BharatTaxGST

Patna High Court GST Judgments — 2021

306 judgments, newest first. Page 4 of 4.

Commissioner, Central Excise vs. M/S Lumbini Beverages PVT. LTD

MJC/1476/2018HC Patna19 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PRABHAT KUMAR SINGH

M/S Ic Automobiles PVT. LTD vs. The State Of Bihar

CWJC/4213/2020HC Patna11 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

M/S Karlo Automobiles PVT. LTD vs. The State Of Bihar

CWJC/3917/2020HC Patna11 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Gammon Enginners And Contractors PVT. LTD vs. The State Of Bihar

CWJC/5495/2020HC Patna11 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Gammon Engineers And Contractors PVT. LTD vs. The State Of Bihar

CWJC/5920/2020HC Patna11 Jan 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PARTHA SARTHY

Rishi Builders INDIA PVT. LTD vs. The State Of Bihar

CWJC/3601/2020HC Patna07 Jan 2021

Bench: MR. JUSTICE ASHUTOSH KUMAR

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