BharatTaxGST

Patna High Court GST Judgments — 2019

88 judgments, newest first.

M/S Mithila Engineers Private Limited vs. Union Of INDIA

C. REV./299/2019HC Patna19 Dec 2019

Bench: MR. JUSTICE PRABHAT KUMAR SINGH,MR. JUSTICE HEMANT KUMAR SRIVASTAVA

Biswas Electric Works vs. Principal Commissioner

CWJC/17608/2019HC Patna06 Dec 2019

Bench: THE CHIEF JUSTICE -,MR. JUSTICE DR. ANIL KUMAR UPADHYAY

M/S Pinax Steel Industries Private Limited vs. The Union Of INDIA

CWJC/14207/2019HC Patna05 Dec 2019

Bench: THE CHIEF JUSTICE -,MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Bihar State Beverages Corporation LTD vs. The Union Of INDIA

CWJC/22415/2019HC Patna03 Dec 2019

Bench: THE CHIEF JUSTICE -,MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Kirloskar Brothers LTD vs. The Commissioner Of Central GST And Central Excise And Anr

CWJC/5943/2019HC Patna29 Nov 2019

Bench: THE CHIEF JUSTICE -,MR. JUSTICE DR. ANIL KUMAR UPADHYAY

M/S Nidhi Construction Through Its Proprietor Rajiv Ranjan Sinha vs. The Union Of INDIA And Ors

CWJC/19953/2018HC Patna29 Nov 2019

Bench: THE CHIEF JUSTICE -,MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Munna Kumar @ Ramjee Sah vs. The State Of Bihar

CR. MISC./76625/2019HC Patna27 Nov 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Surya Alloy Industries Limited vs. Union Of INDIA

CWJC/10860/2019HC Patna25 Nov 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

Muzzaffarpur Vidyut Vitran Limited Formerly Essel Vidyut Vitaran Muzzaffarpur Limited vs. The State Of Bihar And Ors

CWJC/14659/2016HC Patna21 Nov 2019

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE ASHWANI KUMAR SINGH

Muzzaffarpur Vidyut Vitran Limited Formerly Essel Vidyut Vitaran Muzzaffarpur Limited vs. The State Of Bihar And Ors

CWJC/14649/2016HC Patna21 Nov 2019

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE ASHWANI KUMAR SINGH

M/S Kailash Pandit vs. The Union Of INDIA And Ors

MA/787/2014HC Patna15 Nov 2019

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE ASHWANI KUMAR SINGH

Mr. Yashwant Kumar Sharma vs. The State Of Bihar And Anr

CWJC/16239/2018HC Patna15 Nov 2019

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE ASHWANI KUMAR SINGH

M/S Jay Mata Di Travels vs. Union Of INDIA

CWJC/18426/2019HC Patna15 Nov 2019

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE ASHWANI KUMAR SINGH

Karmyogi Construction vs. Commissioner Of Central G S T And And Central Excise And Ors

CWJC/16079/2018HC Patna14 Nov 2019

Bench: MR. JUSTICE ANIL KUMAR SINHA,MR. JUSTICE ASHWANI KUMAR SINGH

City Rolling Mills Private LTD vs. Commissioner, Central G S T And Central Excise And Anr

CWJC/17928/2018HC Patna08 Nov 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE SHIVAJI PANDEY

M/S Shubham Consultants Through Proprietor Shri Vinay Kumar vs. The Union Of INDIA And Ors

CWJC/18416/2018HC Patna08 Nov 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE SHIVAJI PANDEY

Pramod Kumar Singh vs. The State Of Bihar Through Sri Chanchal Kumar, The Principal Secretary Department Of Building Const

MJC/698/2018HC Patna06 Nov 2019

Bench: MR. JUSTICE SHIVAJI PANDEY

Union Of INDIA vs. Leela Devi

CWJC/1957/2019HC Patna18 Oct 2019

Bench: THE CHIEF JUSTICE-,MR. JUSTICE ASHUTOSH KUMAR

M/S Mahesh Pd. @ Mahesh Kumar Singh vs. The Union Of INDIA And Ors

CWJC/24121/2018HC Patna05 Sept 2019

Bench: MR. JUSTICE ANJANI KUMAR SHARAN,MR. JUSTICE RAKESH KUMAR

Manoj Kumar Shah vs. Union Of INDIA

CWJC/16335/2019HC Patna20 Aug 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE SHIVAJI PANDEY

Shiv Ranjan Kumar @ Gopal Jee vs. The Union Of INDIA

CWJC/14310/2019HC Patna19 Aug 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE SHIVAJI PANDEY

Ashok Kumar Rai vs. Union Of INDIA

CWJC/13769/2019HC Patna19 Aug 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE SHIVAJI PANDEY

Dinkar Prasad Shukla vs. Union Of INDIA

CWJC/12409/2019HC Patna08 Aug 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Ultratech Cement Limited vs. The State Of Bihar And Ors

CWJC/15434/2016HC Patna08 Aug 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Ram Charitra Ram Harihar Prasad vs. The State Of Bihar

CWJC/11221/2019HC Patna06 Aug 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

M/S Mithila Engineers Private Limited vs. Union Of INDIA

CWJC/11249/2019HC Patna05 Aug 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Kunal Kumar vs. The State Of Bihar

CWJC/11934/2019HC Patna01 Aug 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

Shree Ram Smokeless Industries vs. The State Of Bihar And Anr

CWJC/3149/2019HC Patna30 Jul 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Suresh Singh @ Suresh Singh Lodhi vs. The State Of Bihar

CR. MISC./32170/2019HC Patna26 Jul 2019

Bench: MR. JUSTICE VINOD KUMAR SINHA

Larsen And Toubro Limited vs. The State Of Bihar And Ors

CWJC/762/2019HC Patna23 Jul 2019

Bench: MR. JUSTICE MADHURESH PRASAD

Sanyog Construction Private Limited vs. The State Of Bihar

CWJC/8782/2019HC Patna23 Jul 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Kalika Cooling System vs. The State Of Bihar

CWJC/8478/2019HC Patna18 Jul 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Vijay Jain vs. The State Of Bihar And Ors

CWJC/4174/2018HC Patna16 Jul 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

North Bihar Power Distribution Co. LTD vs. Directorate General Of G S T Intelligence And Ors

CWJC/5516/2018HC Patna16 Jul 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

South Bihar Power Distribution Company LTD vs. Directorate General Of G S T Intelligence And Ors

CWJC/5481/2018HC Patna16 Jul 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

M/S Laxmi Enterprises vs. Union Of INDIA

CWJC/11722/2019HC Patna08 Jul 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Satyendra Kumar Construction PVT. LTD vs. The Union Of INDIA And Ors

CWJC/24529/2018HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S. Jai Bhawani Construction vs. The Union Of INDIA And Ors

CWJC/2734/2019HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S. Brijnandan Singh Through Its Partner Brijnandan Singh vs. The Union Of INDIA And Ors

CWJC/3288/2019HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S Jai Bhawani Construction vs. The Union Of INDIA And Ors

CWJC/1453/2019HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S. Jai Bhawani Construction, Adarsh Colony, Bettiah Through Its Authorized Signatory vs. The Union Of INDIA And Ors

CWJC/2857/2019HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S. Brijendra Kumar Singh vs. The Union Of INDIA

CWJC/8205/2019HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S. Jai Bhawani Construction vs. The Union Of INDIA And Ors

CWJC/1452/2019HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S. Brijendra Kumar Singh vs. The Union Of INDIA

CWJC/8068/2019HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S. Brijnandan Singh Through Its Partner Brijnandan Singh vs. The Union Of INDIA And Ors

CWJC/3316/2019HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S. Brijendra Kumar Singh vs. The Union Of INDIA

CWJC/8214/2019HC Patna05 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

Manoj Saw Alias Manoj Kumar vs. The State Of Bihar And Ors

CWJC/3668/2019HC Patna04 Jul 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

Bihar Industrial Area Development Authority vs. Commissioner Of Central Excise And Service Tax And Anr

CWJC/2259/2018HC Patna02 Jul 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Vrindaban Construction vs. Commissioner Of Central Excise And Service Tax

CWJC/14469/2017HC Patna01 Jul 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Amarjeet Yadav @ Amarjeet Kumar Yadav vs. The State Of Bihar

CR. MISC./39290/2019HC Patna27 Jun 2019

Bench: MR. JUSTICE RAJENDRA KUMAR MISHRA

M/S Commercial Steel Engineering Corporation vs. The State Of Bihar And Ors

CWJC/2125/2019HC Patna27 Jun 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

Polycab Wires PVT. LTD vs. The Union Of INDIA

CWJC/7045/2019HC Patna27 Jun 2019

Bench: MR. JUSTICE PARTHA SARTHY,MR. JUSTICE JYOTI SARAN

Dilip Modi @ Dilip Kumar Barnwal vs. The State Of Bihar

CR. MISC./38872/2019HC Patna26 Jun 2019

Bench: MR. JUSTICE RAJENDRA KUMAR MISHRA

Anand Kumar vs. The Union Of INDIA

CWJC/12534/2019HC Patna26 Jun 2019

Bench: MR. JUSTICE ASHUTOSH KUMAR

Alok Tyre House vs. The State Of Bihar

CWJC/8555/2019HC Patna20 Jun 2019

Bench: MR. JUSTICE JYOTI SARAN,MR. JUSTICE ANJANI KUMAR SHARAN

Deepak Kumar vs. The Union Of INDIA And Ors

CWJC/1911/2017HC Patna19 Jun 2019

Bench: MR. JUSTICE ANJANI KUMAR SHARAN,MR. JUSTICE JYOTI SARAN

Virendra Singh vs. The State Of Bihar

CR. MISC./30026/2019HC Patna07 May 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Commissioner Of Central Excise vs. M/S Mansi Steels P LTD

MA/704/2009HC Patna02 May 2019

Bench: MR. JUSTICE ANJANI KUMAR SHARAN,MR. JUSTICE JYOTI SARAN

M/S. Bharti Airtel LTD vs. The State Of Bihar And Ors

CWJC/21453/2018HC Patna26 Apr 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

M/S. Bharat Enterprises vs. The State Of Bihar

CWJC/8575/2019HC Patna24 Apr 2019

Bench: MR. JUSTICE JYOTI SARAN,MR. JUSTICE ANJANI KUMAR SHARAN

Commissioner Of Central Excise vs. Sri Rajinder Singh

MJC/1433/2019HC Patna19 Apr 2019

Bench: MR. JUSTICE JYOTI SARAN,MR. JUSTICE ANJANI KUMAR SHARAN

Sanjit Kumar vs. The State Of Bihar And Ors

CWJC/23518/2018HC Patna12 Apr 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

Vikash Kumar Singh vs. The State Of Bihar

CR. MISC./20711/2019HC Patna03 Apr 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Apna Awas Construction Private Limited vs. The Chief Commissioner, Department Of Customs

CWJC/24767/2018HC Patna27 Mar 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

M/S Surat Dreams And Anr vs. The Union Of INDIA And Ors

CWJC/2454/2019HC Patna25 Mar 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

Rajeev Kumar Pandey vs. The State Of Bihar

CR. MISC./14330/2019HC Patna08 Mar 2019

Bench: MR. JUSTICE DINESH KUMAR SINGH

Amar Construction Company PVT. LTD vs. The State Of Bihar And Ors

CWJC/2588/2019HC Patna07 Mar 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

M/S Tata Project LTD vs. The State Of Bihar And Ors

CWJC/24431/2018HC Patna05 Mar 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

The State Of Bihar Through The Principal Secretary Cum Commissioner And Anr vs. The Food Corporation Of INDIA

C. REV./92/2017HC Patna27 Feb 2019

Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE ASHWANI KUMAR SINGH

Shambhu Prasad And Associates Through Its Proprietor Shambhu Prasad vs. The State Of Bihar And Ors

CWJC/12461/2018HC Patna13 Feb 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

M/S Surendra Prasad And Co vs. The State Of Bihar And Ors

CWJC/18554/2018HC Patna11 Feb 2019

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

Salauddin @ Syed Salauddin vs. The State Of Bihar

CR. MISC./7215/2019HC Patna07 Feb 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Chandan Kumar vs. The State Of Bihar

CR. MISC./6813/2019HC Patna06 Feb 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Subhash Sah vs. The State Of Bihar

CR. MISC./459/2019HC Patna05 Feb 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Vikash Kumar Singh And Anr vs. The State Of Bihar

CR. MISC./6131/2019HC Patna04 Feb 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Micro Info Solutions Private Limited vs. The State Of Bihar And Ors

CWJC/16/2019HC Patna30 Jan 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

Bittu @ Nabi vs. The State Of Bihar

CR. MISC./76441/2018HC Patna29 Jan 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Atul Kumar Pandey vs. The State Of Bihar

CR. MISC./76300/2018HC Patna29 Jan 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Arun Rai vs. The State Of Bihar

CR. MISC./3764/2019HC Patna25 Jan 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Vijay Enterprises vs. Commissioner Of Central G S T And Central Excise And Ors

CWJC/15065/2018HC Patna24 Jan 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

M/M Avantika Contractors (I) LTD vs. The Commissioner Of Central GST And Central Excise And Ors

CWJC/1260/2019HC Patna24 Jan 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

Arun Bhagat @ Arun Kumar vs. The State Of Bihar

CR. MISC./72601/2018HC Patna21 Jan 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Ravi Prakash vs. The State Of Bihar

CR. MISC./620/2019HC Patna17 Jan 2019

Bench: MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Hanumant Construction PVT. LTD vs. The State Of Bihar And Ors

CWJC/2369/2016HC Patna10 Jan 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

Shree Mahavira Buildwell PVT. LTD vs. Commissioner Of Central G S T And Central Excise And Ors

CWJC/19805/2018HC Patna08 Jan 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

Arun Kumar vs. The Managing Director, Bihar State Power Transmission Company LTD. And Ors

CWJC/15048/2016HC Patna08 Jan 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

Anuradha Kumari vs. The Union Of INDIA And Ors

CWJC/21502/2018HC Patna08 Jan 2019

Bench: THE CHIEF JUSTICE-,JUSTICE SMT. ANJANA MISHRA

M/S Tirupati Sugars LTD vs. The Union Of INDIA And Ors

CWJC/13164/2016HC Patna08 Jan 2019

Bench: MR. JUSTICE ARVIND SRIVASTAVA,MR. JUSTICE JYOTI SARAN

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