BharatTaxGST

Patna High Court GST Judgments — 2021

306 judgments, newest first. Page 3 of 4.

Sohan Rai vs. The State Of Bihar

CWJC/8623/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Star INDIA Construction PVT. LTD vs. The State Of Bihar

CWJC/8695/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Patna Offset Press vs. The State Of Bihar

CWJC/8948/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Awadhesh Prasad vs. The Union Of INDIA Through The Secretary

CWJC/9127/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sohan Rai vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/8911/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Manoj Kumar Singh vs. The Union Of INDIA

CWJC/5652/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Vivaan Enterprises vs. The State Of Bihar

CWJC/3820/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Surabhi Enterprises vs. The State Of Bihar

CWJC/8956/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sai Nexgen Compucons PVT. LTD vs. The State Of Bihar

CWJC/6366/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sai Nexgen Compucons PVT. LTD vs. The State Of Bihar

CWJC/6204/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Bindeshwari Chaurasia vs. The State Of Bihar

CWJC/7149/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Future vs. The Union Of INDIA

CWJC/9364/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sudhir Kumar vs. The State Of Bihar Represented Through Chief Secretary

CWJC/7944/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Juno Bitumix Private Limited vs. State Of Bihar

CWJC/7609/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Juno Bitumix Private Limited vs. State Of Bihar

CWJC/7848/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Amar Chandani vs. The State Of Bihar Through The Principal Secretary-Cum-Commissioner

CWJC/8027/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Bhartendra Nath Sharma vs. The State Of Bihar

CWJC/2512/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Vastrayan vs. The Stae Of Bihar, Through The Commissioner Of State Tax Cum Secretary

CWJC/7430/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Broad Son Commodities Private Lmited vs. The State Of Bihar

CWJC/10360/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Broad Son Commodities Private Limited vs. The State Of Bihar

CWJC/9584/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Juno Bitumix Private Limited vs. The State Of Bihar

CWJC/8206/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Juno Bitumix Private Limited vs. State Of Bihar

CWJC/7824/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Associated Power Structures PVT. LTD vs. The State Of Bihar

CWJC/8061/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Broad Son Commodities Private Limited vs. The State Of Bihar Through The Principal Secretary

CWJC/9805/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Broad Son Commodities Private Limited vs. The State Of Bihar

CWJC/9974/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Broad Son Commodities Private Limited vs. The State Of Bihar Through The Principal Secretary

CWJC/9961/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sanjeev Kishore vs. The Union Of INDIA

CWJC/6876/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sai Nexgen Compucons PVT. LTD vs. The State Of Bihar

CWJC/5715/2021HC Patna30 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Kamla Krishi Kendra vs. The Union Of INDIA

CWJC/15191/2019HC Patna29 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Mayank Singh vs. The State Of Bihar Through The Secretary-Cum-Commissioner Of State Tax

CWJC/4574/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Rapid House A Proprietary Concern vs. The State Of Bihar Through The Commissioner Of State Tax

CWJC/854/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Vspl Energy Private LTD vs. The State Of Bihar

CWJC/4383/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Shree Bhuneshwari Pharma vs. The State Of Bihar

CWJC/7169/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Mayank Singh vs. The State Of Bihar

CWJC/4279/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Ajay Kumar Gupta vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/6052/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Begusarai Tyre vs. The Union Of INDIA

CWJC/8698/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Royal Enterprises vs. The State Of Bihar, Through The Chief Secretary

CWJC/7092/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Royal Enterprises vs. The State Of Bihar

CWJC/5699/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S S.R. Brothers vs. Commissioner Of State Tax

CWJC/5357/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S S.R. Brothers vs. Commissioner Of State Tax

CWJC/5121/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S. Koshi Construction vs. The State Of Bihar

CWJC/6847/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Satyendra Kumar And Company Construction PVT. LTD vs. The Union Of INDIA

CWJC/6487/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sushant Kumar vs. The State Of Bihar

CWJC/6717/2021HC Patna24 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Electro INDIA vs. The State Of Bihar

CWJC/10583/2020HC Patna23 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Mukhiya Jee Ply And Hardware vs. The State Of Bihar

CWJC/10077/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Shankar Prasad vs. The State Of Bihar

CWJC/9781/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Shankar Prasad vs. The State Of Bihar

CWJC/9680/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Aamna Parween vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/9125/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Anita Devi vs. The State Of Bihar

CWJC/9428/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Mukhiya Jee Ply And Hardware vs. The State Of Bihar

CWJC/9737/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Anita Devi, A Proprietorship Firm With Proprietor Anita Devi vs. The State Of Bihar

CWJC/9427/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Aamna Parween vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/9201/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Shankar Prasad vs. The State Of Bihar

CWJC/9671/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Paras Kumar Singh vs. The State Of Bihar

CWJC/10025/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Bansal Traders vs. The State Of Bihar

CWJC/9126/2021HC Patna11 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar vs. The Union Of INDIA

CWJC/8620/2021HC Patna08 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar A Proprietorship Concern vs. The Union Of INDIA Through The Secretary

CWJC/8582/2021HC Patna08 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar vs. The Union Of INDIA

CWJC/8650/2021HC Patna08 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar vs. The Union Of INDIA

CWJC/9210/2021HC Patna08 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar vs. The Union Of INDIA

CWJC/8912/2021HC Patna08 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar vs. The Union Of INDIA Through The Secretary

CWJC/8459/2021HC Patna07 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar vs. The Union Of INDIA Through The Secretary

CWJC/8490/2021HC Patna07 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar vs. The Union Of INDIA Through The Secretary, Ministry Of Finance

CWJC/8557/2021HC Patna07 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar vs. The Union Of INDIA

CWJC/8451/2021HC Patna07 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Meera Traders vs. The Union Of INDIA

CWJC/7901/2021HC Patna07 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Pramod Khad Bhandar vs. The Union Of INDIA

CWJC/8454/2021HC Patna07 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Pankaj Sharma vs. The Union Of INDIA

CWJC/7431/2021HC Patna01 Jun 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Yatri Vihar Hospitality PVT LTD vs. The State Of Bihar

CWJC/2495/2021HC Patna26 May 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Mukesh Kumar vs. The State Of Bihar

CR. MISC./6820/2021HC Patna25 May 2021

Bench: MR. JUSTICE PARTHA SARTHY

Maa Bhagwati Spongiron PVT. LTD vs. The Union Of INDIA

CWJC/7906/2021HC Patna03 May 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S J.K.M. Infra Projects Limited, A Company Registered Under The Companies Act vs. Union Of INDIA Through The Secretary (Revenue), Ministry Of Finance

CWJC/2847/2021HC Patna29 Apr 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Bablu Kumar vs. Union Of INDIA Through The Secretary (Revenue), Ministry Of Finance

CWJC/2095/2021HC Patna28 Apr 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Elevation Medisolutions LLP vs. The State Of Bihar

CWJC/20078/2019HC Patna25 Mar 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Suman Kumar vs. The State Of Bihar

CWJC/2366/2021HC Patna03 Mar 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Suman Kumar vs. The State Of Bihar

CWJC/2812/2021HC Patna03 Mar 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Suman Kumar vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/1979/2021HC Patna03 Mar 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Bihar Risk Management Consultancy Private Limited vs. The State Of Bihar

CWJC/2097/2021HC Patna03 Mar 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Suman Kumar vs. The State Of Bihar

CWJC/2158/2021HC Patna03 Mar 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Suman Kumar vs. The State Of Bihar

CWJC/2830/2021HC Patna03 Mar 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Suman Kumar vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/2618/2021HC Patna03 Mar 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Jyoti Moulders PVT. LTD vs. The Union Of INDIA

CWJC/2604/2020HC Patna25 Feb 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Baidyanath Thakur vs. The Union Of INDIA And Ors

MA/410/2016HC Patna12 Feb 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S K.K. Builder PVT. LTD vs. The State Of Bihar

CWJC/8878/2019HC Patna10 Feb 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S K. K. Builder PVT. LTD vs. The State Of Bihar

CWJC/11733/2019HC Patna10 Feb 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Prema Automobiles PVT. LTD vs. The State Of Bihar

CWJC/5816/2020HC Patna10 Feb 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Leelawati Devi vs. The State Of Bihar

CR. MISC./9377/2020HC Patna05 Feb 2021

Bench: MR. JUSTICE ANJANI KUMAR SHARAN

Kashish Developers Limited vs. The State Of Bihar Through The Principal Secretary-Cum-Commissioner

CWJC/7240/2020HC Patna28 Jan 2021

Bench: MR. JUSTICE MOHIT KUMAR SHAH

Kashish Developers Limited vs. The State Of Bihar

CWJC/7234/2020HC Patna28 Jan 2021

Bench: MR. JUSTICE MOHIT KUMAR SHAH

Anand Kumar Tejwani @ Anand Tejwani vs. Union Of INDIA And Anr

CWJC/4542/2019HC Patna27 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Shri Rajkumar Gupta @ Raj Kumar Sultania @ Raju Sultania vs. The Union Of INDIA And Anr

CWJC/4098/2019HC Patna27 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Deepak Singh vs. Union Of INDIA Through Its Secretary

CWJC/8335/2019HC Patna27 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Ramesh Sultania vs. The Union Of INDIA And Anr

CWJC/4645/2019HC Patna27 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Lallu Prasad vs. Union Of INDIA And Anr

CWJC/4374/2019HC Patna27 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Santosh Jodhwani @ Santosh Kumar Jodhwani vs. The Union Of INDIA And Anr

CWJC/4541/2019HC Patna27 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sr Electricals vs. The State Of Bihar

CWJC/9769/2020HC Patna27 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Vidyarthi Construction Private Limited vs. The State Of Bihar

CWJC/6417/2020HC Patna22 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PRABHAT KUMAR SINGH

U B V Infrastructures LTD vs. The State Of Bihar And Ors

CWJC/19668/2018HC Patna22 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PRABHAT KUMAR SINGH

Pinax Steel Industries PVT. LTD vs. The State Of Bihar

CWJC/25256/2019HC Patna21 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PRABHAT KUMAR SINGH

Czar Construction Private Limited vs. The State Of Bihar

CWJC/6660/2020HC Patna21 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PRABHAT KUMAR SINGH

Pratik Automobiles vs. The Union Of INDIA

CWJC/6376/2020HC Patna20 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PRABHAT KUMAR SINGH

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