Patna High Court GST Judgments — 2021

222 judgments. Showing the 100 most recent.

• M/S Indra Bhushan Kumar v. The Union Of INDIA

  Record only

  CWJC/5567/2021·22 Dec 2021

• M/S Chanda Yadav v. The State Of Bihar

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  CWJC/20196/2021·7 Dec 2021

• Rajeev Kumar v. State Of Bihar

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  CWJC/20135/2021·7 Dec 2021

• M/S Chanda Yadav v. The State Of Bihar

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  CWJC/20191/2021·7 Dec 2021

• Rahul Tradewing PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/20111/2021·7 Dec 2021

• Dina Mahabir Re-Rollers Privat v. The Union Of INDIA And Ors

  Record only

  CWJC/9565/2011·2 Dec 2021

• Pidilite Industries Limited v. The State Of Bihar

  Record only

  CWJC/18612/2021·30 Nov 2021

• Star INDIA Construction PVT. LTD. v. The State Of Bihar Through The Commissioner Of Commercial Taxes Bihar

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  CWJC/19196/2021·30 Nov 2021

• M/S Shivansh Enterprises v. The Union Of INDIA Through The Secretary

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  CWJC/5632/2021·30 Nov 2021

• Irfan Akhtar v. The Union Of INDIA

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  CWJC/5500/2021·30 Nov 2021

• Hill Life Care Limited v. The Union Of Inida

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  CWJC/10774/2021·30 Nov 2021

• Ashok Kumar Gupta v. The Union Of INDIA Through The Principal Chief Commissioner Of Central Tax

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  CWJC/9667/2021·30 Nov 2021

• M/S Shyam Traders v. The Union Of INDIA

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  CWJC/11392/2021·30 Nov 2021

• M/S Shree Enterprises A Proprietorship Firm v. The State Of Bihar

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  CWJC/19263/2021·29 Nov 2021

• M/S The Freyssinet Prestressed v. The Union Of INDIA And Ors

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  CWJC/9292/2010·25 Nov 2021

• Kamalpura Construction Co. PVT. LTD. Through Its Managing Director Sri Nath Sharma v. The Union Of INDIA

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  CWJC/2606/2021·23 Nov 2021

• M/S S.P. Singla Construction PVT. LTD. v. The Union Of INDIA

  Record only

  CWJC/19271/2021·22 Nov 2021

• M/S Dayanand Prasad Sinha Andco. v. The Union Of INDIA And Ors

  Record only

  CWJC/2125/2010·18 Nov 2021

• Maha Kali Distributors PVT. LTD. v. The Union Of INDIA, Through The Secretary

  Record only

  CWJC/13331/2021·16 Nov 2021

• M/S Laxmi Barter Private Limited v. The Union Of INDIA Through The Secretary

  Record only

  CWJC/18720/2021·15 Nov 2021

• Ravi Prakash Banka v. The State Of Bihar

  Record only

  CWJC/18849/2021·15 Nov 2021

• M/S Laxmi Enterprises v. The Union Of INDIA

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  CWJC/5136/2021·28 Oct 2021

• Krishi Educational And Health Seva Sansthan v. The Union Of INDIA

  Record only

  CWJC/3374/2021·28 Oct 2021

• Pidilite Industries Limited v. The State Of Bihar

  Record only

  CWJC/18547/2021·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar

  Record only

  CWJC/10668/2020·27 Oct 2021

• Kashish Developmers Limited v. The State Of Bihar

  Record only

  CWJC/352/2021·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar

  Record only

  CWJC/9574/2021·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar Through The Principal Chief Commissioner

  Record only

  CWJC/7051/2021·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar

  Record only

  CWJC/9561/2021·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar

  Record only

  CWJC/10737/2020·27 Oct 2021

• Kashish Development Limited v. The State Of Bihar

  Record only

  CWJC/10840/2020·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar

  Record only

  CWJC/7747/2021·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar

  Record only

  CWJC/114/2021·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar

  Record only

  CWJC/10748/2020·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar

  Record only

  CWJC/692/2021·27 Oct 2021

• Kashish Developers Limited v. The State Of Bihar

  Record only

  CWJC/10763/2020·27 Oct 2021

• M/S B.A. Constructions v. Union Of INDIA

  Record only

  CWJC/18154/2021·27 Oct 2021

• M/S B.A. Constructions A Proprietorsihp Firm Having Its Place Of Business v. Union Of INDIA

  Record only

  CWJC/18285/2021·27 Oct 2021

• Abhiram Kumar v. The State Of Bihar

  Record only

  CR. MISC./41951/2021·25 Oct 2021

• M/S Seemanchal Auto Zone v. The State Of Bihar

  Record only

  CWJC/17937/2021·21 Oct 2021

• Md. Israil v. Union Of INDIA

  Record only

  CWJC/4995/2021·21 Oct 2021

• Md. Israil v. Union Of INDIA

  Record only

  CWJC/4305/2021·21 Oct 2021

• M/S Commercial Steel Engineering Corporation v. The State Of Bihar

  Record only

  CWJC/17599/2021·6 Oct 2021

• M/S Manoj Kumar v. The State Of Bihar

  Record only

  CWJC/17524/2021·6 Oct 2021

• Smt. Vinita Gupta v. The State Of Bihar Through The Commissioner State Tax Cum Secretary

  Record only

  CWJC/16888/2021·30 Sept 2021

• Nabi Ishrat Security Agency v. The Union Of INDIA Through The Principal Chief Commissioner Of Central Tax

  Record only

  CWJC/10007/2021·23 Sept 2021

• M/S Brajesh Enterprises v. The State Of Bihar

  Record only

  CWJC/15888/2021·17 Sept 2021

• M/S Shashikant Singh v. The Union Of INDIA

  Record only

  CWJC/6509/2021·9 Sept 2021

• M/S. Aditya Polytechnic Private Limited v. The State Of Bihar

  Record only

  CWJC/15794/2021·8 Sept 2021

• M/S Aditya Polytechnic Private Limited v. The State Of Bihar

  Record only

  CWJC/15611/2021·8 Sept 2021

• M/S Aditya Polytechnic Private Limited v. The State Of Bihar

  Record only

  CWJC/15526/2021·8 Sept 2021

• M/S Aditya Polytechnic Private Limited v. The State Of Bihar

  Record only

  CWJC/15656/2021·8 Sept 2021

• Avinash Kumar v. The Union Of INDIA

  Record only

  CWJC/14144/2021·8 Sept 2021

• M/S. Aditya Polytechnic Private Limited v. The State Of Bihar

  Record only

  CWJC/15661/2021·8 Sept 2021

• M/S. Aditya Polytechnic Private Limited v. The State Of Bihar

  Record only

  CWJC/15792/2021·8 Sept 2021

• Bipul Singh v. The State Of Bihar Through The Principal Secretary Cum Commissioner

  Record only

  CWJC/15791/2021·8 Sept 2021

• Ananta Shree Enterprises Private Limited v. The State Of Bihar

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  CWJC/15231/2021·2 Sept 2021

• Bageshwari Prasad v. The Union Of INDIA

  Record only

  CWJC/8810/2021·2 Sept 2021

• Rambabu Singh v. State Of Bihar Through The Commissioner Of State Tax

  Record only

  CWJC/14475/2021·26 Aug 2021

• Rambabu Singh v. State Of Bihar

  Record only

  CWJC/14453/2021·26 Aug 2021

• Sona Biscuits Limited v. The Union Of INDIA

  Record only

  CWJC/13224/2021·21 Aug 2021

• Kanhaiya Singh v. The Union Of INDIA

  Record only

  CWJC/7663/2021·4 Aug 2021

• Maa Kali Enterprises Through Its Proprietor, Sushil Kumar Anand v. The Union Of INDIA Through The Secretary

  Record only

  CWJC/5949/2021·4 Aug 2021

• M/S National Enterprises v. The Union Of INDIA

  Record only

  CWJC/12233/2021·30 Jul 2021

• M/S Naw Krishna Enterprises v. The Union Of INDIA, Through The Secretary

  Record only

  CWJC/10032/2021·30 Jul 2021

• M/S Vijai Electrical Limited v. The State Of Bihar

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  CWJC/12794/2021·29 Jul 2021

• M/S Walaji Arms (Wala Jee Arms) v. The State Of Bihar

  Record only

  CWJC/12862/2021·29 Jul 2021

• Chandan Kumar v. State Of Bihar

  Record only

  CWJC/9129/2021·29 Jul 2021

• Chandan Kumar v. The State Of Bihar

  Record only

  CWJC/8581/2021·29 Jul 2021

• Shankar Singh v. The State Of Bihar

  Record only

  CWJC/8601/2021·22 Jul 2021

• Rajendra Prasad Chaurasia v. The State Of Bihar

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  CWJC/9919/2021·22 Jul 2021

• M/S R.K. Agri Biz LLP v. The State Of Bihar

  Record only

  CWJC/4917/2021·22 Jul 2021

• M/S Laxmi Enterprises v. The Union Of INDIA

  Record only

  CWJC/10775/2021·22 Jul 2021

• M/S Maa Durga Lubricant Store v. The State Of Bihar Through Commissioner Cum Secretary State Tax

  Record only

  CWJC/10929/2021·22 Jul 2021

• Dharmendra Kumar v. The Union Of INDIA

  Record only

  CWJC/9502/2021·22 Jul 2021

• M/S Shiv Enterprises, Muzaffarpur v. The Union Of INDIA

  Record only

  CWJC/11354/2021·22 Jul 2021

• M/S Sober Agencies v. The Union Of INDIA

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  CWJC/12664/2021·22 Jul 2021

• Raj Kishore Sharma v. The Union Of INDIA

  Record only

  CWJC/9611/2021·16 Jul 2021

• Birla Corporation Limited v. The State Of Bihar

  Record only

  CWJC/9393/2020·16 Jul 2021

• M/S C.K. Infrastructures LTD. v. The Union Of INDIA Through The Secretary

  Record only

  CWJC/11399/2021·16 Jul 2021

• Reliance Cement Company Private LTD. v. The State Of Bihar

  Record only

  CWJC/9394/2020·16 Jul 2021

• Geeta Devi v. The State Of Bihar

  Record only

  CWJC/12374/2021·15 Jul 2021

• Shree Baidyanath Automobiles v. Union Of INDIA Through The Secretary Union Of INDIA Through The Secretary

  Record only

  CWJC/9064/2021·9 Jul 2021

• Trident Digital Network v. The State Of Bihar

  Record only

  CWJC/10674/2021·8 Jul 2021

• M/S Madan Kumar v. The State Of Bihar

  Record only

  CWJC/10149/2021·8 Jul 2021

• Raj Kumar Singh Raja Construction Private Limited v. State Of Bihar

  Record only

  CWJC/11714/2021·8 Jul 2021

• M/S Ragini Kumari A Proprietorship Firm v. The State Of Bihar Through The Principal Secretary Cum Commissioner

  Record only

  CWJC/10172/2021·8 Jul 2021

• Shivam Jan Swasthya Devem Sarvangin Vikas Kendra v. The State Of Bihar

  Record only

  CWJC/10587/2021·8 Jul 2021

• Ritesh Kumar Suman v. The State Of Bihar

  Record only

  CWJC/10404/2021·8 Jul 2021

• M/S Shiv Krishna Enterprises v. The State Of Bihar

  Record only

  CWJC/11073/2021·8 Jul 2021

• M/S Saroj Kumar v. The State Of Bihar

  Record only

  CWJC/11018/2021·8 Jul 2021

• M/S B.R. Irrigation System v. The State Of Bihar

  Record only

  CWJC/10737/2021·8 Jul 2021

• Associated Power Structures PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/8285/2021·8 Jul 2021

• M/S Ceat Limited, A Company Incorporated Under The Companies Act 1956/2013 v. The Union Of INDIA

  Record only

  CWJC/11025/2021·8 Jul 2021

• Indrajeet Singh @ Indrajit v. Goods And Service Tax Council Established Under Articel 297 A Of Constitution Of INDIA

  Record only

  CWJC/11634/2021·8 Jul 2021

• M/S Power House Equipments PVT. LTD. v. The State Of Bihar, Through The Principal Secretary Cum- Commissioner

  Record only

  CWJC/10067/2021·8 Jul 2021

• M/A Ceat Limited, A Company Incorporated Under The Companies Act 1956/2013 v. The Union Of INDIA

  Record only

  CWJC/11280/2021·8 Jul 2021

• M/A Ceat Limited v. The Union Of INDIA

  Record only

  CWJC/11293/2021·8 Jul 2021

• M/S G.P. Hardware v. The Union Of INDIA

  Record only

  CWJC/10237/2021·8 Jul 2021

• Associated Power Structures PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/8542/2021·8 Jul 2021