Patna High Court GST Judgments — 2020

50 judgments.

• Shree Krishna Bhandar v. Addl. Commissioner Of State Tax (Appeal)

  Record only

  CWJC/2572/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9143/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9149/2020·21 Dec 2020

• Hav Automobiles PVT. LTD v. The State Of Bihar

  Record only

  CWJC/9229/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9333/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9323/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9160/2020·21 Dec 2020

• Hav Motors PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9214/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9129/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9261/2020·21 Dec 2020

• Hav Motors PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9217/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9139/2020·21 Dec 2020

• Hav Motors PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9199/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9200/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9181/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9225/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9137/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9232/2020·21 Dec 2020

• Hav Motors PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9255/2020·21 Dec 2020

• Hav Motors PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9162/2020·21 Dec 2020

• Hav Motors PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9290/2020·21 Dec 2020

• Hav Automobiles PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/9150/2020·21 Dec 2020

• M/S Balwant Construction PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/157/2020·18 Dec 2020

• M/S Balwant Construction PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/120/2020·18 Dec 2020

• Omkar Ceramic A Partnership Firm v. Commissioner Of State Tax

  Record only

  CWJC/21807/2019·18 Dec 2020

• M/S Balwant Construction PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/404/2020·18 Dec 2020

• Bindeshwar Yadav Construction PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/5804/2020·18 Dec 2020

• M/S Balwant Construction PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/2015/2020·18 Dec 2020

• Omkar Ceramic v. Commissioner Of State Tax

  Record only

  CWJC/21430/2019·10 Dec 2020

• Siyawar Sharan Sahay @ S. S Sahai v. The Union Of INDIA

  Record only

  CWJC/6226/2020·12 Nov 2020

• Lalan Kumar v. The State Of Bihar

  Record only

  CWJC/7877/2020·4 Nov 2020

• Shiv Kishor Construction Private Limited v. The Union Of INDIA

  Record only

  CWJC/7375/2020·25 Sept 2020

• Shiv Kishor Construction Private Limited v. The Union Of INDIA Through The Principal Chief Commissioner Of Central Tax

  Record only

  CWJC/7374/2020·25 Sept 2020

• M/S Bharat Petroleum Corpn.LTD v. The State Of Bihar And Ors

  Record only

  CWJC/6848/2010·22 Sept 2020

• M/S Sri Sai Industries v. The State Of Bihar

  Record only

  CWJC/7808/2020·21 Sept 2020

• Sanyog Construction Private Limited v. The State Of Bihar

  Record only

  CWJC/7202/2020·27 Aug 2020

• Sanyog Construction Private Limited v. The State Of Bihar

  Record only

  CWJC/7197/2020·27 Aug 2020

• Sanyog Construction Private Limited v. The State Of Bihar

  Record only

  CWJC/7201/2020·27 Aug 2020

• Sanyog Construction Private Limited v. The State Of Bihar

  Record only

  CWJC/7195/2020·27 Aug 2020

• M/S Ajay Kumar Through Partner Smt. Mala Sinha v. The Union Of INDIA And Ors

  Record only

  CWJC/14802/2018·20 Aug 2020

• The Braithwaite Burn And Jessop v. The East Central Railway And Ors

  Record only

  CWJC/3301/2010·17 Aug 2020

• M/S Gangotri Iron And Steel Co. LTD. v. The State Of Bihar And Ors

  Record only

  CWJC/2726/2015·13 Aug 2020

• Shiv Kishor Construction Private Limited v. The Union Of INDIA

  Record only

  CWJC/7144/2020·13 Jul 2020

• Pinax Steel Industries PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/2835/2020·20 Feb 2020

• M/S Vishwanath Iron Store v. The State Of Bihar

  Record only

  CWJC/15104/2019·14 Jan 2020

• M/S Micro Info Solution PVT. LTD. v. The State Of Bihar

  Record only

  CWJC/22230/2019·14 Jan 2020

• M/S Gaya Marketing v. The State Of Bihar

  Record only

  CWJC/23795/2019·14 Jan 2020

• M/S Gaya Marketing v. The State Of Bihar

  Record only

  CWJC/23783/2019·14 Jan 2020

• M/S Gaya Marketing v. The State Of Bihar

  Record only

  CWJC/23797/2019·14 Jan 2020

• Arun Kumar v. The Union Of INDIA And Ors

  Record only

  CWJC/20207/2018·6 Jan 2020