Patna High Court GST Judgments — 2017

4 judgments, newest first.

Jagnarayan Prasad vs. The Union Of INDIA And Ors

CWJC/16539/2017HC Patna15 Nov 2017

Bench: MR. JUSTICE AHSANUDDIN AMANULLAH

M/S. Sanjay Constructions vs. The State Of Bihar And Ors

CWJC/14499/2017HC Patna13 Nov 2017

Bench: THE CHIEF JUSTICE,MR. JUSTICE DR. ANIL KUMAR UPADHYAY

M/S Bhagwati Coke Industries PVT. LTD vs. The State Of Bihar And Ors

CWJC/8766/2014HC Patna09 Oct 2017

Bench: THE CHIEF JUSTICE,MR. JUSTICE DR. ANIL KUMAR UPADHYAY

Danapur Cantonment Board Through The Chief Executive Officer vs. The State Of Bihar And Ors

CWJC/7048/2017HC Patna04 Oct 2017

Bench: MR. JUSTICE AHSANUDDIN AMANULLAH