

  Record only

  CWJC/20355/2025·10 Aug 2026

• M/S Kamini Developers PVT. LTD v. The State Of Bihar

  Record only

  CWJC/11889/2026·10 Aug 2026

• M/S Kamini Developers PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/12046/2026·10 Aug 2026

• M/S Kamini Developers PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/11918/2026·10 Aug 2026

• M/S Kamini Developers PVT. LTD v. The State Of Bihar

  Record only

  CWJC/11887/2026·10 Aug 2026

• M/S. Surya Infrastructure v. The Chief Commissioner

  Record only

  CWJC/11633/2025·10 Aug 2026

• Montecarlo Limited v. The State Of Bihar

  Record only

  CWJC/1618/2026·7 Aug 2026

• Syed Shah Enayat Hussain Waqf v. The Union Of INDIA

  Record only

  CWJC/124/2025·7 Aug 2026

• M/S Galaxy Heights (Partnerhsip Firm) v. The Union Of INDIA

  Record only

  CWJC/4204/2025·7 Aug 2026

• Krishna Kant Thakur v. The Union Of INDIA

  Record only

  CWJC/1709/2024·7 Aug 2026

• M/S Azad Enterprises v. State Of Bihar

  Record only

  CWJC/14211/2025·6 Aug 2026

• M/S Sudhir Kumar v. The State Of Bihar

  Record only

  CWJC/20366/2025·6 Aug 2026

• Usaid Ahmad v. State Of Bihar

  Record only

  CWJC/3694/2026·6 Aug 2026

• M/S K.N. International LTD. v. The State Of Bihar

  Record only

  CWJC/2643/2023·6 Aug 2026

• M/S Hitendra Kumar Mishra, (A Partnership Firm) v. The Union Of INDIA

  Record only

  CWJC/1593/2026·5 Aug 2026

• Ashok And Sons HUF v. Commissioner CGST And Central Excise

  Record only

  CWJC/12946/2025·5 Aug 2026

• M/S S.P. Singla Constructions PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/19080/2025·5 Aug 2026

• Kumari Anuradha v. The State Of Bihar

  Record only

  CWJC/11794/2026·5 Aug 2026

• Mcl-Bel Bihar (Jv) v. The State Of Bihar

  Record only

  CWJC/17040/2025·4 Aug 2026

• M/S S.P. Singla Constructions(Jv) v. The State Of Bihar

  Record only

  CWJC/9477/2025·3 Aug 2026

• M/S Jai Bajrang v. State Of Bihar

  Record only

  CWJC/11539/2026·3 Aug 2026

• M/S Bsh Household Appliances Manufacturing Private Limited v. The State Of Bihar

  Record only

  CWJC/4799/2026·3 Aug 2026

• Kaushik Satyam v. The State Of Bihar

  Record only

  CWJC/4694/2026·29 Jul 2026

• Mohammad Akmal v. The State Of Bihar

  Record only

  CR. MISC./47877/2026·29 Jul 2026

• M/S Shikhar Auto v. The State Of Bihar

  Record only

  CWJC/4735/2026·29 Jul 2026

• Siemens Construction Corporation v. Principal Commissioner Of CGST And Central Excise

  Record only

  CWJC/5828/2024·29 Jul 2026

• Abhinav Awas Private Limited v. The State Of Bihar

  Record only

  CWJC/5866/2025·28 Jul 2026

• Abhinav Awas Private Limited v. The State Of Bihar

  Record only

  CWJC/5735/2025·28 Jul 2026

• Abhinav Awas Private Limited v. The State Of Bihar

  Record only

  CWJC/5668/2025·28 Jul 2026

• Abhinav Awas Private Limited v. The State Of Bihar

  Record only

  CWJC/5742/2025·28 Jul 2026

• Ashutosh Kumar v. The State Of Bihar

  Record only

  CWJC/16222/2025·28 Jul 2026

• Abhinav Awas Private Limited v. The State Of Bihar

  Record only

  CWJC/5779/2025·28 Jul 2026

• M/S Kamini Engicons Private Limited v. The State Of Bihar

  Record only

  CWJC/11441/2025·28 Jul 2026

• Sunita Narayan v. The Union Of INDIA

  Record only

  CWJC/11192/2026·28 Jul 2026

• M/S Goswami Security Service Private Limited v. The State Of Bihar

  Record only

  CWJC/11884/2025·28 Jul 2026

• M/S K2 Trading v. The Union Of INDIA

  Record only

  CWJC/15989/2025·28 Jul 2026

• M/S Narayani Trading v. The Union Of INDIA

  Record only

  CWJC/5824/2026·28 Jul 2026

• M/S Nanda Devi (A Sole Proprietor Ship Firm) v. The Union Of INDIA

  Record only

  CWJC/11246/2025·28 Jul 2026

• M/S Doskey Infrastructure And Construction Private Limited v. The State Of Bihar

  Record only

  CWJC/9854/2025·28 Jul 2026

• M/S Swastik Bricks v. The State Of Bihar

  Record only

  CWJC/3942/2026·27 Jul 2026

• M/S Universal Agencies v. The State Of Biahr Through The Principal Secretary

  Record only

  CWJC/5414/2026·27 Jul 2026

• M/S K.K. Enterprises A Proprietorship Firm v. The State Of Bihar

  Record only

  CWJC/5046/2026·27 Jul 2026

• Ms Kemford Healthcare Private Limited v. The Union Of INDIA

  Record only

  CWJC/5219/2026·27 Jul 2026

• M/S M.K. Enterprises Its Proprietor Mukesh Kumar Sah v. The State Of Bihar

  Record only

  CWJC/6536/2025·24 Jul 2026

• M/S Dharmendra Kumar v. The State Of Bihar

  Record only

  CWJC/7021/2025·24 Jul 2026

• Karmendra Kumar v. The State Of Bihar

  Record only

  CWJC/6456/2025·24 Jul 2026

• M/S Mahal Int Udyog v. The State Of Bihar

  Record only

  CWJC/6351/2025·24 Jul 2026

• M/S Aman Bricks v. The State Of Bihar

  Record only

  CWJC/6403/2025·24 Jul 2026

• M/S Bindhya Agency v. The State Of Bihar

  Record only

  CWJC/5915/2026·24 Jul 2026

• M/S Dharmendra Kumar v. The State Of Bihar

  Record only

  CWJC/5864/2025·24 Jul 2026

• M/S Kunal Ett Udyog v. The Union Of INDIA

  Record only

  CWJC/9437/2025·24 Jul 2026

• Dream Aakar Construction Private Limited v. The Union Of INDIA

  Record only

  CWJC/9171/2025·24 Jul 2026

• Suman Suresh Fuel Station v. The State Of Bihar

  Record only

  CWJC/11660/2025·24 Jul 2026

• M/S Kunal Ett Udyog v. The Union Of INDIA

  Record only

  CWJC/9290/2025·24 Jul 2026

• Dharmendra Kumar, (Proprietorship Firm) v. The Union Of INDIA

  Record only

  CWJC/10735/2025·24 Jul 2026

• M/S Kunal Ett Udyog v. The Union Of INDIA

  Record only

  CWJC/9334/2025·24 Jul 2026

• M/S Kunal Ett Udyog v. The Union Of INDIA

  Record only

  CWJC/9620/2025·24 Jul 2026

• M/S Kunal Ett Udyog (A Sole Proprietor Ship Firm) v. The Union Of INDIA

  Record only

  CWJC/9323/2025·24 Jul 2026

• Shri Radhe Krishna Drug House v. The State Of Bihar

  Record only

  CWJC/6031/2025·23 Jul 2026

• M/S R. K. Transport Company (A Sole Proprietorship Firm) v. The Union Of INDIA

  Record only

  CWJC/6025/2025·23 Jul 2026

• Mohammad Shahid Salim v. The State Of Bihar

  Record only

  CWJC/3793/2025·23 Jul 2026

• M/S Champion Group Of Company v. The Union Of INDIA

  Record only

  CWJC/4299/2025·23 Jul 2026

• M/S Kunal Bricks Gstin- 10Arkps1119H1Z3 And Its Office At Dulma v. The Union Of INDIA

  Record only

  CWJC/6406/2025·23 Jul 2026

• M/S Rajesh Kumar Its Proprietor Rajesh Kumar v. The State Of Bihar

  Record only

  CWJC/5449/2025·23 Jul 2026

• M/S Aman Bricks v. The State Of Bihar

  Record only

  CWJC/5467/2025·23 Jul 2026

• M/S Bajrang Infrastructure And Construction PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/2952/2025·22 Jul 2026