BharatTaxGST

Patna High Court GST Judgments — 2018

22 judgments, newest first.

M/S Kumar Sanjay vs. The Union Of INDIA And Ors

CWJC/22975/2018HC Patna11 Dec 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,MR. JUSTICE JYOTI SARAN

Alok Kumar vs. Commissioner Of Central G S T And Central Excise And Ors

CWJC/11354/2018HC Patna11 Oct 2018

Bench: THE CHIEF JUSTICE,MR. JUSTICE ASHUTOSH KUMAR

Sai Engicon And Construction PVT. LTD vs. The State Of Bihar And Ors

CWJC/19565/2018HC Patna11 Oct 2018

Bench: MR. JUSTICE MOHIT KUMAR SHAH

Md. Abdul Samad @ Md. Samad vs. The State Of Bihar

CR. MISC./55158/2018HC Patna06 Oct 2018

Bench: MR. JUSTICE VIKASH JAIN

M/S Riga Sugar Company LTD.Di vs. The Commissioner Of Central Ex

CWJC/2556/2005HC Patna06 Oct 2018

Bench: THE CHIEF JUSTICE,MR. JUSTICE RAJEEV RANJAN PRASAD

M/S Balmukund Concast LTD vs. Union Of INDIA And Ors

CWJC/12876/2002HC Patna06 Oct 2018

Bench: THE CHIEF JUSTICE,MR. JUSTICE RAJEEV RANJAN PRASAD

Commissioner Of Central Excise vs. M/S Camco Steels P LTD

MA/723/2009HC Patna04 Oct 2018

Bench: MR. JUSTICE ANJANI KUMAR SHARAN,MR. JUSTICE JYOTI SARAN

Subodh Singh @ Subodh Kumar Singh vs. The State Of Bihar And Ors

CWJC/16974/2018HC Patna27 Sept 2018

Bench: MR. JUSTICE MOHIT KUMAR SHAH

Parmanand Prasad vs. The State Of Bihar

CR. MISC./55521/2018HC Patna20 Sept 2018

Bench: MR. JUSTICE ASHWANI KUMAR SINGH

M/S Avantika Contractors I LTD vs. The Commissioner Of Central G S T And Central Excise And Ors

CWJC/6009/2018HC Patna19 Sept 2018

Bench: THE CHIEF JUSTICE,MR. JUSTICE ASHUTOSH KUMAR

Raushan Kumar @ Raushan Kumar Sah vs. The State Of Bihar Through The Secretary, Food And Consumer Protection Department, Government Of Bi

CR. WJC/31/2018HC Patna31 Aug 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD

One Touch Medicals Products PVT. LTD vs. The Commissioner Of Central G S T And Central Excise And Ors

CWJC/12073/2018HC Patna03 Aug 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,THE CHIEF JUSTICE

Recon A Proprietor Firm, Through Its Sole Proprietor Namely Prabhat Kumar vs. The Union Of INDIA And Ors

CWJC/10890/2018HC Patna27 Jun 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,THE CHIEF JUSTICE

Jyotindra Prasad Singh vs. Commissioner Of Central G S T And Central Excise And Ors

CWJC/9741/2018HC Patna21 Jun 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,THE CHIEF JUSTICE

M. K. Enterprises vs. Commissioner Of Central G S T And Central Excise And Ors

CWJC/9562/2018HC Patna21 Jun 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,THE CHIEF JUSTICE

M/S Bharat Sanchar Nigam LTD., Through Its General Manager vs. The Union Of INDIA And Anr

CWJC/9806/2018HC Patna16 May 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,THE CHIEF JUSTICE

M/S Dr. Zakir Husain Institute vs. The Chief Commissioner And Ors

CWJC/7832/2018HC Patna01 May 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,THE CHIEF JUSTICE

Dharmeshwar Mishra vs. The Vice Chancellor, L. N. Mithila University And Ors

CWJC/6838/2017HC Patna18 Apr 2018

Bench: MR. JUSTICE AHSANUDDIN AMANULLAH

M/S Ornate Labs PVT. LTD. And Ors vs. The Union Of INDIA And Ors

CWJC/6591/2018HC Patna12 Apr 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,THE CHIEF JUSTICE

M/S S. S. Industries vs. The State Of Bihar And Ors

CWJC/6334/2018HC Patna10 Apr 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,THE CHIEF JUSTICE

M/S Akashdeep Pipes And Fittings Private LTD vs. The Commissioner Of Central Excise, Central Revenue Building

MA/147/2018HC Patna02 Apr 2018

Bench: MR. JUSTICE RAJEEV RANJAN PRASAD,THE CHIEF JUSTICE

Khurshid Alam @ Md. Khurshed @ Md.Khursid Alam vs. The State Of Bihar

CR. MISC./9640/2018HC Patna19 Feb 2018

Bench: MR. JUSTICE ARUN KUMAR

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