BharatTaxGST

Patna High Court GST Judgments — 2022

356 judgments, newest first. Page 3 of 4.

Dakshin Bihar Gramin Bank vs. Union Of INDIA

CWJC/8253/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Grihasthi Bhandar vs. The State Of Bihar

CWJC/7255/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Mint Environ Private Limited vs. The Union Of INDIA

CWJC/7267/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Grihasthi Bhandar vs. The State Of Bihar

CWJC/7733/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S M.K. Mobiles vs. The State Of Bihar

CWJC/7287/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Grihasthi Bhandar vs. The State Of Bihar

CWJC/7512/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Gujarat State Fertelizers And Chemicals Limited vs. The Union Of INDIA

CWJC/7430/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Idea Event Management vs. The Union Of INDIA

CWJC/7226/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Grihasthi Bhandar vs. The State Of Bihar

CWJC/7555/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Nabi Ishrat Security Agency, A-46 vs. The Union Of INDIA

CWJC/7027/2022HC Patna20 Jun 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sonali Construction vs. The State Of Bihar

CWJC/6306/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pravin Kumar Singh vs. The State Of Bihar

CWJC/6402/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Rakesh Roshan vs. State Of Bihar

CWJC/6999/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Jay Kishor Mandal vs. The State Of Bihar

CWJC/6294/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Vikramshila Trading Company vs. The State Of Bihar

CWJC/7086/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Marda Collection Private Limited vs. The State Of Bihar

CWJC/6303/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Jay Kishor Mandal vs. The State Of Bihar

CWJC/6364/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Jay Kishor Mandal vs. The State Of Bihar

CWJC/6533/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pravin Kumar Singh vs. The State Of Bihar

CWJC/6456/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M-Electricals, A Proprietary Concern vs. The State Of Bihar

CWJC/6927/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Jay Kishor Mandal vs. The State Of Bihar

CWJC/6375/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Rakesh Roshan A Proprietary Concern vs. State Of Bihar

CWJC/7187/2022HC Patna17 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Pepsico INDIA Holdings PVT. LTD vs. The Union Of INDIA

CWJC/4772/2022HC Patna12 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Shirdi Sai Electricals LTD vs. State Of Bihar

CWJC/5435/2020HC Patna12 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Nilima Hospitality And Caterers Private Limited vs. The State Of Bihar

CWJC/3915/2022HC Patna11 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Shree Murliwala Textile A Proprietorship Concern vs. The Union Of INDIA

CWJC/6697/2022HC Patna09 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Biswas Security Services INDIA PVT. LTD vs. The Union Of INDIA

CWJC/6001/2022HC Patna05 May 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Umakant Singh vs. The State Of Bihar

CWJC/4780/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Kamlesh Kumar vs. The State Of Bihar

CWJC/5943/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ridhi Sidhi Enterprises vs. The State Of Bihar

CWJC/4904/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Singh Construction vs. The State Of Bihar

CWJC/4629/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S D.K. Construction vs. The State Of Bihar

CWJC/5978/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Metro Brand LTD vs. The State Of Bihar

CWJC/5718/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Durga Trading Company vs. The State Of Bihar

CWJC/5007/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Priya Devi vs. The State Of Bihar

CWJC/6081/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Umakant Singh vs. The State Of Bihar

CWJC/4804/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Prakash Kumar vs. The State Of Bihar

CWJC/5177/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Dhanvantari Medico vs. The State Of Bihar

CWJC/5741/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Deepak Kumar vs. The State Of Bihar

CWJC/4996/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Eastmen Auto And Power Limited vs. The Union Of INDIA

CWJC/5050/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Applied Solar Technologies (INDIA) Private Limited vs. The Union Of INDIA

CWJC/4510/2022HC Patna25 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Shyam Kishore Prasad vs. The Union Of INDIA

CWJC/3177/2022HC Patna20 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S J.G Foundry LTD vs. The State Of Bihar

CWJC/3060/2022HC Patna20 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sonal Agencies vs. The State Of Bihar

CWJC/5403/2022HC Patna18 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Paliwal Drug Agencies vs. The State Of Bihar

CWJC/4809/2022HC Patna18 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sunil Kumar Suman vs. The State Of Bihar

CWJC/5327/2022HC Patna18 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Ritu Jha vs. The State Of Bihar

CWJC/5499/2022HC Patna18 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Pradeep Kumar Singh vs. The State Of Bihar

CWJC/4808/2022HC Patna18 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Jay Prakash Mishra vs. The State Of Bihar

CR. MISC./32078/2021HC Patna07 Apr 2022

Bench: MR. JUSTICE SUNIL KUMAR PANWAR

Sanrachna Homes Private Limited vs. The State Of Bihar

CWJC/3783/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Madan Kumar vs. The State Of Bihar

CWJC/4763/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Shree Ranisati Teletech PVT. LTD vs. The State Of Bihar

CWJC/4710/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ankit Paper Mart vs. The State Of Bihar

CWJC/4459/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Zydus Healthcare Limited vs. The State Of Bihar

CWJC/4458/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Gammon Engineers And Contractors PVT. LTD vs. The State Of Bihar

CWJC/3729/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Hraday Kumar Yadav (Sole Proprietor Firm) vs. The Union Of INDIA

CWJC/4153/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Lovely Construction (Sole Proprietorship Firm) vs. The Union Of INDIA

CWJC/4182/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Gammon Engineers And Contractors PVT. LTD vs. The State Of Bihar

CWJC/3742/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Hraday Kumar Yadav, (Sole Proprietor Firm) vs. The Union Of INDIA

CWJC/4181/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Renu Kumari vs. The Union Of INDIA

CWJC/4434/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Durain Industries Limited vs. The State Of Bihar

CWJC/4578/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Devendra Sah vs. The Union Of INDIA

CWJC/4406/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Devendra Sah vs. The Union Of INDIA

CWJC/4445/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sudhir Kumar Jha @ Sudheer Kumar Jha vs. The State Of Bihar

CWJC/4267/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Devendra Sah vs. The Union Of INDIA

CWJC/4294/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Devendra Sah vs. The Union Of INDIA

CWJC/4330/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Devendra Sah vs. The Union Of INDIA

CWJC/4504/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Devendra Sah vs. The Union Of INDIA

CWJC/4572/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Devendra Sah vs. The Union Of INDIA

CWJC/4581/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sudhir Kumar Jha @ Sudheer Kumar Jha vs. The State Of Bihar

CWJC/4244/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Lovely Construction vs. The Union Of INDIA

CWJC/4124/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Devendra Sah vs. The Union Of INDIA

CWJC/4384/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Hraday Kumar Yadav vs. The Union Of INDIA

CWJC/4587/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Agarwal Computer vs. The State Of Bihar

CWJC/4380/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S. B.N. Enterprises vs. The State Of Bihar

CWJC/4150/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Devendra Sah vs. The Union Of INDIA

CWJC/4575/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Lavanya Construction Private Limited vs. The Union Of INDIA

CWJC/4222/2022HC Patna05 Apr 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Maruti Nandan vs. The State Of Bihar

CR. MISC./32812/2021HC Patna04 Apr 2022

Bench: MR. JUSTICE NAWNEET KUMAR PANDEY

Resham Rani vs. The State Of Bihar

CWJC/2738/2022HC Patna30 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE HARISH KUMAR

The Bihar Offset Printers Association vs. The Union Of INDIA

CWJC/762/2022HC Patna25 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Arihant Enterprises vs. The State Of Bihar

CWJC/4303/2022HC Patna24 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Gannon Dunkerley And Company Limited vs. The Union Of INDIA, Department Of Finance

CWJC/3733/2022HC Patna23 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Hav Automobiles PVT. LTD vs. The State Of Bihar

CWJC/4171/2022HC Patna22 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Lovely Construction (Sole Proprietorship Firm)) vs. The Union Of INDIA

CWJC/4066/2022HC Patna21 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Singh Enterprises vs. The State Of Bihar

CWJC/4029/2022HC Patna21 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sudhir Kumar Jha @ Sudheer Kumar Jha vs. The State Of Bihar

CWJC/4031/2022HC Patna21 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sudhir Kumar Jha @ Sudheer Kumar Jha vs. The State Of Bihar

CWJC/4026/2022HC Patna21 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sudhir Kumar Jha @ Sudheer Kumar Jha vs. The State Of Bihar

CWJC/4027/2022HC Patna21 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S. Shaurya And Company A Proprietorship Firm vs. The State Of Bihar Through The Commissioner Cum Secretary

CWJC/17202/2021HC Patna21 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Mrf Limited vs. State Of Bihar

CWJC/3929/2022HC Patna11 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ace Infra And Security PVT. LTD vs. The State Of Bihar

CWJC/2797/2022HC Patna10 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ajay Kumar Singh vs. The State Of Bihar

CWJC/3878/2022HC Patna09 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Jai Guru Construction vs. The State Of Bihar

CWJC/3892/2022HC Patna09 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ajay Kumar Singh vs. The State Of Bihar

CWJC/3888/2022HC Patna09 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ajay Kumar Singh, A Proprietorship Firm vs. The State Of Bihar

CWJC/3879/2022HC Patna09 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ajay Kumar Singh vs. The State Of Bihar

CWJC/3882/2022HC Patna09 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

S .K. Enterprises A Partnership Firm Having Its Registered Office At Janki Asthan vs. The State Of Bihar

CWJC/3774/2022HC Patna09 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Amrapali Packaging PVT. Limited vs. The State Of Bihar

CWJC/1046/2022HC Patna07 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Mithilesh Kumar Gupta vs. The State Of Bihar

CWJC/3663/2022HC Patna07 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Shri Sai Chandra Infrawell PVT. LTD vs. The State Of Bihar

CWJC/3681/2022HC Patna07 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

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