BharatTaxGST

Patna High Court GST Judgments — 2022

356 judgments, newest first. Page 1 of 4.

Yakub @ Yakub Ali vs. The State Of Bihar

CR. MISC./54453/2022HC Patna22 Dec 2022

Bench: MR. JUSTICE PRABHAT KUMAR SINGH

M/S Patliputra Entertainment Private Limited vs. The Bihar State Tourism Development Corporation LTD

CWJC/9345/2022HC Patna22 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Basic Sanitation Private Limited vs. The State Of Bihar

CWJC/16868/2022HC Patna22 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Shaurya And Company A Proprietorship Firm vs. The Union Of INDIA Through The Secretary Department Of Revenue

CWJC/18413/2021HC Patna22 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

L Oreal INDIA PVT. LTD vs. The State Of Bihar

MJC/2282/2022HC Patna22 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

The Union Of INDIA vs. Siyawar Sharan Sahay @ S.S. Sahai

CWJC/11667/2022HC Patna21 Dec 2022

Bench: MR. JUSTICE P. B. BAJANTHRI,MR. JUSTICE PURNENDU SINGH

M/S Akram Javed vs. The State Of Bihar

CWJC/17151/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Harun Rasid vs. The State Of Bihar

CWJC/17362/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Hanif Ahmad vs. The State Of Bihar

CWJC/17131/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Navodit Projects Private Limited vs. The State Of Bihar

CWJC/17295/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Al- Tayyebaat Foods PVT. LTD vs. The State Of Bihar

CWJC/17199/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Kala Coke And Chemicals PVT. LTD vs. The State Of Bihar

CWJC/17079/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Kamlakshi Travels vs. The State Of Bihar

CWJC/17569/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Shibu Construction Private Limited vs. The State Of Bihar

CWJC/17194/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Champion Group Of Company vs. The State Of Bihar

CWJC/17500/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Pravin Kumar vs. The State Of Bihar

CWJC/17298/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Maa Automobiles vs. The Union Of INDIA

CWJC/16379/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Nr Motors Barsoi Katihar vs. The State Of Bihar

CWJC/17135/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Pamm Advertising And Marketing vs. The Union Of INDIA

CWJC/17132/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Singh Construction Co. Pragati Nagar Madhubani vs. The State Of Bihar

CWJC/16733/2022HC Patna16 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Ajay Kumar Singh vs. The Union Of INDIA

CWJC/1204/2021HC Patna15 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Shila Devi vs. The State Of Bihar

CR. MISC./50641/2022HC Patna12 Dec 2022

Bench: MR. JUSTICE ANJANI KUMAR SHARAN

M/S Efti Construction vs. The State Of Bihar

CWJC/16337/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Shri Raj Communication vs. State Of Bihar

CWJC/16753/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S G. Power Solution vs. The State Of Bihar

CWJC/15607/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Sanjay Kumar vs. The State Of Bihar

CWJC/16766/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Chandan Kumar vs. The State Of Bihar

CWJC/16913/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Ramesh Gandhi vs. The State Of Bihar

CWJC/16861/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Sandeep Traders vs. The State Of Bihar

CWJC/16752/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Avinash Kumar Dhiraj, Sultanpur Devi Asthan, Near Larj Building, Danapur, Patna vs. The State Of Bihar

CWJC/15545/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Best Bricks, (A Sole Proprietorship Firm) vs. The Union Of INDIA

CWJC/16203/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Jai Mata Di Tour And Travels vs. The State Of Bihar

CWJC/15742/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S. Motiprabha Infrated PVT. LTD vs. The Union Of INDIA

CWJC/16792/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

National Co-Operative Consumer Federation Of INDIA Limited vs. The State Of Bihar

CWJC/16790/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Motiprabha Infratech PVT. LTD vs. The Union Of INDIA

CWJC/16979/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Cement House vs. The Union Of INDIA

CWJC/15680/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S M/S Cico Patel Jv vs. The Union Of INDIA

CWJC/15543/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Siddharth Advertising vs. The Union Of INDIA

CWJC/16911/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S. Satyam Traders vs. The Union Of INDIA

CWJC/16172/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Nagendra Singh vs. The Union Of INDIA

CWJC/16610/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Motiprabha Infratech PVT. LTD vs. The Union Of INDIA

CWJC/16751/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Balram Singh vs. The Union Of INDIA

CWJC/15696/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Maa Kali Cement Store vs. The Union Of INDIA

CWJC/15714/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Magadh Contractors PVT. LTD vs. The Union Of INDIA

CWJC/16064/2022HC Patna09 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Ex Armymens Protection Services PVT. LTD vs. The State Of Bihar

CWJC/17401/2019HC Patna08 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Nita Kumari vs. Union Of INDIA

CWJC/20367/2021HC Patna06 Dec 2022

Bench: MR. JUSTICE MOHIT KUMAR SHAH

M/S Raj Laxmi Sales Agency vs. The State Of Bihar

CWJC/15606/2022HC Patna02 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Simanchal Detective And Security Services Private Limited vs. The State Of Bihar

CWJC/16372/2022HC Patna02 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Astha And Saumya Construction vs. The State Of Bihar

CWJC/16516/2022HC Patna02 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Span Pumps Private Limited vs. The Union Of INDIA

CWJC/16107/2022HC Patna02 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Ghar Ghar Ki Awaz vs. The State Of Bihar

CWJC/16160/2022HC Patna02 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Ghar Ghar Ki Awaz vs. The State Of Bihar

CWJC/15997/2022HC Patna02 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Prem Chandan Kumar Bharti vs. The State Of Bihar

CWJC/16579/2022HC Patna02 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Mr. Ajay Kumar-Proprietor Maa Enterprises vs. The State Of Bihar

CWJC/15702/2022HC Patna02 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Aditya Construction PVT LTD vs. The State Of Bihar

CWJC/15599/2022HC Patna01 Dec 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Mundrika Ram vs. The State Of Bihar

CWJC/15906/2022HC Patna25 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Ram Balak Singh Construction PVT. LTD vs. The State Of Bihar

CWJC/16083/2022HC Patna25 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

China Petroleum Pipe Line Bureau vs. State Of Bihar

CWJC/14117/2022HC Patna23 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S R D Construction And Supplies vs. The State Of Bihar

CWJC/15457/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Suraj Kumar vs. The Union Of INDIA

CWJC/14393/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Cico Patel Jv (A Joint Venture Unit) vs. The Union Of INDIA

CWJC/15410/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Amian Systems Network vs. The Union Of INDIA

CWJC/13269/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Shibbu Singh vs. The State Of Bihar

CWJC/2246/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Ideal Pharma Through Its Proprietor Manish Kumar vs. The State Of Bihar

CWJC/15020/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Shibbu Singh vs. The State Of Bihar

CWJC/2346/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Priyadarshi Construction vs. The Union Of INDIA

CWJC/15344/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Mai Entereprise vs. The Union Of INDIA

CWJC/15345/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Broad-Son Commodities Private Limited vs. The Union Of INDIA Through The Chief Commissioner

CWJC/15024/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Planning And Infrastructural Development Consultants PVT. LTD. (Pidcpl) vs. State Of Bihar

CWJC/15294/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Taneja Drug Agency vs. The Union Of INDIA

CWJC/15247/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Kishore Kumar vs. The Union Of INDIA

CWJC/15232/2022HC Patna16 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

D.B.S. Constructions PVT. LTD vs. The State Of Bihar

CWJC/14949/2022HC Patna11 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Titan Company LTD vs. The Union Of INDIA

CWJC/15142/2022HC Patna11 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S S.S. Diagnostics And Surgical, A Proprietorship Firm vs. The State Of Bihar

CWJC/14963/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S G. Power Solution vs. The State Of Bihar

CWJC/15045/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S S.S. Diagnostics And Surgical vs. The State Of Bihar

CWJC/15017/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Servotech INDIA Limited And R.K. Madhani And Co. (J.V.) vs. The State Of Bihar

CWJC/14466/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Gramin Vikas Ewam Samaj Kalyan Samiti vs. The State Of Bihar

CWJC/14958/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Vijay Kumar Ram vs. State Of Bihar

CWJC/10391/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Mr. Sunil Kumar vs. The Union Of INDIA

CWJC/13819/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Shree Sai Traders ( A Sole Proprietorship Firm) vs. The Union Of INDIA

CWJC/14971/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Aaryan Advertising World (A Proprietorship Firm) vs. The Union Of INDIA

CWJC/14545/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Rana Construction vs. Commissioner Of CGST And Central Excise

CWJC/9739/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Mr. Sunil Kumar vs. The Union Of INDIA

CWJC/13820/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Super Mart (A Sole Proprietor Ship Firm) vs. The Union Of INDIA

CWJC/14966/2022HC Patna10 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Binod Kumar Saw @ Binod Saw vs. The State Of Bihar

CR. MISC./24379/2022HC Patna09 Nov 2022

Bench: MR. JUSTICE SATYAVRAT VERMA

Gurprit Singh @ Lali vs. The State Of Bihar

CR. MISC./45720/2021HC Patna09 Nov 2022

Bench: MR. JUSTICE PURNENDU SINGH

Rajeev Kumar vs. The State Of Bihar

CR. MISC./38123/2022HC Patna03 Nov 2022

Bench: MR. JUSTICE ANJANI KUMAR SHARAN

Pradeep Kumar vs. The State Of Bihar

CWJC/4215/2021HC Patna02 Nov 2022

Bench: MR. JUSTICE ASHUTOSH KUMAR,MR. JUSTICE NAWNEET KUMAR PANDEY

Adonex Pharmaceutical Private Limited vs. The State Of Bihar

CWJC/14668/2022HC Patna02 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Pankaj Kumar Mishra vs. The State Of Bihar

CWJC/14671/2022HC Patna02 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Bijay Kumar Yadav vs. The State Of Bihar

CWJC/14711/2022HC Patna02 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Kumar Distributors Private Limited vs. The State Of Bihar

CWJC/14917/2022HC Patna02 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Gardenia Newtech Developers vs. The Union Of INDIA

CWJC/14670/2022HC Patna02 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Mash Agro Foods Limited vs. The State Of Bihar

CWJC/14540/2022HC Patna01 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Mahesh Prasad Singh vs. The Union Of INDIA

CWJC/5364/2022HC Patna01 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Mahesh Prasad Singh @ Mahesh Kumar Singh vs. The Union Of INDIA

C. REV./340/2019HC Patna01 Nov 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Patna Iron Private Limited vs. The State Of Bihar

CWJC/14518/2022HC Patna20 Oct 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE ASHWANI KUMAR SINGH

Rakesh Ranjan vs. The Union Of INDIA

CWJC/5418/2020HC Patna18 Oct 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar vs. The State Of Bihar

CR. MISC./60995/2021HC Patna17 Oct 2022

Bench: MR. JUSTICE PRABHAT KUMAR SINGH

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