Patna High Court GST Judgments — 2026

M/S Banwarilal Wood Craft vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Kishan Ghar vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Ms Bsh Household Appliances Manufacturing Private Limited vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Rajeev Ranjan Security Agency vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Rajnish Kumar Singh vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Piramal Swathsya Management And Research Institute vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Life Insurance Corporation Of INDIA vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S. Jai Bajrang vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Jagdamba Enterprises vs. Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Tarkeshwar Yadav vs. State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S. Muxlyer Telecom Private Limited vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Satish Kumar Yadav (A Sole Proprietorship Firm) vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Dutta Medicose vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Dutta Medicose vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Satyendra Prasad Singh vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kamini Developers PVT. LTD vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kamini Developers PVT. LTD vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kamini Developers PVT. LTD vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kamini Developers PVT. LTD vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S. Surya Infrastructure vs. The Chief Commissioner

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Lalu Kumar vs. The State Of Bihar

Bench: MR. JUSTICE KHATIM REZA

M/S Rajeev Kumar Singh vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Montecarlo Limited vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Syed Shah Enayat Hussain Waqf vs. The Union Of INDIA

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,MR. JUSTICE RAMESH CHAND MALVIYA

M/S Galaxy Heights (Partnerhsip Firm) vs. The Union Of INDIA

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,MR. JUSTICE RAMESH CHAND MALVIYA

Krishna Kant Thakur vs. The Union Of INDIA

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,MR. JUSTICE RAMESH CHAND MALVIYA

Chaudhary Agency vs. State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Rajeev Ranjan Security Agency vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Rajeev Ranjan Security Agency vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Anil Kumar @ Anil Singh vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Azad Enterprises vs. State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Sudhir Kumar vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Usaid Ahmad vs. State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S K.N. International LTD vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Dukhan Parsaila vs. State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Mcl-Bel Bihar (Jv) vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Hitendra Kumar Mishra, (A Partnership Firm) vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Ashok And Sons HUF vs. Commissioner CGST And Central Excise

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S S.P. Singla Constructions PVT. LTD vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Kumari Anuradha vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Mcl-Bel Bihar (Jv) vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Rupa Kumari (Trade Name M/S Rupa Shankar Bharat Gas Agency) vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Mukesh Kumar Nishad vs. The State Of Bihar

Bench: MR. JUSTICE PURNENDU SINGH

M/S Singh Enterprises vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Ramesh Kumar vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S S.P. Singla Constructions(Jv) vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Jai Bajrang vs. State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Bsh Household Appliances Manufacturing Private Limited vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Kanchan Mala Kumari vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Mahboob Khan vs. The State Of Bihar

Bench: MR. JUSTICE GIRIJISH KUMAR

M/S Urmila Petroleum Private Limited vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Kaushik Satyam vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Mohammad Akmal vs. The State Of Bihar

Bench: MR. JUSTICE ASHOK KUMAR PANDEY

M/S Shikhar Auto vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Siemens Construction Corporation vs. Principal Commissioner Of CGST And Central Excise

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,MR. JUSTICE ALOK KUMAR SINHA

Kumar Mritunjay Construction Private Limited vs. The State Of Bihar

Abhinav Awas Private Limited vs. The State Of Bihar

Abhinav Awas Private Limited vs. The State Of Bihar

Abhinav Awas Private Limited vs. The State Of Bihar

Abhinav Awas Private Limited vs. The State Of Bihar

Ashutosh Kumar vs. The State Of Bihar

Abhinav Awas Private Limited vs. The State Of Bihar

M/S Kamini Engicons Private Limited vs. The State Of Bihar

Sunita Narayan vs. The Union Of INDIA

M/S Goswami Security Service Private Limited vs. The State Of Bihar

M/S K2 Trading vs. The Union Of INDIA

M/S Narayani Trading vs. The Union Of INDIA

M/S Nanda Devi (A Sole Proprietor Ship Firm) vs. The Union Of INDIA

M/S Doskey Infrastructure And Construction Private Limited vs. The State Of Bihar

M/S Chandra Bhsuhan Kumar vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Kumar Mritunjay Construction Private Limited vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kemford Healthcare Private Limited vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S P.N.C. Infratech LTD vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Swastik Bricks vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Universal Agencies vs. The State Of Biahr Through The Principal Secretary

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S K.K. Enterprises A Proprietorship Firm vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Ms Kemford Healthcare Private Limited vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Commissioner Of Central GST And Excise vs. M/S Harinagar Sugar Mills LTD

Bench: MR. JUSTICE BIBEK CHAUDHURI,MR. JUSTICE RANA VIKRAM SINGH

M/S. Bonanza Portfolio Limited vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S M.K. Enterprises Its Proprietor Mukesh Kumar Sah vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Dharmendra Kumar vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Karmendra Kumar vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Mahal Int Udyog vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Aman Bricks vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Bindhya Agency vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Dharmendra Kumar vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kunal Ett Udyog vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Dream Aakar Construction Private Limited vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Suman Suresh Fuel Station vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kunal Ett Udyog vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Dharmendra Kumar, (Proprietorship Firm) vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kunal Ett Udyog vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kunal Ett Udyog vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kunal Ett Udyog (A Sole Proprietor Ship Firm) vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Aishwarya Jewellers vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

Kumari Neelam vs. The State Of Bihar

Bench: MR. JUSTICE PURNENDU SINGH

M/S INDIA Trading Co vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Rajat Indane Services Through Its Proprietor Rajesh Kumar vs. The State Of Bihar

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kant Aushdhalaya vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR

M/S Kant Aushdhalaya vs. The Union Of INDIA

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE VIKASH KUMAR