Patna High Court GST Judgments — 2024

411 judgments, newest first. Page 5 of 5.

M/S Raoshan Enterprises vs. The Union Of INDIA

CWJC/18634/2023HC Patna08 Jan 2024

Bench: MR. JUSTICE RAJIV ROY,THE CHIEF JUSTICE-

Sunil vs. The State Of Bihar

CR. MISC./83052/2023HC Patna08 Jan 2024

Bench: MR. JUSTICE ANJANI KUMAR SHARAN

Record only

M/S Sbi Life Insurance Company LTD vs. The Union Of INDIA

CWJC/18669/2023HC Patna08 Jan 2024

Bench: MR. JUSTICE RAJIV ROY,THE CHIEF JUSTICE-

M/S Sbi Life Insurance Company LTD vs. The Union Of INDIA

CWJC/18518/2023HC Patna08 Jan 2024

Bench: MR. JUSTICE RAJIV ROY,THE CHIEF JUSTICE-

Rahul Kumar vs. The Union Of INDIA

CWJC/7678/2023HC Patna08 Jan 2024

Bench: MR. JUSTICE RAJIV ROY,THE CHIEF JUSTICE-

M/S Dinesh Chandra R. Agrawal Infracon Private Limited vs. The State Of Bihar

CWJC/18144/2023HC Patna04 Jan 2024

Bench: MR. JUSTICE PARTHA SARTHY,THE CHIEF JUSTICE-

Utkarsh Traders, Langerpura vs. The State Of Bihar

CWJC/12995/2023HC Patna03 Jan 2024

Bench: MR. JUSTICE PARTHA SARTHY,THE CHIEF JUSTICE-

Om Prakash Chauhan vs. The State Of Bihar

CWJC/18020/2023HC Patna03 Jan 2024

Bench: MR. JUSTICE PARTHA SARTHY,THE CHIEF JUSTICE-

Gayatri Kumari @ Gyatri Kumari @ Gayatri Devi vs. The State Of Bihar

CWJC/17895/2023HC Patna03 Jan 2024

Bench: MR. JUSTICE PARTHA SARTHY,THE CHIEF JUSTICE-

Premlata Kumari vs. The State Of Bihar

CWJC/10269/2023HC Patna02 Jan 2024

Bench: MR. JUSTICE PARTHA SARTHY,THE CHIEF JUSTICE-

M/S Arihant Projects LLP (Partnership Firm) vs. The Union Of INDIA

CWJC/12328/2023HC Patna02 Jan 2024

Bench: MR. JUSTICE PARTHA SARTHY,THE CHIEF JUSTICE-

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